Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 23 in Assam Opium Rules 23. Sale of opium to a person under 18 years of age. - No licensed vendor shall sell or deliver any Excise opium to any person who is under the age of 18 years, whether for consumption by such person or by any other persons.
