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State of West Bengal - Section

Section 38 in The West Bengal University of Animal and Fishery Sciences Act, 1995

38. Amendment of the Bidhan Chandra Krishi Viswavidyalaya Act, 1974.

- The Bidhan Chandra Krishi Viswavidyalaya Act, 1974, shall, with effect from the appointed day, stand amended to the extent and in the manner specified in the Schedule.