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State of Odisha - Section

Section 3 in The Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963

3. Formation of a Working Committee.

- Government shall appoint a Working Committee consisting of the following seven members in order to assist in the preparation and publication of text-books-
(1) The Director of Public Instruction, Orissa Cuttack ... Chairman
(2) The Principal of the R.N.Training College, Cuttack ... Member
(3) Superintendent, Government Press, Cuttack, Orissa ... Member
(4) Officer-in-charge of the Text-Books Press, Bhubaneswar ... Member
(5) and (6) Two persons to be appointed by Government on therecommendation of the Secretary ... Members
(7) The Secretary ... Convener
Quorum-Three members out of seven shall form a quorum for the transactions of business of the Working Committee.