Section 53(1) in Rajasthan Minor Mineral Concession Rules, 2017
(1)No brick earth permit shall be granted, -(i)in khatedari land, to a person other than khatedar or without obtaining written consent of the khatedar duly attested by Notary Public or Oath Commissioner;(ii)if area is less than 1.00 hectare; and(iii)if depth of brick earth is more than two meters from the surface.
