Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Rajasthan - Subsection Section 27(9) in Rajasthan Animal Husbandry Service Rules, 1963 (9)that the persons selected and appointed under rule 6B shall rank junior to persons selected and appointed by promotion under clause (b) of rule 6.]
