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Chattisgarh High Court

Sarita Keshari vs State Of Chhattisgarh 21 ... on 1 December, 2018

                                   HIGH COURT OF CHHATTISGARH, BILASPUR
                                                    MCRC No. 9370 of 2018
                                         Sarita Keshari Versus State Of Chhattisgarh



    1

01-12-2018

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi