Bombay High Court
Slovensnov Vadym And 11 Ors vs Osv Beas Dolphin (Imo No. 9413482) on 30 September, 2020
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
11-IA-1-20 IN COMAS(L)-63-19
IN THE HIGH Court OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
Digitally
INTERIM APPLICATION NO. 1 OF 2020
IN
signed by
Jitendra Jitendra S.
Nijasure
S. Date:
Nijasure 2020.10.01
13:13:38
+0530
COMMERCIAL SUIT (L) NO. 63 OF 2019
GAC Shipping (India) Pvt.Ltd. ... Applicant/Intervener
In the matter of
Slovensnov Vadym & Ors. .... Plaintiffs
Vs.
OSV Beas Dolphin (IMO No. 9413482) ...Defendant.
Mr. Bimal Rajshekhar with Ms. Shweta Sadanandani, Advocates for
Applicant.
Mr.Prathamesh Kamat and Mr. Shiv Iyar i/b Ganesh & Co., Advocates
for Plaintiffs.
Mr. Shubham Agrahari i/b Anoma Law Group LLP, Advocate for
Defendant.
....
CORAM: B.P. COLABAWALLA J. DATE : SEPTEMBER 30, 2020 (Through Video Conferencing) P.C.:
1. Mr. Kamat, learned counsel appearing on behalf of the plaintiff seeks time, to fle an affdavit in reply to this Interim Application, fled by the Applicant/Intervener.
Nikita Gadgil 1 of 2 11-IA-1-20 IN COMAS(L)-63-19
2. Acceding to this request, it is directed that the plaintiff shall fle an affdavit in reply to the above Interim Application on or before 7th October 2020 and serve a copy of the same on the advocates for the Applicant/Intervener.
3. Stood over to 14th October 2020.
4. This order shall be digitally signed by the Private Secretory /Personal Assistant of this Court. All concerned shall act on production by fax or e-mail of a digitally signed copy of this order.
(B. P. COLABAWALLA, J.) Nikita Gadgil 2 of 2