Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(5)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(5)(ii) in Rajasthan Minor Mineral Concession Rules, 2017

(ii)details of the geology and lithology of the precise area including mineral reserves of the area;