Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act] State of Andhra Pradesh - Subsection Section 3(4)(e) in THE ANDHRA PRADESH PULSES BOARD ACT, 2020 (e)Commissioner of Agricultural Marketing; (If he/she is not the Managing Director);