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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(4)(a) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010

(a)any clinical establishment maintained by, or under the control of, the State Government, Central Government or local Self-Government or any local authority; or