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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(3)(i) in The Gwalior Vyapar Mela Pradhikaran Adhiniyam, 1996

(i)the minister incharge of the Commerce and Industry Department of the State or a person nominated by the State Government who shall be the Chairperson;