Delhi High Court - Orders
A.K. Al Muhaidib And Sons vs Chaman Lal Sachdeva And Anr on 29 May, 2023
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 90/2021
A.K. AL MUHAIDIB AND SONS
..... Petitioner
Through: Mr. Vikramjeet Singh, Mr.
Sankit kumar, Advs.
versus
CHAMAN LAL SACHDEVA AND ANR.
..... Respondent
Through: None
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 29.05.2023 Learned P.O is on leave today. Put up the matter on 01.08.2023 for purpose already fixed.
Reader a/w SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) MAY 29, 2023/RC Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 02:24:22