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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(l) in The Maharashtra Godawari Marathwada Irrigation Development Corporation Act, 1997

(l)two members to be nominated by the State Government, from amongst the members of the Maharashtra State Legislative Council from Nashik and Ahemednagar Districts and Marathwada region;