Section 31 in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987
31. Appointment of Engineers, Architects and Silpis for subdivision.
- The Commissioner may draw a panel of engineers, Architects and Silpis from time to time for appointment on such terms and conditions as may be prescribed for each sub-division for preparation of plans and estimates for supervision of the execution of the works, and for recording measurements and check measurements and the like.
