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Allahabad High Court

Narottam Das vs State Of U.P. And Others on 5 January, 2010

Author: Sunil Ambwani

Bench: Sunil Ambwani

Court No. - 4

Case :- SERVICE BENCH No. - 2245 of 1988

Petitioner :- Narottam Das
Respondent :- State Of U.P. And Others
Petitioner Counsel :- Ramesh Kumar Singh,P.K. Singh
Respondent Counsel :- C.S.C.

Hon'ble Sunil Ambwani,J.

Hon'ble Dr. Satish Chandra,J.

No one appears to press the writ petition on behalf of the petitioner in the revised call. The cause list shows the names of Shri Ramesh Kumar Singh and Shri P.K. Singh for the petitioner. Shri Ramesh Kumar Singh has sent a slip today that he is out of station. The Rules of the Court do not permit adjournment on such slip.

There was no mention made either in the morning or at the time when the case was taken up to adjourn the case.

The writ petition is dismissed for want of prosecution.

Order Date :- 5.1.2010 RKP