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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(1) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(1)The State Government may, by order, establish a Co-ordination Committee for each District to advise on effective and coordinated implementation of the Act at the district level, and to perform such other functions in relation to senior citizens at the district level, as the State Government may specify.