Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(h) in The Regional Centre for Biotechnology Act, 2016 (h)to develop and implement a policy for intellectual property rights which is equitable and just to the stakeholders involved in research in the Regional Centre;
