Section 3(1)(xi) in CENVAT Credit Rules, 2004

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Union of India - Subsection

Section 3(1)(xi) in CENVAT Credit Rules, 2004

(xi)[the additional duty of excise leviable under [section 85 of Finance Act, 2005 (18 of 2005).] [Inserted by Notification No. 13/2005-C.E.(N.T.), dated 1st March, 2005 (w.e.f. 1st March, 2005)]]

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Union of India - Subsection

Section 3(1)(xi) in CENVAT Credit Rules, 2004