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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(e) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2010

(e)any question of priorities or any other question whatsoever, whether of law or fact, which may relate to or arise in the course of the winding up of the LLP ,