Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

M/S. Oriental Epc Pvt Ltd. And Anr. ... vs Oil & Natural Gas Corporation Limited & ... on 29 November, 2022

Author: Prathiba M. Singh

Bench: Prathiba M. Singh

                          $~68
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +          W.P.(C) 13217/2022 & CM APPL. 39987/2022
                               M/S. ORIENTAL EPC PVT LTD. AND ANR. [FORMERLY
                               KNOWN AS M/S. ORIENTAL NICCO PROJECTS
                               PVT. LTD.]                                        ..... Petitioner
                                                  Through:    Mr. Siddharth H. Raval, Mr. Areeb Y.
                                                              Amanullah and Mr. Raghav Kacker,
                                                              Advocates.
                                                  versus

                               OIL & NATURAL GAS CORPORATION LIMITED
                               & ORS.                                            ..... Respondents
                                                  Through:    Mr. Abhishek Gupta, Ms. Ikshita
                                                              Singh and Mr. Dishant Bhati,
                                                              Advocates (M:9971065767).
                               CORAM:
                               JUSTICE PRATHIBA M. SINGH
                                        ORDER

% 29.11.2022

1. This hearing has been done through hybrid mode.

2. No time left. List on 28th February, 2023.

PRATHIBA M. SINGH, J. NOVEMBER 29, 2022 dj Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:02.12.2022 12:06:47