Delhi High Court - Orders
M/S. Oriental Epc Pvt Ltd. And Anr. ... vs Oil & Natural Gas Corporation Limited & ... on 29 November, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~68
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13217/2022 & CM APPL. 39987/2022
M/S. ORIENTAL EPC PVT LTD. AND ANR. [FORMERLY
KNOWN AS M/S. ORIENTAL NICCO PROJECTS
PVT. LTD.] ..... Petitioner
Through: Mr. Siddharth H. Raval, Mr. Areeb Y.
Amanullah and Mr. Raghav Kacker,
Advocates.
versus
OIL & NATURAL GAS CORPORATION LIMITED
& ORS. ..... Respondents
Through: Mr. Abhishek Gupta, Ms. Ikshita
Singh and Mr. Dishant Bhati,
Advocates (M:9971065767).
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 29.11.2022
1. This hearing has been done through hybrid mode.
2. No time left. List on 28th February, 2023.
PRATHIBA M. SINGH, J. NOVEMBER 29, 2022 dj Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:02.12.2022 12:06:47