Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act] State of Arunachal Pradesh - Subsection Section 13(3)(f) in Arunachal Pradesh Housing Board Act, 2014 (f)all such ordinary or special meetings shall be attended by the members themselves personally and not be represented by their subordinate officers.