Himachal Pradesh High Court
Shankar vs . Lac on 11 May, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Shankar Vs. LAC .
RFA No. 126 of 2015 11.05.2023 Present: Mr. R.K. Bansal, Advocate, for the appellant.
Ms. Ranjana Patial, Deputy Advocate General, for respondent No.1/State.
Mr. Vedhant Ranta, Advocate, vice counsel for respondent No.2.
CMP(M) Nos. 438 and 439 of 2023 Time sought to file reply on behalf of the respondents.
Be filed on or before the next date.
List on 15.06.2023.
( Satyen Vaidya ) Judge 11th May, 2023 (sushma) ::: Downloaded on - 11/05/2023 20:51:33 :::CIS