Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(f) in Northern India Canal and Drainage Act, 1873 (f)stoppage or diminution of supply of water to any work erected for purposes of profit on any channels whether natural or artificial, in use at the date of the said notification;
