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[Cites 0, Cited by 0] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(2) in Banning of Unregulated Deposit Schemes Act, 2019

(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance, shall be deemed to have been done or taken under this Act.The First Schedule[See section 2 (15)]Regulated Deposit Schemes