Manipur High Court
State Of Manipur; & Ors vs N.S. Ningchangla @ Ningchangla ... on 22 April, 2024
LAIRENM Digitally
by
signed
AYUM INDRAJEET
LAIRENMAYUM
Item No. 39
INDRAJE SINGH IN THE HIGH COURT OF MANIPUR
Date: 2024.04.25
ET SINGH 23:59:03 +05'30' AT IMPHAL
W.A. No. 3 of 2024
State of Manipur; & Ors.
Appellants
Vs.
N.S. Ningchangla @ Ningchangla Ningshen
Respondent
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of this matter is adjourned.
List on 14.05.2024.
JUDGE CHIEF JUSTICE
Indrajeet