Calcutta High Court
Visa International Limited vs Visa International Service ... on 16 April, 2024
OCD-6, 7 & 8
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
ORIGINAL SIDE
COMMERCIAL DIVISION
IPDTMA/82/2023
IA NO: GA-COM/1/2024
VISA INTERNATIONAL LIMITED
Vs
VISA INTERNATIONAL SERVICE ASSOCIATION AND ANR
&
IPDTMA/83/2023
IA NO: GA-COM/1/2024
VISA INTERNATIONAL LIMITED
Vs
VISA INTERNATIONAL SERVICE ASSOCIATION AND ANR
&
IPDTMA/1/2024
GARDEN SILK MILLS PRIVATE LIMITED
Vs
RAJESH MALLICK AND ORS.
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : April 16, 2024.
Appearance:
Mr. Debnath Ghosh, Adv.
Mr. V.V.V. Sastry, Adv.
Mr. Biswaroop Mukherjee, Adv.
Mr. Rahul Poddar, Adv.
...for the appellant. (OCD-6, 7 & 8)
Mr. Ranjan Bachawat, Sr. Adv.
Mr. Soumya Roy Chowdhury, Adv.
Ms. Pubali Sinha Chowdhury, Adv.
Ms. Mini Agarwal, Adv.
...for the respondent No. 1(OCD-6 & 7)
Mr. Sunil Singhania, Adv.
Ms. T. Kaur, Adv.
...for the respondent No. 2(OCD-6) 2 Mr. Ranjan Kr. Sinha, Adv.
Ms. Sanjukta Gupta, Adv.
...For Respondent No.5 (OCD-8) Mr. N. L. Singhania, Adv.
Mr. Debashis Basu, Adv.
Mr. Arun bandyopadhyay, Adv. ...For Respondent No.2 (OCD-7) Mr. S. Sengupta, Adv.
Mr. S. Ghosh, Adv.
...For Respondent No.1 & 4 (OCD-8) The Court: Mr. Debnath Ghosh, learned Counsel, is appearing for the appellant, Mr. Soumya Roy Chowdhury, learned Counsel, is appearing for the respondent No. 1.
Counsel for the appellant has argued the matter and concluded.
Counsel for the respondents prays for time.
Let the matter appear on 23rd April, 2024 under the same heading.
(KRISHNA RAO, J.) S.De