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[Cites 0, Cited by 0] [Section 91(2)] [Section 91] [Entire Act]

Union of India - Subsection

Section 91(2)(c) in Motor Vehicles Act, 1939

(c)the installation and use of weighing devices;
(cc)[ the maintenance and management of godowns for the storage of goods removed from over-loaded vehicles and the fees, if any, to be charged for the use of such godowns ;] [Inserted by Act 100 of 1956, section 70 (w.e.f. 16-2-1957).]