Bombay High Court
Patanjali Foods Ltd. ( F.K.A. Ruchi Soya ... vs State Of Maharashtra And Ors on 4 July, 2023
Bench: G.S. Patel, Neela Kedar
Board Sr.No.:-107
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 121 OF 2013
M/s. Ruchi Soya Industries Ltd ....PETITIONER
V/S
State Of Maharashtra And Ors ....RESPONDENT
WITH INTERIM APPLICATION NO. 4064 OF 2023 In Writ Petition 121 OF 2013 Patanjali Foods Ltd. ( F.k.a. Ruchi Soya ....PETITIONER Industries Ltd. ) V/S State Of Maharashtra And Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 4th July, 2023 P.C. :
Due to paucity of time, stand over to 17/08/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 05/07/2023 ::: Downloaded on - 06/07/2023 09:14:06 :::