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State of Rajasthan - Section

Section 29 in First Statutes of the University of Udaipur

29. Meetings of the Council of Deans.

(1)The Council of Deans shall meet at such time and place as may be specified in the notice to be issued by the Secretary' thereof.
(2)The Comptroller shall act as the ex-officio Secretary of the Council of Deans.
(3)The Registrar shall also attend the meetings of the Council of Deans but shall have no right to vote.
(4)All questions to be considered in a meeting of the Council of Deans shall be decided by a majority of votes of the members present.
(5)The Chairman of the Council of Deans shall be entitled to vote on any question, and, if the votes be equally divided, he shall have a second or casting vote.
(6)The quorum in a regular or special meeting of the Council of Deans shall consist of 3 members.Staff Council