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State of Odisha - Section

Section 39 in The Orissa Bhoodan and Gramdan Rules, 1972

39. Nivedak to send requirement of funds of pay and allowance of the staff.

- The officer in charge of any subdivision or district officer of the Samiti (hereinafter called the Bhoodan Nivedak) shall send them requirement for the pay and travelling allowance of the staff within his jurisdiction in Form Nos. 22 and 25, respectively of the Orissa Treasury Code, Volume II so as to reach the Administrative Officer by the third day of fee following month to which the claim relates.