Kerala High Court
Gouri Sudha vs Central Board Of Secondary Education on 23 October, 2025
Author: N.Nagaresh
Bench: N.Nagaresh
2025:KER:78593
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
THURSDAY, THE 23RD DAY OF OCTOBER 2025 / 1ST KARTHIKA, 1947
WP(C) NO. 24666 OF 2025
PETITIONERS:
1 GOURI SUDHA
AGED 10 YEARS
(MINOR), D/O. RAJEEV.R., KURUNNAMVILAYIL,
PANAYIL P O, NOORANAD, ALAPPUZHA, PIN 690 504
REPRESENTED BY NEXT FRIEND RAJEEV R,
AGED 36 YEARS, S/O. RAJAN N KURUNNAMVILAYIL,
PANAYIL P O, NOORANAD, ALAPPUZHA, PIN 690 504.
2 GOUTHAMI SUDHA
AGED 5 YEARS
(MINOR), D/O. RAJEEV.R., KURUNNAMVILAYIL,
PANAYIL P O, NOORANAD, ALAPPUZHA, PIN 690 504
REPRESENTED BY NEXT FRIEND RAJEEV.R.,
AGED 36 YEARS, S/ORAJAN NKURUNNAMVILAYIL,
PANAYIL P O, NOORANAD, ALAPPUZHA, PIN 690 504.
3 SREESHNAV S DEV
AGED 9 YEARS
(MINOR) S/O. SARATH DEV.S, SANKARASSERY HOUSE,
ARIYALLUR P.O, VALLIKUNNU, MALAPPURAM, PIN 676 312
REPRESENTED BY NEXT FRIEND SARATH DEV S,
AGED 37 YEARS, S/O. SAHADEVAN S.R.,
SANKARASSERY HOUSE, ARIYALLUR P.O, VALLIKUNNU,
MALAPPURAM . PIN 676312.
4 HAIQA BINTH SHAMJID N,
AGED 7 YEARS
(MINOR) D/O. NOUNA HUSSAIN P, C/O. SHAMJID N,
NARANCHIRAKKAL, VATTAPARAMBIL HOUSE, VATTAPARAMB,
CHALIYAM P O, CALICUT 673 301, REPRESENTED BY NEXT
FRIEND NOUNA HUSSAIN P, AGED 30 YEARS, S/O. HUSSAIN,
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C/O. SHAMJID N, NARANCHIRAKKAL, VATTAPARAMBIL
HOUSE, VATTAPARAMB, CHALIYAM P O, CALICUT
5 SEYON
AGED 8 YEARS
(MINOR) S/O. SUNESH BABU, THIRUTHIKUNNATH
HOUSE, ARIYALLUR PO, MALAPPURAM 676 312,
REPRESENTED BY NEXT FRIEND SUNESH BABU,
AGED 46 YEARS, S/O. SEKHARAN, THIRUTHIKUNNATH
HOUSE, ARIYALLUR PO, MALAPPURAM,
6 RIYAAN DAIWIK.M
AGED 10 YEARS
(MINOR) S/O. JALJITH M., LAKSHMI DAZZLES,
SNOW WHITE VILLAS, ARIYALLUR P.O.,VALLIKKUNNU,
MALAPPURAM, PIN 676 312, REPRESENTED BY NEXT
FRIEND JALJITH V., AGED 44 YEARS, S/O.
RAJAN.M., LAKSHMI DAZZLES, SNOW WHITE VILLAS,
ARIYALLUR P.O., VALLIKKUNNU, MALAPPURAM,
7 BADRINATH A
AGED 10 YEARS
(MINOR), D/O. SUMITHA.P., PUTHOOR HOUSE,
NEDUVA P.O, PARAPPANANGADI, MALAPPURAM,
PIN 676 303, REPRESENTED BY NEXT FRIEND,
SUSMITHA.P., AGED 39, D/O. UNNIKRISHNAN.P.,
PUTHOOR HOUSE, NEDUVA P.O,
PARAPPANANGADI, MALAPPURAM,
8 AYDIN K P
AGED 8 YEARS
(MINOR), S/O. SAMEERA.P.T., KOTTIL HOUSE,
PUTHUKKULAM, CHETTIPPADI, MALAPPURAM,
PIN 676 319, REPRESENTED BY NEXT FRIEND,
SAMEERA.P.T., AGED 38 YEARS,
D/O. ABDURAHMANKUTTY P.T., KOTTIL HOUSE,
PUTHUKKULAM, CHETTIPPADI, MALAPPURAM.
9 KANWAL NAYN TC
AGED 8 YEARS
(MINOR) S/O. SULFIKAR ALI TC, NAWALS HOUSE,
OLIPRAM, VALLIKUNNU, MALAPPURAM, PIN 673 314,
REPRESENTED BY NEXT FRIEND, SULFIKAR ALI.T.C.,
AGED 55 YEARS, S/O. MUHAMMED KOYA T.C.,
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NAWALS HOUSE, OLIPRAM, VALLIKUNNU, MALAPPURAM.
10 DHWANI A.P.,
AGED 7 YEARS
(MINOR) D/O. SAJISH KUMAR APM, SAJISH NIVAS,
KUMMILH HOUSE, KAITHAVALAPPU, KADALUNDI PO,
KOZHIKODE PIN 673 302, REPRESENTED BY NEXT
FRIEND, SAJISH KUMAR.APM., AGED 38 YEARS,
S/O. MOHANAN AP, SAJISH NIVAS, KUMMILH HOUSE,
KAITHAVALAPPU, KADALUNDI PO, KOZHIKODE.
11 MUHAMMED FAAZ MV
AGED 5 YEARS
(MINOR), S/O. FASEELA, MELEVEETTIL HOUSE,
CHELAMBRA, MALAPPURAM, PIN 673 634,
REPRESENTED BY NEXT FRIEND, FASEELA,
AGED 33 YEARS, D/O. ASHIFIRDOUS MV.,
MELEVEETTIL HOUSE, CHELAMBRA, MALAPPURAM.
12 HAJARA ESHAL
AGED 8 YEARS
(MINOR), S/O. FASEELA, MELEVEETTIL HOUSE,
CHELAMBRA, MALAPPURAM, PIN 673 634,
REPRESENTED BY NEXT FRIEND, FASEELA,
AGED 33 YEARS, D/O. ASHIFIRDOUS MV.,
MELEVEETTIL HOUSE, CHELAMBRA,
MALAPPURAM,, PIN - 676364
13 DEVANG S
AGED 14 YEARS
MINOR S/O. SHIJU.C., RAMANILAYAM,
VALLIKUNNUP.O, MALAPPURAM,673 314 REPRESENTED
BY NEXT FRIEND,
SHIJU.C. AGED 46 YEARS, S/O. CHANDRA SHEKARA
KURUP, RAMANILAYAM, VALLIKUNNUP.O, MALAPPURAM.
14 DEVANDHU
AGED 8 YEARS
1. (MINOR), D/O. SHIJU.C., RAMANILAYAM,
VALLIKUNNUP.O, MALAPPURAM,673 314
REPRESENTED BY NEXT FRIEND, SHIJU.C.
AGED 46 YEARS, S/O. CHANDRA SHEKARA KURUP,
RAMANILAYAM, VALLIKUNNU P.O, MALAPPURAM.
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15 KADHEEJATHUL ANZILA P.
AGED 10 YEARS
(MINOR) D/O. SHAJUDHEEN, ABNAS MANZIL,
KADALUNDINAGARAM, MALAPPURAM, PIN 673 314,
REPRESENTED BY NEXT FRIEND, SHAJUDHEEN,
AGED 43 YEARS, S/O. KADHAR, ABNAS MANZIL,
KADALUNDINAGARAM, MALAPPURAM, PIN 673 314.
16 SHAHZAIN ARSHAD
AGED 10 YEARS
(MINOR) S/O. ARSHAD.K.A., BUSTHAN HOUSE,
KARUVANTHIRUTHY P.O, CALICUT 673 631,
REPRESENTED BY NEXT FRIEND, ARSHAD.K.A.,
AGED 38 YEARS, S/O. MUSTHAFA.K.A.,
BUSTHAN HOUSE, KARUVANTHIRUTHY P.O, CALICUT .
17 SHANZA ARSHAD
AGED 9 YEARS
(MINOR) D/O. ARSHAD.K.A., BUSTHAN HOUSE,
KARUVANTHIRUTHY P.O, CALICUT 673 631,
REPRESENTED BY NEXT FRIEND, ARSHAD.K.A.,
AGED 38 YEARS, S/O. MUSTHAFA.K.A., BUSTHAN
HOUSE, KARUVANTHIRUTHY P.O, CALICUT .
18 ANVI VIPIN
AGED 7 YEARS
(MINOR) D/O. VIPINDAS PACHAT, PACHAT HOUSE,
VATTAPPARAMBA WEST, CHALIYAM PO,
KOZHIKODE 673 301, REPRESENTED BY NEXT FRIEND,
VIPINDAS PACHAT, AGED 37 YEARS, S/O. CHANDRADAS
PACHAT, PACHAT HOUSE, VATTAPPARAMBA WEST,
CHALIYAM PO, KOZHIKODE
19 RUDRA PAARVANA
AGED 9 YEARS
(MINOR), D/O. SHYJU, JIJI VIHAR, KADALUNDI,
KOZHIKODE 673 302, REPRESENTED BY NEXT FRIEND
SHYJU, AGED 42 YEARS, S/O. GOPI, JIJI VIHAR,
KADALUNDI, KOZHIKOD
20 CHETAN RAM K
AGED 10 YEARS
(MINOR) S/O. SREEJITHA V NATH, KAILASAM HOUSE,
VALIKKUNNU P O, MALAPPURAM 673 314,
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REPRESENTED BY GURADIAN, SREEJITHA V NATH,
AGED 33 YEARS, D/O. JIJU.K., KAILASAM HOUSE,
VALIKKUNNU P O, MALAPPURAM
21 MUHAMMED RAYAN C C
AGED 11 YEARS
(MINOR), S/O. RAFA, BAITHUL SHUKRIYA,
KASHAYAPADI, FEROKE, KOZHIKODE 673 631
REPRESENTED BY NEXT FRIEND, RAFA, AGED 33
YEARS, S/O. ABDUL NASER, BAITHUL SHUKRIYA,
KASHAYAPADI, FEROKE, KOZHIKODE
22 MUHAMMED AIHAN CC
AGED 7 YEARS
S/O. RAFA, BAITHUL SHUKRIYA, KASHAYAPADI,
FEROKE, KOZHIKODE 673 631 REPRESENTED BY NEXT
FRIEND, RAFA, AGED 33 YEARS, S/O. ABDUL NASER,
BAITHUL SHUKRIYA, KASHAYAPADI, FEROKE,
KOZHIKODE
23 ISHAN C.K
AGED 10 YEARS
(MINOR) S/O. ASHITHA P., KALATHUMTHODI HOUSE,
MANNUR P.O., KOZHIKODE 673 328,
REPRESENTED BY NEXT FRIEND, ASHITHA P.,
AGED 35 YEARS, D/O. ASOKAN P.,
KALATHUMTHODI HOUSE, MANNUR P O, KOZHIKODE
24 ADVIKA KA
AGED 7 YEARS
(MINOR) D/O. SUVARNA.P., KORANGATT HOUSE,
ARIYALLUR, MALAPPURAM 676 312,
REPRESENTED BY NEXT FRIEND, SUVARNA.P.,
AGED 30 YEARS, D/O.GOPALAN,
KORANGATT HOUSE, ARIYALLUR, MALAPPURAM
25 RAIHANA SAJID
AGED 11 YEARS
(MINOR) D/O. SAREELA BANU, AP HOUSE,
NEAR RAILWAY STATION PARAPPANAGADI,
MALAPPURAM 676 303, REPRESENTED BY NEXT FRIEND,
SAREELA BANU, AGED 42 YEARS, D/O. SAJID
ABDULLAAH, AP HOUSE, NEAR RAILWAY STATION
PARAPPANAGADI, MALAPPURAM
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26 FATHIMA C,
AGED 18 YEARS
(MINOR) D/O. ABDUL SALAM MC, CHERAMMEL HOUSE,
CHERAMMEL HOUSE, FEROKE, KOZHIKODE 673 631,
REPRESENTED BY NEXT FRIEND, ABDUL SALAM MC,
AGED 48 YEARS, S/O. M C MUHAMMED, CHERAMMEL
HOUSE, CHERAMMEL HOUSE, FEROKE, KOZHIKODE
27 FAIZAH C
AGED 7 YEARS
(MINOR) S/O. ABDUL SALAM MC, CHERAMMEL HOUSE,
CHERAMMEL HOUSE, FEROKE, KOZHIKODE 673 631,
REPRESENTED BY NEXT FRIEND, ABDUL SALAM MC,
AGED 48 YEARS, S/O. M C MUHAMMED, CHERAMMEL
HOUSE, CHERAMMEL HOUSE, FEROKE, KOZHIKODE
28 HAMDA K
AGED 11 YEARS
(MINOR) D/O. THASNEEMA K, KUPPEKKATT HOUSE,
ATHANIKKAL,MALAPPURAM 673 314, REPRESENTED BY
NEXT FRIEND, THASNEEMA K, AGED 38 YEARS,
D/O. KABEER K, KUPPEKKATT HOUSE,
ATHANIKKAL,MALAPPURAM
29 DUAHESHAL P
AGED 5 YEARS
(MINOR) D/O. AYSHA, PALLIYALI HOUSE,
ALRIYALLUR P O, MALAPPURAM 676 312,
REPRESENTED BY NEXT FRIEND, AYSHA,
AGED 27 YEARS, D/O. NAHSIN, PALLIYALI HOUSE,
ALRIYALLUR P O, MALAPPURAM
30 NEHA HANIN
AGED 11 YEARS
(MINOR), D/O. SHABEEB, MOONUKANDATHIL HOUSE,
ULLANAMP O, PALATHINGAL, MALAPPURAM 676 303,
REPRESENTED BY NEXT FRIEND, SHABEEB,
AGED 33 YEARS, S/O. MOIDEEN HAJI,
MOONUKANDATHIL HOUSE, ULLANAMPO, PALATHINGAL,
MALAPPURAM
31 NESHWIN SHABEEB
AGED 5 YEARS
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(MINOR), D/O. SHABEEB, MOONUKANDATHIL HOUSE,
ULLANAM P O, PALATHINGAL, MALAPPURAM 676 303
REPRESENTED BY NEXT FRIEND SHABEEB, AGED 33
YEARS, /O. MOIDEEN HAJI, MOONUKANDATHIL HOUSE,
ULLANAM PO, PALATHINGAL, MALAPPURAM
32 MINHA RIYAS
AGED 11 YEARS
(MINOR) D/O. RIYA SUDHEEN, VELLODATHIL HOUSE,
VALLIKUNNU,ATHANIKKAL, MALAPPURAM 673 314,
REPRESENTED BY NEXT FRIEND, RIYASUDHEEN,
AGED 43 YEARS, D/O. KUNJIBAVA, VELLODATHIL
HOUSE, VALLIKUNNU,ATHANIKKAL, MALAPPURAM
33 MINSHA RIYAS,
AGED 7 YEARS
(MINOR) D/O. RIYA SUDHEEN, VELLODATHIL HOUSE,
VALLIKUNNU,ATHANIKKAL, MALAPPURAM 673 314,
REPRESENTED BY NEXT FRIEND, RIYASUDHEEN,
AGED 43 YEARS, D/O. KUNJIBAVA, VELLODATHIL
HOUSE, VALLIKUNNU,ATHANIKKAL, MALAPPURAM
34 HAYAN LUKMAN NV
AGED 8 YEARS
(MINOR), S/O. LUKMAN N.V., NV HOUSE ,
BEACH ROAD , KADALUNDI, MALAPPURAM 673 302
REPRESENTED BY NEXT FRIEND, LUKMAN NV.,
AGED 45 YEARS, S/O. BEERANKOYA HAJI NV,
NV HOUSE, BEACH ROAD , KADALUNDI, MALAPPURAM
35 ADHITHYAN AV
AGED 8 YEARS
(MINOR) S/O. PRASHOB.A.V., ANTHOORVALAPPIL,
ARIYALLUR.PO, VALLIKKUNNU, MALAPPURAM 676 312
REPRESENTED BY NEXT FRIEND, PRASHOB.A.V.,
AGED 38 YEARS, S/O. USHPACHANDRAN,
ANTHOORVALAPPIL, ARIYALLUR.PO, VALLIKKUNNU,
MALAPPURAM
36 RAYAN K
AGED 8 YEARS
, (MINOR), S/O. RAYEES KONARI, ONARI HOUSE,
ARIYALLUR POST, VALLIKKUNNU, MALAPPURAM 676 312
REPRESENTED BY NEXT FRIEND, RAYEES KONARI,
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AGED 37 YEARS, S/O. AVARAN KOYA KONARI,
ONARI HOUSE, ARIYALLUR POST, VALLIKKUNNU,
MALAPPURAM
37 LIBAN K
AGED 6 YEARS
(MINOR), S/O. RAYEES KONARI, ONARI HOUSE,
ARIYALLUR POST, VALLIKKUNNU, MALAPPURAM 676 312
REPRESENTED BY NEXT FRIEND, RAYEES KONARI,
AGED 37 YEARS, S/O. AVARAN KOYA KONARI,
ONARI HOUSE, ARIYALLUR POST, VALLIKKUNNU,
MALAPPURAM
38 MUHAMMAD SAHAWAN VK
AGED 8 YEARS
(MINOR) S/O. SABNA.A., ARIMBRATHODI ANNANGATT
VEEDU,VALLIKUNNU, MALAPPURAM 673 314,
REPRESENTED BY NEXT FRIEND, SABNA.A.,
AGED 30 YEARS, D/O. BICHIKOYA, ARIMBRATHODI
ANNANGATT VEEDU,VALLIKUNNU, MALAPPURAM
39 SENHA FATIMA VK
AGED 5 YEARS
(MINOR) S/O. SABNA.A., ARIMBRATHODI ANNANGATT
VEEDU,VALLIKUNNU, MALAPPURAM 673 314,
REPRESENTED BY NEXT FRIEND, SABNA.A.,
AGED 30 YEARS, D/O. BICHIKOYA, ARIMBRATHODI
ANNANGATT VEEDU,VALLIKUNNU, MALAPPURAM
40 HAIMI K
AGED 5 YEARS
(MINOR), D/O. SADIQ NIRVESH KONARI,
KONARI HOUSE, NEAR A.M.L.P SCHOOL,
VALLIKKUNNU,ARIYALLUR,
MALAPPURAM 676 312, REPRESENTED BY NEXT FRIEND,
SADIQ NIRVESH KONARI, AGED 50 YEARS,
S/O. MOHAMMED KUTTY KONARI, KONARI HOUSE,
NEAR A.M.L.P SCHOOL, VALLIKKUNNU,ARIYALLUR,
MALAPPURAM
41 AYISHA NAFRA P.
AGED 11 YEARS
(MINOR), D/O. THAHIRABI P, PANAYATHILTHANGALS
HOUSE, ULLANAM PO,PARAPPANANGADI, MALAPPURAM
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676 303, REPRESENTED BY NEXT FRIEND,
THAHIRABI P, AGED 30 YEARS, D/O. CHERUKOYA
THANGALPANAYATHILTHANGALS HOUSE, ULLANAM
PO,PARAPPANANGADI, MALAPPURAM
42 SANVIYA K T
AGED 9 YEARS
(MINOR), D/O. SREYA.K.T., KULATHIN THARAMMAL
HOUSE, ULLANAM P O, PALATHINGAL,
PARAPPANANGADI, MALAPPURAM 676 303,
REPRESENTED BY NEXT FRIEND, SREYA.K.T.,
AGED 36 YEARS, D/O. THAMBURAN, KULATHIN
THARAMMAL HOUSE, ULLANAM PO, PALATHINGAL,
PARAPPANANGADI, MALAPPURAM
43 AYISHA SHENZA VP
AGED 8 YEARS
(MINOR), D/O. SAHEERA, VAYAL PEEDIYEKKAL HOUSE,
ANANGADI, KADALUNDINAGARAM, MALAPPURAM 673 314,
REPRESENTED BY NEXT FRIEND, SAHEERA,
AGED 42 YEARS, D/O. ABDUL LATHEEF V.P., VAYAL
PEEDIYEKKAL HOUSE, ANANGADI, KADALUNDINAGARAM,
MALAPPURAM
44 ARAV RAJ K
AGED 10 YEARS
(MINOR), S/O. AKHIL RAJK, KOKKAYILHOUSE,
ARIYALURP O, VALLIKUNNU, MALAPPURAM 676 312,
REPRESENTED BY NEXT FRIEND,AKHIL RAJ K,
S/O RAJAN K, AGED 40 YEARS, KOKKAYIL HOUSE,
ARIYALURP O, VALLIKUNNU, MALAPPURAM
45 ADHVIK P
AGED 10 YEARS
(MINOR) S/O. ANUSHA K., PAPPAYIL HOUSE,
ARIYALLUR, MALAPPURAM 676 312, REPRESENTED BY
GUARIDIAN, ANUSHA K., AGED 39 YEARS, D/O.
ARAVINDHAKSHAN, PAPPAYIL HOUSE, ARIYALLUR,
MALAPPURAM
46 ANWITA
AGED 9 YEARS
(MINOR) D/O.SINI RINEESH, ANGADIVEETTIL HOUSE,
AANAYARANGADI, KOTTAKADAVU, MALAPPURAM 673 314
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REPRESENTED BY NEXT FRIEND, SINI RINEESH,
AGED 79 YEARS, D/O. SUNDARAN, ANGADIVEETTIL
HOUSE, AANAYARANGADI, KOTTAKADAVU, MALAPPURAM .
47 AARUSH
AGED 7 YEARS
(MINOR) S/O.SINI RINEESH, ANGADIVEETTIL HOUSE,
AANAYARANGADI, KOTTAKADAVU, MALAPPURAM 673 314
REPRESENTED BY NEXT FRIEND, SINI RINEESH,
AGED 79 YEARS, D/O. SUNDARAN, ANGADIVEETTIL
HOUSE, AANAYARANGADI, KOTTAKADAVU, MALAPPURAM .
48 REDHA MARIYAM K
AGED 8 YEARS
(MINOR) D/O. ABDUL SALAM K., KUNNUMMAL HOUSE,
ANANGADI, KADALUNDI NAGARAM, MALAPPURAM 673
314, REPRESENTED BY NEXT FRIEND, ABDUL SALAM K,
AGED 50 YEARS, S/O. CHERIYA BAVA, KUNNUMMAL
HOUSE, ANANGADI, KADALUNDI NAGARAM, MALAPPURAM
49 MISHAL AHAMMED
AGED 10 YEARS
(MINOR), D/O. NASHEEDA HAROON, MUJAHID MANZIL,
MATTUMMAL, KADALUNDI PO, KOZHIKODE, 673 302,
REPRESENTED BY NEXT FRIEND, NASHEEDA HAROON,
AGED 42 YEARS, D/O. AHAMMED, MUJAHID MANZIL,
MATTUMMAL, KADALUNDI PO, KOZHIKODE, .
50 ADWIN LEO K
AGED 6 YEARS
MINOR) S/O. ARUNKUMAR K., KALATHIL HOUSE,
KADALUNDI NAGARAM, MALAPPURAM 673 314,
REPRESENTED BY NEXT FRIEND, ARUNKUMAR K.,
AGED 39 YEARS, S/O. THAMBURAN, KALATHIL HOUSE,
KADALUNDI NAGARAM, MALAPPURAM
51 HAVISH K
AGED 12 YEARS
(MINOR), S/O.SHAJI.K. KOLAKKUNNATH HOUSE,
ARIYALLUR P O, MALAPPURAM 676 312, REPRESENTED
BY NEXT FRIEND, SHAJI.K., AGED 42 YEARS,
S/O.KRISHNAN.K., KOLAKKUNNATH HOUSE,
ARIYALLUR P O, MALAPPURAM
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52 YADVIK
AGED 5 YEARS
(MINOR) S/O. SHAMBHU RAJ, MUTHIRAKKALAYIL
HOUSE, BALATHIRUTHI, KADALUNDI, KOZHIKODE 673
302, REPRESENTED BY NEXT FRIEND, SHAMBHU RAJ,
AGED 33 YEARS, S/O. SADANANDAN, MUTHIRAKKALAYIL
HOUSE, BALATHIRUTHI, KADALUNDI, KOZHIKODE
53 FADWA
AGED 11 YEARS
MINOR), S/O. JILSIYA K., VELLODATHIL NOUSHAD
MANZIL, KADALUNDI P O, KOZHIKODE 673 302,
REPRESENTED BY NEXT FRIEND, JILSIYA K.,
AGED 31 YEARS, D/O. ABDUL LATHEEF.K.,
VELLODATHIL NOUSHAD MANZIL, KADALUNDI P O,
KOZHIKODE
54 DUA MEHRISH
AGED 5 YEARS
MINOR), D/O. JILSIYA K., VELLODATHIL NOUSHAD
MANZIL, KADALUNDI P O, KOZHIKODE 673 302,
REPRESENTED BY NEXT FRIEND, JILSIYA K.,
AGED 31 YEARS, D/O. ABDUL LATHEEF.K.,
VELLODATHIL NOUSHAD MANZIL,
KADALUNDI P O, KOZHIKODE
55 NIHARIKA P.,
AGED 11 YEARS
MINOR), D/O. RAJEESH P., POKKADAVATH HOUSE,
ARIYALLUR P O, VALLIKUNNU, MALAPPURAM 676 312,
REPRESENTED BY NEXT FRIEND, RAJEESH P.,
AGED 41 YEARS, S/O. RAJAN.P. POKKADAVATH HOUSE,
ARIYALLUR P O, VALLIKUNNU, MALAPPURAM
56 DHYAN KV.,
AGED 7 YEARS
MINOR), S/O. AJITH K.V., KUMMINIVEETIL HOUSE,
KOOTTAMUCHI, KODAKKAD P.O., MALAPPURAM 6763 19,
REPRESENTED BY NEXT FRIEND, AJITH K.V.,
AGED 37 YEARS, S/O.ASHOKAN, KUMMINIVEETIL
HOUSE, KOOTTAMUCHI, KODAKKAD P.O., MALAPPURAM,
PIN - 676319
57 NIDHIN KRISHNA O
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AGED 10 YEARS
MINOR), S/O. SHYMA LAIJU, ODUKKATHIL HOUSE,
NEAR KAPPALANGADI, CHALIYAM P O,
KOZHIKODE 673 301, REPRESENTED BY NEXT FRIEND,
SHYMA LAIJU, AGED 45 YEARS, D/O. SURESH V.T.,
ODUKKATHIL HOUSE, NEAR KAPPALANGADI,
CHALIYAM P O, KOZHIKODE
58 ARVAV P
AGED 10 YEARS
MINOR, S/O. JIMESH P., SREEVALSAM, PAAROL
HOUSE, ARIYALLUR P O, MALAPPURAM 676 312
REPRESENTED BY NEXT FRIEND, JIMESH P.,
AGED 42 YEARS, S/O. MOHANAN P.M.SREEVALSAM,
PAAROL HOUSE, ARIYALLUR P O,
MALAPPURAM
59 ATMIKA P
AGED 9 YEARS
MINOR), D/O. JIMESH P., SREEVALSAM, PAAROL
HOUSE, ARIYALLUR P O, MALAPPURAM 676 312
REPRESENTED BY NEXT FRIEND, JIMESH P.,
AGED 42 YEARS, S/O. MOHANAN P.M.SREEVALSAM,
PAAROL HOUSE, ARIYALLUR P O,
MALAPPURAM
60 EHANK
AGED 9 YEARS
(MINOR), S/O. AMEESH K., KALARIKKAL HOUSE,
PARAPPANANAGADI P O, MALAPPURAM 676 303,
REPRESENTED BY NEXT FRIEND, AMEESH K.,
AGED 35 YEARS, S/O.ALIHASSAN.K., KALARIKKAL
HOUSE, PARAPPANANAGADI P O, MALAPPURAM
61 MAZIN MUDASSIR
AGED 13 YEARS
(MINOR), D/O. SEMEENA, NASEEM HOUSE
PARIVATHANA, KARUVANTHIRUTHY, FEROKE,
KOZHIKODE 673 631 REPRESENTED BY NEXT FRIEND,
SEMEENA, AGED 41 YEARS, D/O. HAMSA KOYA,
NASEEM HOUSE PARIVATHANA, KARUVANTHIRUTHY,
FEROKE, KOZHIKODE
62 ALAFILZA
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AGED 12 YEARS
MINOR), D/O. SEMEENA, NASEEM HOUSE PARIVATHANA,
KARUVANTHIRUTHY, FEROKE, KOZHIKODE 673 631
REPRESENTED BY NEXT FRIEND, SEMEENA, AGED 41
YEARS, D/O. HAMSA KOYA, NASEEM HOUSE
PARIVATHANA, KARUVANTHIRUTHY, FEROKE, KOZHIKODE
63 NINA NAVAS P P
AGED 11 YEARS
MINOR), D/O. NAVAAS P P., PALLICHINTE PURAKKAL
HOUSE, PARAPPANANGADI, MALAPPURAM 676 303,
REPRESENTED BY NEXT FRIEND, NAVAAS P P., AGED
40 YEARS, S/O. CHERIYABAVA P.P., PALLICHINTE
PURAKKAL HOUSE, PARAPPANANGADI, MALAPPURAM
64 MAZIN MUHAMMED
AGED 11 YEARS
/O. ABDUL BASHEER, ELLIKKAL HOUSE, CHETTIPADI
P.O, PARAPPANANGADI, MALAPPURAM 676 319 ,
REPRESENTED BY NEXT FRIEND, ABDUL BASHEER,
AGED 60 YEARS, S/O. MUHAMMED, ELLIKKAL HOUSE,
CHETTIPADI P.O.,PARAPPANANGADI, MALAPPURAM
65 PARTHIV T
AGED 10 YEARS
MINOR) S/O. THARUN.V.R, NODIYAPARAMBIL HOUSE,
ARIYALLUR P.O., MALAPPURAM 67 6312, REPRESENTED
BY NEXT FRIEND, THARUN.V.R, ED 40 YEARS,
S/O. RADHAKRISHNAN ., NODIYAPARAMBIL HOUSE,
ARIYALLUR P.O., MALAPPURAM, PIN - 676312
66 SHIFIN ISMAIL K
AGED 5 YEARS
O. MOHAMMED SALIM.K., KODAKKATAKATH HOUSE ,
673 314, REPRESENTED BY NEXT FRIEND, MOHAMMED
SALIM.K., AGED 45 YEARS, S/O.SAIDALIKUTTY K.,
KODAKKATAKATH HOUSE, MALAPPURAM
67 SHAMIL ISMAIL K,
AGED 15 YEARS
(MINOR) S/O. MOHAMMED SALIM.K., KODAKKATAKATH
HOUSE, 673 314, REPRESENTED BY NEXT FRIEND,
MOHAMMED SALIM.K., AGED 45 YEARS,
S/O.SAIDALIKUTTY K., KODAKKATAKATH HOUSE,
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MALAPPURAM
68 ILAAN ZAAD
AGED 5 YEARS
(MINOR), S/O. SAFNA ABDULLAH KOYA, NEERAPURAM
HOUSE, VATTAPARAMBA, CHALIYAM P O, KOZHIKODE
673 301, REPRESENTED BY NEXT FRIEND, SAFNA
ABDULLAH KOYA, AGED 25 YEARS, D/O. ABDULLAH
KOYA, NEERAPURAM HOUSE, VATTAPARAMBA, CHALIYAM
P O, KOZHIKODE
69 AYISHA NABA K,
AGED 9 YEARS
(MINOR), D/O. NISHAD.K., PULIKKAL HOUSE,
KADALUNDINAGARAM, MALAPPURAM 673 314,
REPRESENTED BY NEXT FRIEND, NISHAD.K.,
AGED 34 YEARS, S/O.KOYA.K., PULIKKAL HOUSE,
KADALUNDINAGARAM, MALAPPURAM
70 DANISH AHAMMED
AGED 11 YEARS
MINOR) S/O. ALIYU, VK HOUSE, MODUVINGAL,
CHETTIPPADI P O, MALAPPURAM 676 319 REPRESENTED
BY NEXT FRIEND, ALIYU,AGED 58 YEARS,
S/O. MUHAMMED V.K., VK HOUSE, MODUVINGAL,
CHETTIPPADI P O, MALAPPURAM
71 MOHAMMED IZYAN V K
AGED 9 YEARS
MINOR), S/O. NASEEHA P.C., VETTIKUTHI HOUSE,
CHETTIPADI P O, PARAPPANAGADI, MALAPPURAM 676
319, REPRESENTED BY NEXT FRIEND, NASEEHA P.C.,
AGED 32 YEARS, D/O. THANVEER.V.K. VETTIKUTHI
HOUSE, CHETTIPADI P O, PARAPPANAGADI,
MALAPPURAM
72 ESHAAN REJI
AGED 9 YEARS
(MINOR) S/O. REJI KUMAR, KRIPA MANZIL,
KADALUNDI, KOZHIKODE 673 302, REPRESENTED BY
NEXT FRIEND, REJI KUMAR, AGED 41 YEARS,
S/O. K.CHANDRAN, KRIPA MANZIL, KADALUNDI,
KOZHIKODE
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73 ISHITA REJI
AGED 7 YEARS
MINOR) D/O. REJI KUMAR, KRIPA MANZIL,
KADALUNDI, KOZHIKODE 673 302, REPRESENTED BY
NEXT FRIEND,
REJI KUMAR, AGED 41 YEARS, S/O. K.CHANDRAN,
KRIPA MANZIL, KADALUNDI, KOZHIKODE
74 HAMD
AGED 9 YEARS
(MINOR), S/O.HARIS, POOZHIKKURAVAN HOUSE,
CHETTIPADI P O, MALAPPURAM 676 319 REPRESENTED
BY NEXT FRIEND, HARIS, AGED 37 YEARS,
S/O. HAMEED, POOZHIKKURAVAN HOUSE,
CHETTIPADI P O, MALAPPURAM
75 AADI DEV A
AGED 8 YEARS
(MINOR) S/O.SARATH.A.,KUNNATHUR HOUSE MANNUR P
O, KADALUNDI, KOZHIKODE 6733 28 REPRESENTED BY
NEXT FRIEND, SARATH A., AGED 40 YEARS,
S/O.RAMACHANDRAN .A., KUNNATHUR HOUSE
MANNUR P O, KADALUNDI,
KOZHIKODE, PIN - 673328
76 AVNICHANDRA A
AGED 7 YEARS
(MINOR) S/O.SARATH.A.,KUNNATHUR HOUSE
MANNUR P O, KADALUNDI, KOZHIKODE 6733 28
REPRESENTED BY NEXT FRIEND, SARATH A., AGED 40
YEARS, S/O.RAMACHANDRAN .A., KUNNATHUR HOUSE
MANNUR P O, KADALUNDI,
KOZHIKODE, PIN - 673328
77 ZENHA FATHIMA K P
AGED 7 YEARS
MINOR), S/O.SHAHALA.A.V., KODINHIPALLIKAL
HOUSE, KADALUNDI NAGARAM P O,
MALAPPURAM 673 314,
REPRESENTED BY NEXT FRIEND, SHAHALA.A.V.,
AGED 31 YEARS, D/O. SEYD POOKOYA
KODINHIPALLIKAL HOUSE, KADALUNDI NAGARAM P O,
MALAPPURAM
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78 MUHAMED AAKIF ALI
AGED 10 YEARS
(MINOR), S/O. SULFIKAR ALI, POOKATH HOUSE,
PALATHINGAL, ULLANAM P O, 676 303, REPRESENTED
BY NEXT FRIEND, SULFIKAR ALI, AGED 52 YEARS,
S/O. KUNHIKOYA HAJI, POOKATH HOUSE,
PALATHINGAL, ULLANAM P
79 NAIZA NASAR
AGED 7 YEARS
MINOR) D/O. ABDUL NASAR, BLESSINGS HOUSE,
VATTAPARAMBA, CHALIYAM P O, KOZHIKODE 673 301
REPRESENTED BY NEXT FRIEND, ABDUL NASAR,
AGED 48 YEARS, S/O. HUSSAINKOYA, BLESSINGS
HOUSE, VATTAPARAMBA, CHALIYAM P O, KOZHIKODE
80 DALEEL
AGED 7 YEARS
(MINOR), S/O. YASMIN.C. CHULLOYIL HOUSE,
KADALUNDI NAGARAM, MALAPPURAM 673 314,
REPRESENTED BY NEXT FRIEND, YASMIN.C. AGED 31
YEARS, D/O. ABDUL MAJEED K.P., CHULLOYIL HOUSE,
KADALUNDI NAGARAM, MALAPPURAM
81 HADIYA
AGED 6 YEARS
(MINOR), D/O. YASMIN.C. CHULLOYIL HOUSE,
KADALUNDI NAGARAM, MALAPPURAM 673 314,
REPRESENTED BY NEXT FRIEND, YASMIN.C.
AGED 31 YEARS, D/O. ABDUL MAJEED K.P.,
CHULLOYIL HOUSE, KADALUNDI NAGARAM, MALAPPURAM
82 FEZIN K
AGED 10 YEARS
(MINOR), S/O. JASEENA.E.P. KALARIKKAL HOUSE,
NEDUVA P O, MALAPPURAM 676 303, REPRESENTED BY
NEXT FRIEND, JASEENA.E.P., AGED 34 YEARS,
D/O. MUHAMMAD, KALARIKKAL HOUSE, NEDUVA P O,
MALAPPURAM
83 FEBA ANEESH K,
AGED 7 YEARS
(MINOR), D/O. JASEENA.E.P. KALARIKKAL HOUSE,
NEDUVA P O, MALAPPURAM 676 303, REPRESENTED BY
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NEXT FRIEND, JASEENA.E.P., AGED 34 YEARS,
D/O. MUHAMMAD, KALARIKKAL HOUSE, NEDUVA P O,
MALAPPURAM
84 MUHAMMED HILAL N
AGED 8 YEARS
(MINOR), S/O. ABDUL VAHAB.N., N V MUHABBATH
HOUSE, KADALUNDI PO, CALICUT673 302,
REPRESENTED BY NEXT FRIEND, ABDUL VAHAB N.,
AGED 36 YEARS, S/O. MUHAMMED, MUHABBATH HOUSE,
KADALUNDI PO, CALICUT, PIN - 673302
85 FATHIMA RENA
AGED 7 YEARS
MINOR), D/O. ABDUL VAHAB.N., N V MUHABBATH
HOUSE, KADALUNDI PO, CALICUT673 302,
REPRESENTED BY NEXT FRIEND, ABDUL VAHAB N.,
AGED 36 YEARS, S/O. MUHAMMED, MUHABBATH HOUSE,
KADALUNDI PO, CALICUT, PIN - 673302
86 KADEEJA ARWA
AGED 7 YEARS
(MINOR), D/O. ABDUL VAHAB.N., N V MUHABBATH
HOUSE, KADALUNDI PO, CALICUT673 302,
REPRESENTED BY NEXT FRIEND, ABDUL VAHAB N.,
AGED 36 YEARS, S/O. MUHAMMED, MUHABBATH HOUSE,
KADALUNDI PO, CALICUT, PIN - 673302
87 HAWWA SHARAF
AGED 9 YEARS
(MINOR), D/O. SHARAFUDHEEN, NELLIPADAM HOUSE,
CHETTIPADI P O, MALAPPURAM 676 319,
REPRESENTED BY NEXT FRIEND, SHARAFUDHEEN,
AGED 37 YEARS, S/O. ALIMUHAMMED,
NELLIPADAM HOUSE,
CHETTIPADI P O, MALAPPURAM
88 MIKHAEL SHARAF
AGED 7 YEARS
(MINOR), D/O. SHARAFUDHEEN, NELLIPADAM HOUSE,
CHETTIPADI P O, MALAPPURAM 676 319,
REPRESENTED BY NEXT FRIEND, SHARAFUDHEEN,
AGED 37 YEARS, S/O. ALIMUHAMMED, NELLIPADAM
HOUSE, CHETTIPADI P O, MALAPPURAM
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89 REYHA MUFEED K
AGED 10 YEARS
(MINOR), D/O. SHAMEELA.A.K., KIZHAKKINIYAKATH
(H), CHETTIPPADI PO, MALAPPURAM676 319,
REPRESENTED BY NEXT FRIEND, SHAMEELA.A.K.,
AGED 32 YEARS, D/O. SHAMSUDHEEN,
KIZHAKKINIYAKATH (H), CHETTIPPADI PO,
MALAPPURAM, PIN - 676319
90 ANAS MOHAMMED ABDULLA A P
AGED 9 YEARS
(MINOR), S/O. SHYNAS.T., AP HOUSE
,PARAPPANANGADI P O, MALAPPURAM 676 303,
REPRESENTED BY NEXT FRIEND, SHYNAS.T., AGED 35
YEARS, S/O. ABOOBACKER.T.,
AP HOUSE ,PARAPPANANGADI P O, MALAPPURAM
91 NASHWA MARIYAM A P
AGED 5 YEARS
(MINOR), D/O. SHYNAS.T., AP HOUSE
,PARAPPANANGADI P O, MALAPPURAM 676 303,
REPRESENTED BY NEXT FRIEND, SHYNAS.T.,
AGED 35 YEARS, S/O. ABOOBACKER.T.,
AP HOUSE ,PARAPPANANGADI P O, MALAPPURAM
92 KHAYAL BINIJA E
AGED 9 YEARS
(MINOR), D/O. GREEJITH.E., ERAKKATHIL HOUSE,
CHALIYAM PO, KOZHIKODE673 301, REPRESENTED BY
NEXT FRIEND, GREEJITH.E., AGED 36 YEARS,
D/O. PUSHPARAJAN.E., ERAKKATHIL HOUSE, CHALIYAM
PO, KOZHIKODE, PIN - 673301
93 FATHIMA AMREEN
AGED 12 YEARS
(MINOR), D/O. SIMI B., SHAHEEN MANZIL, COURT
ROAD, PARAPPANANGADI P O676 303, REPRESENTED BY
NEXT FRIEND, SIMI B., AGED 40 YEARS, D/O. ARIF
ALIAS SHYJU SHAHEEN MANZIL, COURT ROAD,
PARAPPANANGADI P O, PIN - 676303
94 AYN MARYAM
AGED 6 YEARS
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(MINOR), D/O. SIMI B., SHAHEEN MANZIL, COURT
ROAD, PARAPPANANGADI P O676 303, REPRESENTED BY
NEXT FRIEND, SIMI B., AGED 40 YEARS, D/O. ARIF
ALIAS SHYJU SHAHEEN MANZIL, COURT ROAD,
PARAPPANANGADI P O, PIN - 676303
95 VIN E
AGED 10 YEARS
(MINOR), S/O. SUDHEENDRAN, EDATHODATHIL HOUSE,
KADALUNDI NAGARAM, MALAPPURAM 673 314,
REPRESENTED BY NEXT FRIEND SUDHEENDRAN, AGED 48
YEARS, S/O. APPU, EDATHODATHIL HOUSE, KADALUNDI
NAGARAM, MALAPPURAM
96 HAYA ILHAM
AGED 7 YEARS
(MINOR), D/O. RUBAYYA E, SUKOON HOUSE,
KANEESHAYIL, KADUKKA BAZAR, CHALIYAM P O,
KOZHIKODE 673 301 REPRESENTED BY NEXT FRIEND,
RUBAYYA E, AGED 32 YEARS, D/O. HASSAN KOYA M K,
SUKOON HOUSE, KANEESHAYIL, KADUKKA BAZAR,
CHALIYAM P O, KOZHIKODE
97 AYMAN M K
AGED 11 YEARS
(MINOR), S/O.SHAHINA HAFIS, SHABNAS,
VATTAPPARAMBA, CHALIYAM P O , CALICUT 673 301,
REPRESENTED BY NEXT FRIEND, SHAHINA HAFIS,
AGED 38 YEARS, D/O. ABDUL GAFOOR.A.P., SHABNAS,
VATTAPPARAMBA, CHALIYAM P O , CALICUT
98 AHIL A K
AGED 10 YEARS
(MINOR), S/O. HASEEBA.V., AYITTUVALAPPIL KADOOR
HOUSE,KADALUNDI, CALICUT 673 302, REPRESENTED
BY NEXT FRIEND, HASEEBA.V., AGED 36 YEARS,
D/O. KOYA HASSAN, AYITTUVALAPPIL KADOOR
HOUSE,KADALUNDI, CALICUT
99 AIN ZOHAL
AGED 5 YEARS
(MINOR), S/O. HASEEBA.V., AYITTUVALAPPIL KADOOR
HOUSE,KADALUNDI, CALICUT 673 302, REPRESENTED
BY NEXT FRIEND, HASEEBA.V., AGED 36 YEARS,
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D/O. KOYA HASSAN, AYITTUVALAPPIL KADOOR
HOUSE,KADALUNDI, CALICUT
100 JEEVAN KRISHNA
AGED 4 YEARS
(MINOR), S/O. DIJITH, ATHULYA HOUSE,
CHETTIPPADI P O, PARAPANANGADI, MALAPPURAM 676
319, REPREENTED BY NEXT FRIEND, DIJITH, AGED 42
YEARS, S/O. BALAKRISHNAN K.K., ATHULYA HOUSE,
CHETTIPPADI P O, PARAPANANGADI, MALAPPURAM
101 JUGAL KRISHNA
AGED 12 YEARS
(MINOR), S/O. DIJITH, ATHULYA HOUSE,
CHETTIPPADI P O, PARAPANANGADI, MALAPPURAM 676
319, REPREENTED BY NEXT FRIEND, DIJITH, AGED 42
YEARS, S/O. BALAKRISHNAN K.K., ATHULYA HOUSE,
CHETTIPPADI P O, PARAPANANGADI, MALAPPURAM
102 SWATHIKKRISHNA S
AGED 7 YEARS
(MINOR), D/O. SUNEESH.K.P., BHUVANIKA HOUSE,
SATHYAPURAM, THENJIPALAM, KOZHIKODE 673 636
REPRESENTED BY NEXT FRIEND, SUNEESH.K.P., AGED
46 YEARS, S/O. NARAYANANKUTTY C.K., BHUVANIKA
HOUSE, SATHYAPURAM, THENJIPALAM, KOZHIKODE,
PIN - 673636
103 NEHAN BIN NAHAS
AGED 9 YEARS
(MINOR), S/O. MIRSHA.N.P., MIRSHA COTTAGE,
ANDI ROAD, ERANJIKKAL P O, KOZHIKODE 673 303,
REPRESENTED BY NEXT FRIEND, MIRSHA.N.P., AGED
32 YEARS, D/O. KOYA MON, MIRSHA COTTAGE, ANDI
ROAD, ERANJIKKAL P O, KOZHIKODE
104 EHEN BIN NAHAS
AGED 9 YEARS
(MINOR), S/O. MIRSHA.N.P., MIRSHA COTTAGE,
ANDI ROAD, ERANJIKKAL P O, KOZHIKODE 673 303,
REPRESENTED BY NEXT FRIEND, MIRSHA.N.P., AGED
32 YEARS, D/O. KOYA MON, MIRSHA COTTAGE, ANDI
ROAD, ERANJIKKAL P O, KOZHIKODE
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105 NAIHA MARIYAM
AGED 8 YEARS
(MINOR), D/O. MIRSHA.N.P., MIRSHA COTTAGE,
ANDI ROAD, ERANJIKKAL P O, KOZHIKODE 673 303,
REPRESENTED BY NEXT FRIEND, MIRSHA.N.P.,
AGED 32 YEARS, D/O. KOYA MON, MIRSHA COTTAGE,
ANDI ROAD, ERANJIKKAL P O, KOZHIKODE
106 AZEEN FATHIMA
AGED 9 YEARS
(MINOR), D/O. SHABNA, JAISAL MANZIL KODAKKAD,
CHETTIPADI P O, MALAPPURAM 676 319,
REPRESENTED BY NEXT FRIEND, SHABNA, AGED 41
YEARS, D/O. SALAHUDHEEN, JAISAL
MANZIL,KODAKKAD,
CHETTIPADI P O, MALAPPURAM
107 HIFZA KT
AGED 12 YEARS
(MINOR), S/O. KADEEJA, KOYATHODIKAYIL HOUSE,
KODAKKAD676 319, REPRESENTED BY NEXT FRIEND,
KADEEJA, AGED 46 YEARS, D/O. MUHAMMAD
BASHEER.K.T., KOYATHODIKAYIL HOUSE, KODAKKAD,
PIN - 676319
108 AMNA
AGED 5 YEARS
D/O. HANIYA, PAINADATHUR HOUSE, KALIYATTUMUKKU,
MONNIYUR, MALAPPURAM 676 311, REPRESENTED BY
NEXT FRIEND, HANIYA, AGED 29 YEARS, D/O.
KOYAKUTTY(LATE), PAINADATHUR HOUSE, MONNIYUR,
MALAPPURAM
109 AMAN
AGED 8 YEARS
S/O. HANIYA, PAINADATHUR HOUSE, KALIYATTUMUKKU,
MONNIYUR, MALAPPURAM 676 311, REPRESENTED BY
NEXT FRIEND, HANIYA, AGED 29 YEARS, D/O.
KOYAKUTTY(LATE), PAINADATHUR HOUSE, MONNIYUR,
MALAPPURAM
110 HYBAL
AGED 5 YEARS
S/O. MOHAMMED SHIBIL.K.M, MOS VILLA, TIPPU
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SULTAN ROAD, CHALIYAM, KOZHIKODE- 673 301,
REPRESENTED BY NEXT FRIEND, MOHAMMED
SHIBIL.K.M, AGED 31 YEARS, S/O. MOHAMMED
BASHEER, MOS VILLA, TIPPU SULTAN ROAD,
CHALIYAM, KOZHIKODE
BY ADVS.
SRI.K.M.FIROZ
SHRI.E.C.AHAMED FAZIL
SRI.P.C.MUHAMMED NOUSHIQ
SHRI.ABDUL HADI M.P.
SHRI.A AL FAYAD
SHRI.JAMEEL AHAMMED M.S.
RESPONDENTS:
1 CENTRAL BOARD OF SECONDARY EDUCATION
SHIKSHA KENDRA, 2, COMMUNITY CENTRE,
PREET VIHAR, DELHI REPRESENTED BY ITS
SECRETARY, PIN - 110092
2 REGIONAL DIRECTOR
CENTRAL BOARD OF SECONDARY EDUCATION,
REGIONAL OFFICE, KAIMANAM, PAPPANAMCODE,
THIRUVANATHAPURAM, PIN - 695040
3 MANAGING TRUSTEE AND CHIEF EXECUTIVE OFFICER
ANNAFI CHARITABLE TRUST, ARMEX BUILDING,
MEENCHANDA, CALICUT NOW HAVING ITS OFFICE AT
KADALUNDI NAGARAM P.O., ANANGADI, MALAPPURAM,
PIN - 673314
4 THE CHIEF EXECUTIVE OFFICER AND MANAGER
THE WHITE SCHOOL, KADALUNDI NAGARAM.P.O.,
ANANGADI, MALAPPURAM,, PIN - 673314
5 THE SCHOOL MANAGEMENT COMMITTEE
WHITE SCHOOL, MATHOTAM ROAD, KADALUNDI NAGARAM,
KOZHIKODE DISTRICT REPRESENTED BY ITS
SECRETARY, PIN - 673314
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6 THE PRINCIPAL AND SECRETARY OF SCHOOL LEVEL FEE
REGULATORY COMMITTEE
THE WHITE SCHOOL, KADALUNDI NAGARAM.P.O.,
ANANGADI, MALAPPURAM,, PIN - 673314
7 MALAPPURAM DISTRICT LEVEL FEE REGULATORY
COMMITTEE,
REPRESENTED BY ITS CHAIRPERSON AND DEPUTY
DIRECTOR OF EDUCATION (DDE), OFFICE OF DEPUTY
DIRECTOR OF EDUCATION, KOTTAPPADY, DOWN HILL,
MALAPPURAM, PIN - 676519
8 THE KERALA STATE LEVEL FEE REGULATORY COMMITTEE
FOR FIXING THE FEE IN CBSE AFFILIATED SCHOOLS
REPRESENTED BY ITS CHAIRPERSON AND DIRECTOR OF
GENERAL EDUCATION, GOVERNMENT OF KERALA, OFFICE
OF DIRECTOR OF GENERAL EDUCATION, JAGATHI,
THIRUVANANTHAPURAM, PIN - 695014
9 DIRECTOR OF GENERAL EDUCATION
OFFICE OF DIRECTOR OF GENERAL EDUCATION,
JAGATHI, THIRUVANANTHAPURAM, PIN - 695014
10 DEPUTY DIRECTOR OF EDUCATION(DDE),
KOTTAPPADY, DOWN HILL MALAPPURAM, PIN - 676519
11 STATE OF KERALA
REPRESENTED BY SECRETARY, GENERAL EDUCATION
DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
12 THE DISTRICT COLLECTOR
COLLECTORATE ROAD, MALAPPURAM, PIN - 676505
13 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, DEPARTMENT OF
ADMINISTRATIVE REFORMS AND PUBLIC GRIEVANCES,
CONNAUGHT PLACE, NEW DELHI, DELHI, PIN - 110001
BY ADVS.
SRI.P.MOHANDAS (ERNAKULAM)
SMT.ANU PRABHAKAR, CGC
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SRI.K.SUDHINKUMAR
SRI.SABU PULLAN
SRI.GOKUL D. SUDHAKARAN
SHRI.R.BHASKARA KRISHNAN
SHRI.BHARATH MOHAN
DR.K.P.SATHEESAN (SR.)
SRI. NIRMAL, SC
SMT. ANIMA M, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY
HEARD ON 10.09.2025, THE COURT ON 23.10.2025 DELIVERED
THE FOLLOWING:
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N. NAGARESH, J.
`````````````````````````````````````````````````````````````
W.P.(C) No.24666 of 2025
`````````````````````````````````````````````````````````````
Dated this the 23rd day of October, 2025
JUDGMENT
~~~~~~~~~ The petitioners, who are minor children, are stated to be aggrieved by the enhancement / revision of tuition fee and other charges in their Schools affiliated to the Central Board of Secondary Education (CBSE). The petitioners are represented by their parents as next friend.
2. The petitioners are studying in White School of which the 4th respondent is the Chief Executive Officer and Manager. It is an Unaided School coming under Section 2(n) 2025:KER:78593 W.P.(C) No.24666/2025 : 26 :
(iv) of the Rights of Children to Free and Compulsory Education Act, 2009. In the academic year 2025-2026, the Management of the School has, unilaterally and without following procedure and mandatory requirements, enhanced tuition fee and other charges up to 26.66%. The parents of the petitioners submitted their grievance before the Government of India through the Department of Administrative Reforms and Public Grievances.
3. The Government of India forwarded the said grievance to the 2nd respondent-Regional Director, CBSE. An explanation was obtained from the School. The petitioners were informed that they can contact concerned/appropriate Government authorities from whom the School has adopted rules and regulations in this regard. The petitioners submitted an appeal to the Department of Administrate Reforms and Public Grievances. The petitioners state that the explanation furnished by the School authorities are not factually correct.
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4. Now, the School is insisting to pay the enhanced fee. The School Management is about to take coercive steps against the petitioners for non-payment of enhanced fees. The petitioners state that as per Clause 7.5.2 of the CBSE Affiliation Bye-laws, 2018, fee revision / enhancement can be implemented only with the express approval of a duly constituted School Management Committee. There is no properly constituted School Management Committee in the School.
5. As per Clause 8.2, the Management Committee of a Private Unaided School shall consist of not more than 21 members. There is no effective representation of parents in the Committee. There are no nominated members as contemplated by the bye-laws. 50% representation is not given to women.
6. The Kerala Government has issued NOC Guidelines for CBSE affiliated Schools and prohibited illegal collection of capitation fee and other charges. Imposition of 2025:KER:78593 W.P.(C) No.24666/2025 : 28 : exorbitant fine for alleged non-payment of fee is also illegal. The petitioners therefore seek to declare that fee and other charges revision/enhancement as declared in Ext.P2 is illegal, unconstitutional and unsustainable and is violative of the provisions of the Rights of Children to Free and Compulsory Education Act, 2009, the CBSE Affiliation Bye- laws, 2018 and the Guidelines for setting up Fee Regulatory Committee.
7. Respondents 1 and 2 have filed a statement. Respondents 1 and 2 stated that the CBSE does not prescribe or regulate the fee structure for its affiliated Schools. The role of CBSE is limited to granting affiliation, prescribing curriculum and syllabi, conducting examinations and ensuring compliance with the affiliation bye-laws.
8. Respondents 3 to 5 filed counter affidavit. Respondents 3 to 5 stated that the School is depending upon its own income from the fees of the students and the School is not in receipt of any financial aid from the Government.
2025:KER:78593 W.P.(C) No.24666/2025 : 29 : During the Covid period (2020-2021), the school fees was reduced up to 35%. The fees were slightly increased during the year 2021-2022 and 2022-2023. Even then, the fee only reached to the original level of 2019-2020.
9. During the said period, overdraft facility of ₹80 lakhs was availed from Banks to maintain the normal expenditure including payment of salary. The School has further done expansion and provided infrastructure facilities. The present enhancement is in an average of 17% only. The writ petition is therefore without any merit and it is only to be dismissed.
10. I have heard the learned counsel for the petitioners and the learned Standing Counsel representing respondents 1 and 2 and the learned counsel representing respondents 3 to 6. I have also heard the learned Government Pleader representing respondents 7 to 12 and the learned DSGI appearing for the 13th respondent.
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11. The grievance of the petitioners relates to enhancement of tuition fee and other charges by respondents 3 to 5. The institution in question is a private Management School. The School does not receive any financial aid either from the Central Government or the State Government. The School is affiliated to the CBSE.
12. The petitioners would urge that the enhancement of fee for the current academic year is to the tune of 26.66%. On the other hand, respondents 3 to 5 assert that the average enhancement of fees is only 17%. Respondents 3 to 5 would urge that enhancement of fee was warranted due to the reduction of School fee extended to the students during the Covid period (2020-2021). The fee was reduced up to 35%.
13. In the subsequent two years, the fee was incrementally enhanced so as to bring it on par with the 2020- 2021 rates. The School has undertaken various development activities including installation of 24 interactive panels. Each 2025:KER:78593 W.P.(C) No.24666/2025 : 31 : interactive panel costs more than ₹1.5 lakhs. Major repairs / renovations were carried out in the classrooms, passages, etc. The School has spent ₹2,30,09,002/- for these activities.
14. Though the petitioners would allege that the enhancement of fee was effected without consulting the School Management Committee, respondents 3 to 5 would controvert the same. There were certain defects in the constitution of the School Management Committee in earlier years. However, these defects were rectified in the academic year 2025-2026. Out of the 19 members in the School Management Committee, nine are women members.
15. At any rate, any defect in the constitution of School Management Committee cannot take away the right of the School to levy fees. Respondents 3 to 5 being private educational authorities, they have a right to levy appropriate fees applicable to their Schools. In the absence of any statutory mechanism imposing restraint on fixation of tuition fee and other charges on the Unaided Schools, the 2025:KER:78593 W.P.(C) No.24666/2025 : 32 : petitioners cannot insist that enhancement of fee should be only to any particular level.
The writ petition is therefore without any merit and it is hence dismissed.
Sd/-
N. NAGARESH, JUDGE aks/21.10.2025 2025:KER:78593 W.P.(C) No.24666/2025 : 33 : APPENDIX OF WP(C) 24666/2025 PETITIONER'S EXHIBITS Exhibit P1 A TRUE COPY OF THE FEE STRUCTURE 2024-
25 OF THE WHITE SCHOOL', KADALUNDI NAGARAM, PUBLISHED BY THE WHITE SCHOOL, KADALUNDI DATED NIL IN ITS WEBSITE HTTPS://WHITESCHOOL.IN/KADALUNDI- NAGARAM/ (ACCESSED ON 25-6-2025) Exhibit P2 A TRUE COPY OF THE TUITION FEE STRUCTURE 2025-2026 PUBLISHED BY THE WHITE SCHOOL', KADALUNDI NAGARAM, MALAPPRAM DISTRICT DATED NIL IN ITS WEBSITE HTTPS://WHITESCHOOL.IN/KADALUNDI- NAGARAM/ (ACCESSED ON 25-6-2025) Exhibit P3 A LIST OF ANNUAL FEE COMPARISON PREPARED BY THE PETITIONERS DATED NIL Exhibit P4 A TRUE COPY OF THE RELEVANT PORTION OF GRIEVANCE STATUS FOR REGISTRATION NUMBER DOSEL/E/2025/0001359 SUBMITTED BY MR. RAJEEV R SUBMITTED ON 01.03.2025 BEFORE THE GOVERNMENT OF INDIA THROUGH THE DEPARTMENT OF ADMINISTRATIVE REFORMS AND PUBLIC GRIEVANCES ALONG WITH REPLY DOCUMENT Exhibit P5 A TRUE COPY OF THE REPLY TO CPGRAMS APPEAL NO DOSEL/E/A/25/0000319 DATED 27-3-2025 ISSUED BY THE REGIONAL DIRECTOR CBSE, END RESPONDENT HEREIN DATED 17-42025 Exhibit P6 A TRUE COPY OF THE REPRESENTATION DATED NIL SUBMITTED BY THE PARENTS OF STUDENTS OF THE WHITE SCHOOL Exhibit P7 A TRUE COPY OF RELEVANT PORTION OF THE CHAPTER 7 OF THE AFFILIATION BYE-LAWS, 2018 OF CBSE Exhibit P8 A TRUE COPY OF THE LIST OF MEMBERS OF SCHOOL MANAGEMENT COMMITTEE AS LISTED IN THE WEBSITE OF THE SCHOOL Exhibit P9 A TRUE COPY OF THE CHAPTER 8 OF THE 2025:KER:78593 W.P.(C) No.24666/2025 : 34 : AFFILIATION BYE-LAWS, 2018 OF CBSE DATED NIL PUBLISHED IN ITS WEBSITE HTTPS://WHITESCHOOL.IN/KADALUNDI- NAGARAM/ (ACCESSED ON 25-6-2025) Exhibit P10 A TRUE COPY OF THE ORDER DATED 11.04.2023 R.P. 472/2023 PASSED BY DIVISION BENCH OF HON'BLE HIGH COURT OF KERALA RESPONDENT'S EXHIBITS Exhibit-R3(a) True copy of the relevant page of the School Management Committee to be constituted in every school as issued by the Central Board of Secondary Education Exhibit-R3(b) True copy of the summary of various expenses met by the management committee of White School for the development activities during the past three years Exhibit-R3(c) True copy of the tuition fee structure of 2025 - 2026 including the hike in the fees of the White School Exhibit-R3(d) True copy of the list of the students to whom financial aid was given by the management of the White School during the year 2024 - 2025 PETITIONER'S EXHIBITS Exhibit P11 true copy of the letter issued by Dr Sethunath T to the Principal of White School dated 3-9-2025 Exhibit P 12 true copy of the Abstract of meeting of minutes of Alleged School Management Committee allegedly held on 6-12-2024 issued to the parent of the first petitioner Exhibit P13 true copy of the list of students dated Nil prepared by the petitioners, whose parents are teachers and staff of the school 2025:KER:78593 W.P.(C) No.24666/2025 : 35 : Exhibit P14 true copy of the Final Notice circulated to parents of the petitioners dated Nil on behalf f the White School, Kadalundi Nagaram