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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Jharkhand - Subsection

Section 64(b) in Bihar Factories Rules, 1950

(b)If at least one box containing such items are placed and maintained in accordance with the requirements of Section 45 is separately provided.
(D)In lieu of the dressings required under items (i) and (ii) there may be substituted adhesive wound dressings approved by the Chief Inspector of Factories,