Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in Rules of Procedure and Conduct of Business in Lok Sabha 6. Roll of Members. - There shall be a Roll of Members of the House which shall be signed in the presence of the Secretary- General by every member, before taking one's own seat.
