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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(8) in Uttar Pradesh Private Universities Act, 2019

(8)Decisions at any meeting of the Executive Council shall be taken by majority of the members present at such meeting:Provided that, in case of tie in any proposal, the proposal having support of the Vice-Chancellor shall prevail.