Madhya Pradesh High Court
Suresh N. Vijay vs Bhaskar Publication And Allied ... on 13 February, 2014
Writ Appeal N0.438/2013 13.02.2014 Shri A.P.Shroti, Advocate for the appellant. Shri Sankalp Kochar, Advocate for the respondent.
At the request of parties, we defer the hearing of this matter till 12.3.2014 to consider on the issue of maintainability of the appeal.
(A.M.Khanwilkar) (Krishn Kumar Lahoti) Chief Justice Judge HS