Section 9 in The Assam Education (Provincialisation of Services of Teachers and Re-Organisation of Educational Institutions) Act, 2017
9. Management of the educational institution where services of teachers are provincialised.
- With effect from the date of publication of the notification under subsection (1) of section 4, the administration, management and control of all provincialised educational institutions coming within the purview of this Act shall vest in the State Government.
