Supreme Court - Daily Orders
Board Of Apprenticeship Training (Sr) ... vs M.Anbumani . And Ors. on 7 April, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.2 COURT NO.13 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.No. 2 of 2017 in Civil Appeal No(s).2776 of 2009
BOARD OF APPRENTICESHIP TRAINING(SR)&ANR Appellant(s)
VERSUS
M.ANBUMANI & ORS. Respondent(s)
(For directions and office report)
Date : 07/04/2017 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s) Mr. Chava Badrinath Babu,Adv.
Mr. Rameshwar Prasad Goyal,Adv.
For Respondent(s)
Mr. M. A. Krishna Moorthy,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard.
I.A.No.2 of 2017 to be heard along with appeal which may be listed in July 2017.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by MAHABIR SINGH Date: 2017.04.08 10:25:58 IST Reason: