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[Cites 0, Cited by 0] [Section 29B(1)] [Section 29B] [Entire Act]

State of Odisha - Subsection

Section 29B(1)(d) in The Orissa Co-operative Societies Rules, 1965

(d)each audit, inspection, inquiry, annual report including the Annual Report of the Auditor-General and directive of the Government, if any, received since the last meeting of the General Body alongwith a statement of action taken by the Committee thereon.