Section 105(2)(j) in The Manipur Panchayati Raj Act, 1994

[Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act]

(j)the officers to whom the notice of meeting of the Gram Panchayat is to be forwarded by the Secretary under sub-section (3) of section 32;

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