Allahabad High Court
Narottam Das vs State Of U.P. And Others on 5 January, 2010
Author: Sunil Ambwani
Bench: Sunil Ambwani
Court No. - 4 Case :- SERVICE BENCH No. - 2245 of 1988 Petitioner :- Narottam Das Respondent :- State Of U.P. And Others Petitioner Counsel :- Ramesh Kumar Singh,P.K. Singh Respondent Counsel :- C.S.C. Hon'ble Sunil Ambwani,J.
Hon'ble Dr. Satish Chandra,J.
No one appears to press the writ petition on behalf of the petitioner in the revised call. The cause list shows the names of Shri Ramesh Kumar Singh and Shri P.K. Singh for the petitioner. Shri Ramesh Kumar Singh has sent a slip today that he is out of station. The Rules of the Court do not permit adjournment on such slip.
There was no mention made either in the morning or at the time when the case was taken up to adjourn the case.
The writ petition is dismissed for want of prosecution.
Order Date :- 5.1.2010 RKP