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Delhi High Court - Orders

A.K. Al Muhaidib And Sons vs Chaman Lal Sachdeva And Anr on 29 May, 2023

                                $~6
                                *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +         C.O. (COMM.IPD-TM) 90/2021
                                          A.K. AL MUHAIDIB AND SONS
                                                                                                                       ..... Petitioner
                                                                               Through:                 Mr. Vikramjeet Singh, Mr.
                                                                                                        Sankit kumar, Advs.

                                                                               versus

                                          CHAMAN LAL SACHDEVA AND ANR.
                                                                                                                           ..... Respondent
                                                                               Through:                 None

                                          CORAM:
                                          SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
                                          (JUDICIAL)
                                                     ORDER

% 29.05.2023 Learned P.O is on leave today. Put up the matter on 01.08.2023 for purpose already fixed.

Reader a/w SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) MAY 29, 2023/RC Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/10/2023 at 02:24:22