Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Chattisgarh - Subsection Section 72(3) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006 (3)The Probation Officers shall not employ children under their supervision for their own purposes or take any private service from them.
