Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Gujarat - Section Section 3 in The Gujarat Fisheries Act, 2003 3. Prohibition against destruction of fish by explosive. - No person shall use any dynamite or other explosive substance in any water with intent thereby to catch or destroy the fish therein.
