Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

NCT Delhi - Subsection

Section 20(1) in The Delhi Water Board Act, 1998

(1)Any officer, authorised in writing by the Board may, between sunrise and sunset, enter any premises using water supplied by the board in order to check if there is any misuse of water and no person shall refuse entry to such officer or obstruct him.