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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 85(2)(q) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018

(q)the manner of constitution of State Fund for persons with disabilities under sub-section (1), and the manner of utilisation and management of State Fund under sub-section (2) of section 75 ;