Karnataka High Court
Smt. Shantha Mary vs State Of Karnataka on 25 September, 2014
Equivalent citations: AIR 2015 (NOC) 440 (KAR.), 2014 (4) AKR 513
Bench: Chief Justice, Ashok B Hinchigeri
IN THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 25TH DAY OF SEPTEMBER 2014
PRESENT
THE HON'BLE MR.D.H.WAGHELA, CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE ASHOK B.HINCHIGERI
WRIT PETITION No.42743 OF 2012 (PIL-LB-BMP)
AND WRIT PETITION Nos.29393-29531 OF 2013
AND WRIT PETITION Nos.46496-46718 OF 2014
C/W REVIEW PETITION No.265 OF 2013
W.P.Nos.42743/2012 AND 29393-29531/2013
AND W.P. Nos.46496-46718 OF 2014
BETWEEN
1. Smt. Shantha Mary,
W/o David Raja
Aged about 42 years
No.24, 12th Block,
EWS Quarters, Koramangala,
Bangalore - 560 047.
2. Smt. Ammu
W/o Ravi Sharavana
Aged about 36 years
No.33, 16th Block, EWS Quarters
Koramangala, Bangalore - 560 047.
3. Sri Krishnan Nair,
S/o Gopala Pillai
Aged about 64 years,
No.33, 11th Block, EWS Quarters,
Koramangala, Bangalore - 560 047.
4. Sri Chinna Thai
W/o Palani
Aged about 42 years
No. 22, 4th Block, EWS Quarters,
Koramangala, Bangalore - 560 047.
2
5. Smt. Jaya Mary
W/o Louis
Aged about 48 years
No. 30, 2nd Block,
EWS Quarters
Koramangala
Bangalore - 560 047.
6. Smt. Hansar Begum
W/o Kalam
Aged about 36 years
No. 17, 17th Block,
EWS Quarters
Koramangala
Bangalore - 560 047
7. Smt. Mary Marget
W/o Sabastin
Aged about 42 years
No. 33, EWS Quarters
Koramangala
Bangalore - 560 047
8. Smt. Prameela Pandy
W/o Pandy V N
Aged about 42 years
No.21, 2nd Block
EWS Quarters
Koramangala
Bangalore - 560 047
9. Smt. Shakila
W/o Yakoob
Aged about 40 years
No. 20, 24th Block
EWS Quarters
Koramangala
Bangalore - 560 047
10. Fakruddin
S/o Shabuddin
Aged about 35 years
No. 33, 37th Block
EWS Quarters
Koramangala
Bangalore-560047
11. Smt Vajravelu
S/o K G Gurumurthy
3
Aged about 61 years
No.20, 10th Block,
EWS Quarters
Koramangala
Bangalore - 560 047
12. Sri Ramesh Peter
S/o Babu
Aged about 31 years
No.67, 17th Block,
EWS Quarters
Koramangala
Bangalore - 560 047
13. Smt. Vani
W/o Mahendra
Aged about 43 years
No.25, 25th Block,
EWS Quarters
Koramangala
Bangalore - 560 047
14. Smt.Ghouarjan
W/o Sardar
Aged about 52 years
No.17, 3rd Block,
EWS Quarters
Koramangala
Bangalore - 560 047
15. Sri Alla Bakhash
S/o Abdul Munaf
Aged about 53 years
No.21, 1st Block, 28th Block,
EWS Quarters
Koramangala
Bangalore - 560 047
16. Smt. Lily
W/o James
Aged about 63 years
No.16, 32nd Block,
EWS Quarters
Koramangala
Bangalore - 560 047
17. Smt. Lalitha
W/o Kaliyappan
Aged about 41 years
4
No.09, 13th Block,
EWS Quarters
Koramangala
Bangalore - 560 047
18. Sri Jamal
S/o Shaik Mohaddin
Aged about 58 years
No.20, 13th Block,
EWS Quarters
Koramangala
Bangalore - 560 047
19. Smt. Namita Devi
W/o Amar Singh
Aged about 32 years
No.35, 36th Block,
EWS Quarters
Koramangala
Bangalore - 560 047
20. Smt. Rani
W/o Durai Swamy
Aged about 44 years
No.6, 2nd Block,
EWS Quarters
Koramangala
Bangalore-560047
21. Smt. Shantha
W/o Vijaya Kumar
Aged about 42 years
No.3, 3RD Block,
EWS Quarters
Koramangala
Bangalore - 560 047
22. Smt. Gulnaz Begum
W/o Altaf
Aged about 34 years
No.31, 17th Block,
EWS Quarters
Koramangala
Bangalore - 560 047
23. Smt. Madhu
W/o Jaya Prakash
Aged about 28 years
No.33, 8th Block,
5
EWS Quarters, Koramangala
Bangalore-560047
24. Smt. Shanthi
W/o Sunder Raj
Aged about 45 years
No.30,2nd Floor, 23rd Block,
EWS Quarters
Koramangala
Bangalore - 560 047
25. Smt. Reehana
W/o Asgar Ali
Aged about 38 years
No.29, 37th Block,
EWS Quarters
Koramangala
Bangalore - 560 047
26. Smt.Rizwana
W/o Mubarak
Aged about 31 years
No.19, 9th Block, EWS Quarters,
Koramangala,
Bangalore - 560 047.
27. Smt.Regina
W/o Anthony Simon
Aged about 51 years,
No.18, 21st Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
28. Smt.Selvi
W/o Elangovan,
Aged about 46 years,
No.36, 16th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
29. Sri Sunder
S/o Suthandam
Aged about 45 years,
No.25, 29th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
6
30. Sri R.P.Pandey
S/o Late K.S.Pandey
Aged about 46 years,
No.5, 29th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
31. Sri Zaheer Ahamad
S/o Ameer Jan
Aged about 38 years,
No.31, 27th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
32. Smt.Pushpa
W/o Jaishila,
Aged about 55 years,
No.15, 29th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
33. Erudaya Raj
S/o Jagri Yas
Aged about 38 years,
No.13, 24th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
34. Smt.Naseema Banu
W/o Khaium Pasha
Aged about 27 years
No.12, 2nd Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
35. Sri Elumalai
S/o Chenna Swamy,
Aged about 31 years,
No.31, 31st Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
7
36. Smt.Gajalakshmi
W/o late Govaran
Aged about 62 years,
No.17, 1st Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
37. Sri Rajamani
W/o Vediyappan
Aged about 50 years,
No.14, 19th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
38. Sri Farooq
H/o Gulnaz
Aged about 48 years
No.12, 7th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
39. Smt.Jayarani
W/o Utari Das
Aged about 37 years,
No.21, 15th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
40. Sri Bala Subramaniyan
S/o Narayana
Aged about 43 years,
No.13, 33rd Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
41. Smt.Arokiya Mary
W/o George,
Aged about 51 years,
No.31, 13th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
8
42. Smt.Asma
W/o Maqsood Ali
Aged about 38 years,
No.29, 10th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
43. Sri Muthaiya
S/o Krishnaswamy,
Aged about 37 years,
No.12, 40th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
44. Smt.Manjula
W/o A G Patil
Aged about 35 years
No.10, 13th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
45. Smt.Yasmin Taj,
W/o Naim Pasha,
Aged about 35 years,
No.33, 37th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
46. Sri Seena Alias Srinivas
S/o Muttu
Aged about 34 years,
No.5, 1st Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
47. Smt.Savithramma
W/o Krishnappa
Aged about 63 years,
No.11, 34th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
9
48. Sri Michael
S/o Madurai
Aged about 52 years,
No.34, 36th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
49. Smt.Vasantha
W/o Subramani
Aged about 55 years,
No.3, 2nd Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
50. Smt.Parvathy
W/o late Mohan
Aged about 51 years,
No.4, 2nd Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
51. Smt.Jham Mery
W/o Kanik Raj
Aged about 37 years,
No.23, 36th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
52. Smt.Cristaina
W/o Tamilselwam
Aged about 31 years
No.2. 2nd Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
53. Smt.Zareena Taj
W/o Illyaz
Aged about 37 years,
No.22, 27th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
10
54. Sri Ranjeeth
S/o Chandeshwarsing
Aged about 32 years
No.15, 36th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
55. Smt.Catharin Rajeswari
W/o Late Barnad
Aged about years
No.12, 40th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
56. Smt.Mary Basalica
W/o John Joseph
Aged about 32 years
No.23, 165th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
57. Smt.Bhagamma
W/o Perumal
Aged about 38 years
No.12, 39th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
58. Smt.Mehamunnisa
W/o Khan F.K
Aged about 42 years,
No.22, 12th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
59. Smt.Lakshmy
W/o Frady,
Aged about 52 years,
No.8, 13th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
11
60. Smt.Bhanupriya
W/o Pradeep Kumar,
Aged about 22 years,
No.32, 22nd Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
61. Smt.Mary Lisa
W/o Robert
Aged about 37 years,
No.2, 26th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
62. Smt.Hasina Begum
W/o Syed Zahiruddin
Aged about 32 years,
No.4, 23rd Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
63. Smt.Uma
W/o Anthony,
Aged about 32 years,
No.18, 16th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
64. Smt.Yasmin
W/o Ibrahim Basha
Aged about 45 years
No.9, 20th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
65. Smt.Maheswary
W/o Arun Kumar
Aged about 30 years,
No.07, 13th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
12
66. Smt.Saraswati
W/o Mukesh Pandi
Aged about 43 years,
No.28, 16th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
67. Smt.Hafija Begum
W/o Remathulla
Aged about 58 years,
No.2, 34th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
68. Smt.J.Rani
W/o Raja Ram
Aged about 42 years,
No.16, 31st Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
69. Smt.Ayesha
W/o Syed Babu
Aged about 35 years,
No.7, 14th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
70. Smt.Savithri
W/o Balakrishna
Aged about 47 years,
15, 34th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
71. Smt.Shabana
W/o Z Ahmed
Aged about 31 years,
No.14, 34th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
13
72. Sri Syed Farooq
S/o Ameer Jan
Aged about 43 years
No.27, 29th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
73. Smt.Jabeena Begum
W/o Late Ismail
Aged about 30 years,
No.24, 23rd Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
74. Smt.Gulnaz Begum
W/o Iliyaz Khan
Aged about 36 years,
No.1, 34th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
75. Smt.Saraswathi
W/o Nagaraj
Aged about 34 years
No.35, 15th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
76. Smt.T.Violet Mary
W/o Thomas
Aged about 46 years
No.31, 26th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
77. Sri Ansar Khan
S/o Ramahulla Khan
Aged about 36 years
No.2, 24th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
14
78. Sri Jesentha
W/o late Anthony
Aged about 35 years,
No.33, 2nd Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
79. Smt.Prema
W/o Babu
Aged about 50 years,
No.25, 38th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
80. Sri Ramesh
S/o Das
Aged about 34 years
No.4, 35th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
81. Sri Aalam Pasha
S/o Abdul Khadar
Age of 54 years
No.11, 4th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
82. Smt.Dilsad
W/o Basheer
Aged about 29 years,
No.23, 2nd Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
83. Smt.Kannamma
W/o Selva Raj
Aged about 42 years
No.35, 35th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
15
84. Smt.Saroja
W/o Satish
Aged about 42 years
No.26, 16th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
85. Smt.Rukmini
W/o Rajamanikam
Aged about 43 years,
No.13, 12th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
86. Smt.Rosy
W/o ISAAC
Aged about 55 years,
No.16, 19th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
87. Sri Sirajuddin
S/o Syed Ibrahim
Aged about 44 years,
No.10, 17th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
88. Smt.Vani Krishna Murthy
S/o Sunderraj
Aged about 38 years,
No.25, 3rd Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
89. Smt.Pushpa
W/o Peter
Aged about 45 years,
No.1, 4th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
16
90. Smt.Jesinthamary
W/o Sagayaraj
Aged about 25 years,
No.12, 13th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
91. Smt.Ragini
W/o Dass
Aged about 37 years,
No.27, 11th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
92. Smt.Gowri
W/o Vijaykumar
Aged about 47 years,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
93. Sri Murugan
S/o Kanyappa
Aged about 31 years,
No.13, 31st Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
94. Smt.Udaya Kumari
W/o Samuel Sunder Raj Alias Babu
Aged about 53 years,
No.20, 11th Block
EWS Quarters,
Koramangala,
Bangalore - 560 047.
95. Smt.Theresa
W/o Steefan
Aged about 58 years,
No.32, 20th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
96. Smt.Nandarani Singh
W/o Ramanuj Singh
17
Aged about 65 years,
No.28, 26th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
97. Smt.Mallika
W/o Ashok
Aged about 34 years
No.11, 38th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
98. Smt.Manjula
W/o Kumar
Aged about 36 years,
No.04, 5th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
99. Smt.Shabeena Begum
W/o Nazeer Ahmed
Aged about 45 years,
No.30, 10th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
100. Mary
W/o George,
Aged about 60 years,
No.20, 26th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
101. Smt.Kursheed
W/o Sabjan
Aged about 49 years,
No.23, 6th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
102. Sri K.Mani
S/o Kannan
Aged about 30 years
18
No.33, 5th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
103. Sri Babu
S/o Daniyal,
Aged about 34 years,
No.36, 5th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
104. Smt.Sagayamary,
W/o Shan Mugam
Aged about 46 years,
No.17, 27th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
105. Smt.Rathna,
W/o Mariswamy,
Aged about 43 years,
No.31, 30th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
106. Sri M.S.Muthu
S/o Michael,
Aged about 49 years,
No.13, 19th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
107. Sri Srinivas,
S/o Raja,
Aged about 31 years,
No.09, 25th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
108. Sri K.Swamy Gowda,
S/o Kale Gowda,
Aged about 46 years,
No.17, 14th Block,
19
EWS Quarters,
Koramangala,
Bangalore - 560 047.
109. Smt.Lakshmi
W/o Suresh
Aged about 47 years,
No.14, 7th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
110. Sri Sunder.S,
S/o Ramamurthy,
Aged about 43 years,
No.30, 40th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
111. Smt.Lakshmi,
D/o Rabin,
Aged about 40 years,
No.26, 26th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
112. Smt.Flora,
W/o Denzel,
Aged about 39 years,
No.27, 7th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
113. Smt.Sundara Velu,
S/o Narayana Swamy,
Aged about 55 years,
No.18, 11th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
114. Smt.Lilly,
W/o Patrick,
Aged about 75 years,
No.21, 36th Block,
EWS Quarters,
20
Koramangala,
Bangalore - 560 047.
115. Smt.Sirin,
W/o Mohammad Khaleem
Aged about 35 years,
No.31, 11th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
116. Smt.Jayanthi,
D/o Patrick,
Aged about 18 years,
No.27, 12th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
117. Sri Mohammad Hussan,
S/o Gulam Hasmad,
Aged about 38 years,
No.7, 25th Block,
EWS Quarters, Koramangala,
Bangalore, South Range, Karnataka - 560 047,
118. Sri Lalitamma
W/o Rudra Muniyappa
Aged about 46 years,
22, 29th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
119. Smt.Kannamma,
W/o Palani Swamy,
Aged about 54 years,
No.18, 29th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
120. Smt.Mary
W/o Pushpa Raj,
Aged about 55 years,
No.22, 15th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
21
121. Smt.Vijayalakshmi,
W/o Govinda Raj,
Aged about 78 years,
No.1, 29th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
122. Smt.M.Jagadammal,
S/o Jagadisan,
Aged about 61 years,
No.1, 15th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
123. Sri Mohammad Rafi,
S/o Shek Aminuddin,
Aged about 64 years,
No.9, 23rd Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
124. Smt.Klara,
W/o Arul Raj,
Aged about 31 years,
No.14, 26th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
125. Smt.Manjula,
W/o Sunder,
Aged about 42 years,
No.33, 1st Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
126. Smt.Daras Kutty,
W/o Kutty,
Aged about 28 years,
No.5, 22nd Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
22
127. Rani,
D/o Vangi Raj,
Aged about 40 years,
No.28, 38th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
128. Smt.Bhuvaneshwari,
W/o Ruban
Aged about 37 years,
No.24, 38th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
129. Smt.Kalyani,
W/o Daniyal,
Aged about 36 years,
No.27, 2nd Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
130. Smt.Lakshmi
W/o Naveen
Aged about 44 years,
No.25, 14th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
131. Smt.Parveen Taj,
W/o Nisarath Khan,
Aged about 41 years,
No.35, 20th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
132. Uttari Das,
S/o Louis,
Aged about 45 years,
No.7, 12th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
23
133. Smt.Lakshmi,
W/o Vincent,
Aged about 36 years,
No.26, 2nd Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
134. Sri Junid Ali,
S/o Abdul Ali,
Aged about 56 years,
No.24, 35th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
135. Sri Vijay R.
S/o Ramaswamy,
Aged about 37 years,
No.8, 29th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
136. Smt.Rani,
W/o Lawrence,
Aged about 37 years,
No.26, 35th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
137. Smt.A.Shanti,
S/o D.S.Rajan,
Aged about 46 years,
No.23, 35th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
138. Smt.M.Jayalakshmi,
W/o Maltesh,
Aged about 35 years,
No.17, 33rd Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
24
139. Smt.Amuda,
W/o Sehdil Kumar,
Aged about 28 years,
No.21, 29th Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
140. Smt.Lakshmi,
W/o Venkatesh,
Aged about 33 years,
No.4, 31st Block,
EWS Quarters,
Koramangala,
Bangalore - 560 047.
141. Smt. Gowri
W/O Anbu
Aged about 35 years
No. 3 Ground floor
12th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
1st Main, Slum board Quarters,
L.R. Nagar, Bangalore-560047
142. Smt. Kamala
W/O Gunashekar
Aged about 55 years
No. 26 First floor
17th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
1st Cross, Slum board Quarters,
L.R. Nagar, Bangalore-560047
143. Smt. Papamma
W/O C.Rok
Aged about 86 years
No. 12 Ground floor
6th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
No. 18, Jayaraj Nagar,
Austin Town, Bangalore-560047
25
144. Sri. Joseph Kumar
S/O Ambrose
Aged about 54 years
No. 36, 3rd Floor,
18th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
4th Cross, Rajendra Nagar,
Koramangala, Bangalore-560047
145. Smt.Farzana Khanam
W/O Abdul Khadar
Aged about 41 years
No. 5, Ground floor,
16th Block, EWS Quarters,
Koramangala Bangalore-560047
146. Smt. Hamsaveni
W/O Gopi Chandar
Aged about 45 years
No. 1, Ground floor
27th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
8th Cross, 9th Main, Ejipura,
Bangalore-560047
147. Smt. Mary Ailina
W/O Shiva
Aged about 33 years
No. 27, 2nd floor
17th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
5th Cross, Anepalya,
Neelasandara, Bangalore-560047
148. Smt. Anuradha.
W/O Krishna Murthy.N
Aged about 37 years
No. 2, Ground floor,
1st Block, EWS Quarters,
Koramangala Bangalore-560047
149. Smt. Vanitha
W/O Palaniswamy
Aged about 32 years
26
No. 20, First floor
7th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
6th Cross, Rajendranagar,
Koramangala, Bangalore-560047
Present Address
No. 85, 4th Cross, Vivek Nagar,
Bangalore-560047
150. Smt. Surya
W/O Balaram
Aged about 41 years
No. 16 First floor
33rd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
1st Main, Rajendra Nagar,
Koramangala, Bangalore-560047
151. Sri. Michal
S/O Siman
Aged about 47 years
No. 12, Ground floor,
18th Block, EWS Quarters,
Koramangala Bangalore-560047
152. Smt. Devika
W/O Ashok Kumar
Aged about 45 years
No. 22, First floor
17th Block, EWS Quarters,
Koramangala Bangalore-560047
153. Manjula
W/O T. Neharu
Aged about 36 years
No. 11, 15th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path, Near EWS Land,
Koramangala, Bangalore-560047
154. Smt. Azeez Unnisa
W/O Farida Khan MK
27
Aged about 39 years
No. 28, 2nd floor
39th Block, EWS Quarters,
Koramangala Bangalore-560047
155. Sri. Manohar. N.R
S/O Rajulu.NN
Aged about 53 years
No. 23,14th Block, EWS Quarters,
Koramangala Bangalore-560047
156. Smt. Tabasum
W/O Altahaf Pasha
Aged about 29 years
No. 20, 27th Block, EWS Quarters,
Koramangala Bangalore-560047
157. Smt. Kala
W/O Jansa
Aged about 35 years
No. 3, 35th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
10th Cross, Anepalya,
Neela Sandra,
Bangalore-560047
158. Smt. Bhagya
W/O Mohan
Aged about 45 years
No. 8, 19th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
No.1, 5th Cross, Ejipura,
Vivek Nagar, Bangalore-560047
159. Sri. Srinivas
S/O Raja
Aged about 43 years
No. 9, 25th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path, Near EWS Land,
80 ft Road, Koramangala,
Bangalore-560047
28
160. Smt. Manjula
W/O Kumar
Aged about 38 years
No. 4, 5th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path, Near EWS Land,
80ft Road, Koramangala, Bangalore-560047
161. Smt. Violet
W/O Jhon
Aged about 40 years
No. 5, 35th Block, EWS Quarters,
Koramangala Bangalore-560047
162. Sri. Kamal
S/O Purushotham
Aged about 32 years
No. 30, 2nd Floor, 8th Block,
EWS Quarters,
Koramangala Bangalore-560047
163. Sri. Edwin
S/O Anthony
Aged about 41 years
No. 14, first Floor 29th Block,
EWS Quarters,
Koramangala Bangalore-560047
164. Smt. Vasanthy
W/O Raja
Aged about 38 years
No.18, First Floor, 31st Block,
EWS Quarters,
Koramangala Bangalore-560047
165. Smt. Nirmala
W/O Ravi
Aged about 41 years
No.26, 2nd floor, 12th Block,
EWS Quarters,
Koramangala Bangalore-560047
166. Smt. Shanthi
W/O Annayappa
Aged about 42 years
No. 17, First Floor, 17th Block,
EWS Quarters,
Koramangala Bangalore-560047
29
Present Address
Foot Path, Near EWS Land,
80ft Road, Koramangala, Bangalore-560047
167. Smt. Irudaya Mary
W/O Yesudass
Aged about 36 years
No. 16, First Floor, 12th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path, Near EWS Land,
80 ft Road, Koramangala, Bangalore-560047
168. Smt. Eeshamma
W/O Ramu
Aged about 29 years
No. 13, First Floor, 29th Block,
EWS Quarters, Koramangala
Bangalore-560047
169. Smt. Jayamma
W/O Prakash
Aged about 38 years
No. 10, 39th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Garve Bhavi Palya, Hosur Main Road,
Bangalore
170. Sri. Alexander.L
S/O Lourd.G
Aged about 41 years
No. 30, 19th Block, EWS Quarters,
Koramangala Bangalore-560047
171. Sri. Noel Banu. B
S/O Bernad, Late
Aged about 31 years
No. 22, 34th Block, EWS Quarters,
Koramangala Bangalore-560047
172. Smt.Rama Bai.T A
W/O Ashok.T
Aged about 49 years
No. 12, 30th Block, EWS Quarters,
Koramangala Bangalore-560047
30
Present Address
No.11, Samatha Nagar,
Koramangala, Bangalore-560047
173. Smt. Ayisha Bi
W/O Mohamad Ali
Aged about 50 years
No. 31, 11th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
18th Cross, Laxmanrao Nagar
Vivek Nagar Post, Bangalore-560047
174. Smt. Jayasheela
W/O Chandra Shekar
Aged about 60 years
No. 22, 18th Block, EWS Quarters,
Koramangala Bangalore-560047
175. Smt. Rakalya
W/O Jamal Ahamad
Aged about 35 years
No. 32, 27th Block, EWS Quarters,
Koramangala Bangalore-560047
176. Smt. Elisabeth
W/O Sada
Aged about 40 years
No. 13, 39th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path, Near EWS Land,
Koramangala, Bangalore-560047
177. Smt.Christy
S/O Wiliam
Aged about 46 years
No. 27, 1st Block, EWS Quarters,
Koramangala Bangalore-560047
178. Smt.Uma
W/O Krishna Murthy
Aged about 33 years
No. 6, 21st Block, EWS Quarters,
Koramangala Bangalore-560047
31
Present Address
5th Cross, Anepalya,
Neelasandra, Bangalore-560047
179. Smt. Jayamma
W/O Subbarao
Aged about 64 years
No. 2, 36th Block, EWS Quarters,
Koramangala Bangalore-560047
180. Sri. Rajendra
S/O Adekappan
Aged about 37 years
No. 18, 9th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
No. 663, 7th Main, 9th Cross,
Rajendra Nagar, Bangalore-560047
181. Sri. Mohamad Yunisa
S/O Fazil.N
Aged about 40 years
No. 22, 23rd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Marenahally, EWS Land
Koramangala, Bangalore-560047
182. Smt. Manjula
W/O Surya Babu
Aged about 48 years
No. 14, 32nd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
No.5, 1st Main Road,
Laxmanrao Nagar
Koramangala, Bangalore-560047
183. Smt. Vathsala
W/O Ranjith Kumar
Aged about 26 years
No. 18, 7th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Garve Bhavi Palya
Hosur Road, Bangalore.
32
184. Smt.Zahudunissa
W/O Ameer Jan
Aged about 55 years
No. 1, 33rd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Laxmanrao Nagar
Koramangala, Bangalore-560047
Present Address
Ambedkar Nagar,
Koramangala, Bangalore-560047
185. Sri.Imthias
S/O Syed Mohamad
Aged about 48 years
No. 3, 5th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
No. 67, 1st Cross, Laxmanrao Nagar
Koramangala, Bangalore-560047
186. Smt. Biyathu
W/O Shafi
Aged about 35 years
No. 34, 24th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
No. 7, 1st Block, Chodasandra
Sarjapur Road, Bangalore
187. Sri.Muralidharan. T D
S/O Durai Raj
Aged about 37 years
No. 33, 24th Block, EWS Quarters,
Koramangala Bangalore-560047
188. Smt. Nafeesa Begam
W/O Mohamad Zaheer
Aged about 40 years
No. 7, 18th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Rajendra Nagar,
Koramangala, Bangalore-560047
33
189. Sri. Venu
S/O Penchalia
Aged about 39 years
No. 33, 29th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Slum Board Buildings,
Kaigondana halli
Sarjapura, Bangalore
190. Smt. Ammu
W/O Prashantha
Aged about 28 years
No. 2, 15th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path, in front of EWS Land
Koramangala, Bangalore-560047
191. Smt. Chinnamma
W/O Muniramappa
Aged about 70 years
No. 5, 21st Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path, in front of EWS Land
Koramangala, Bangalore-560047
192. Smt. Stella Jones
W/O Christoper
Aged about 29 years
No. 13, 40th Block, EWS Quarters,
Koramangala Bangalore-560047
193. Smt.Mubeena
W/O Ansar Pasha
Aged about 38 years
No. 22, 33rd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path Next to Ambedkar Nagar,
Koramangala, Bangalore-560047
194. Sri.Rabert Kennady
S/O Das
34
Aged about 35 years
No. 31, 19th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
No. 348,3rd floor, 2nd Cross,
2nd Main Road, Rajendra Nagar
Bangalore-560047
195. Smt. Stella
W/O Johnson
Aged about 31 years
No. 24, 8th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path, in front of EWS Land
Koramangala, Bangalore-560047
196. Sri. Noor Pasha
S/O Ibrahim
Aged about 36 years
No. 9, 35th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Rajendra Nagar, Koramangala,
Bangalore-560047
197. Smt. Anjali
D/O Muniyappa
Aged about 41 years
No. 9, 6th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path,
Next to Samatha Nagar Slum,
Near EWS Land, Koramangala,
Bangalore-560047
198. Smt. Shataj Begam
W/O Ilias Pasha
Aged about 50 years
No. 6, 19th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
No.74, South East Estate, Fathiya Galli,
Neelasanadra, Bangalore-560047
35
199. Smt. Arogya Mary
W/O Lucas
Aged about 36 years
No. 29, 16th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
7th Cross, Ejipura,
Opp Musjit Vivek Nagar post,
Bangalore-560047
200. Sri. Manoj. D
S/O Dhanraj
Aged about 44 years
No.36 , 31st Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Srinivagilu, Ejipura,
Bangalore-560047
201. Sri. Kanika Swamy
S/O Anthony
Aged about 49 years
No. 9, 4th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
5th Cross, Laxmanrao Nagar,
Koramangala, Bangalore-560047
202. Sri. Mohamad Hanif
S/O Abdul Gani
Aged about 63 years
No. 4, 38th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Papaina bagh, Neelasandar,
Bangalore-560047
203. Smt. Reshma Bee
W/O Shek Mohamad Ajiz
Aged about 36 years
No. 9, 6th Block, EWS Quarters,
Koramangala Bangalore-560047
204. Smt.Marina
D/O Kanika Swamy
36
Aged about 27 years
No. 10, 4th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Rajendra Nagar, Vevek Nagar Post,
Koramangala, Bangalore-560047
205. Sri. Akash
S/O Venkatraj
Aged about 36 years
No. 30, 24th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Battery Pension Line, Vivek Nagar Post,
Bangalore-560047
206. Smt.Zarina Taj
W/O Mohamad Dastagir
Aged about 40 years
No. 4, 20th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Guropana Palya,
Bannaragatta Road, Bangalore
207. Sri. Rajendra
S/O Vaianan
Aged about 40 years
No. 12, 8th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
No. 3, Second Floor, Marena Halli,
Next to EWS Land, Bangalore-560047
208. Smt. Mumtaj
W/O Jabbar Khan
Aged about 40 years
No. 14, 37th Block, EWS Quarters,
Koramangala Bangalore-560047
209. Sri. Lawrence. A D
S/O Danial
Aged about 58 years
No. 33, 22nd Block, EWS Quarters,
Koramangala Bangalore-560047
37
210. Smt. Mary Vani.K
W/O Yesu Dass
Aged about 40 years
No. 31, 37th Block, EWS Quarters,
Koramangala Bangalore-560047
211. Smt. Pushpa
W/O Purushothama
Aged about 50 years
No. 13, 14th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path, 80 ft Road,
Near EWS Land, Koramangala,
Bangalore-560047
212. Smt. Gaja Lakshmi
W/O Gavaranna. Late
Aged about 67 years
No. 17, 9th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path, 80 ft Road,
Near EWS Land, Koramangala,
Bangalore-560047
213. Smt. Shanthi
W/O Mohan
Aged about 38 years
No. 7,11th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
10th Cross, Laxmanrao Nagar,
Bangalore-560047
214. Smt. Uma Rani
W/O Annamalai
Aged about 42 years
No. 8, 38th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Rajendra Nagar, 80 ft Road,
Koramangala, Bangalore-560047
38
215. Smt. Parvathi
W/O Subramani
Aged about 50 years
No. 5, 38th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Rajendra Nagar, 80 ft Road,
Koramangala, Bangalore-560047
216. Sri. Selva
S/O Thomas
Aged about 51 years
No. 29, 36th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path, 80 ft Road,
Near EWS Land, Koramangala,
Bangalore-560047
217. Sri. Balan
S/O Sampangi
Aged about 48 years
No. 2, 25th Block, EWS Quarters,
Koramangala Bangalore-560047
218. Smt. Mary.D
D/O Dass
Aged about 60 years
No. 35, 26th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path, 80 ft Road,
Near EWS Land, Koramangala,
Bangalore-560047
219. Smt. Neelamma
W/O Raju
Aged about 62 years
No. 13, 42nd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path, 80 ft Road,
Near EWS Land, Koramangala,
Bangalore-560047
39
220. Sri. Armugam
S/O Dorai Raj
Aged about 41 years
No. 29, 17th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path, 80 ft Road,
Near EWS Land, Koramangala,
Bangalore-560047
221. Smt. Thulasi
W/O Kumar
Aged about 65 years
No. 32, 40th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Ejipura, Vevek Nagar,
Bangalore-560047
222. Smt. Sheela .L
W/O Prabhakar
Aged about 43 years
No. 9, 15th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Rose Garden, Neelasandra
Bangalore-560047
223. Smt. Jyothi
W/O Devaraj
Aged about 60 years
No. 11, 24th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path, 80 ft Road,
Near EWS Land, Koramangala,
Bangalore-560047
224. Smt. Fathima
W/O Alim
Aged about 35 years
No. 16, 36th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path, 80 ft Road,
40
Near EWS Land, Koramangala,
Bangalore-560047
225. Smt. Sandana Mary
W/O Poul Raj
Aged about 47 years
No. 8, 12th Block, EWS Quarters,
Koramangala Bangalore-560047
226. Smt. Devi Rajan. S
W/O Selvaraj. A
Aged about 35 years
No. 41, 38th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
12th Main, Rajendra Nagar,
Koramangala, Bangalore-560047
227. Smt. Jesy
W/O Guna
Aged about 55 years
No. 23, 31st Block, EWS Quarters,
Koramangala Bangalore-560047
228. Smt. Shataj Begam
W/O Syed Muthaf
Aged about 40 years
No. 12, 22nd Block, EWS Quarters,
Koramangala Bangalore-560047
229. Sri. Anwar
S/O Syed Hasse
Aged about 50 years
No. 10, 37th Block, EWS Quarters,
Koramangala Bangalore-560047
230. Smt. Parveen Taj
W/O Agaa Khan
Aged about 41 years
No. 32, 19th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path, Next to Ambedkar Nagar,
Near EWS Land, Koramangala,
Bangalore-560047
41
231. Smt. Meena Martin
W/O Jhon Manohar
Aged about 56 years
No. 22, 3rd Block, EWS Quarters,
Koramangala Bangalore-560047
232. Smt. Hajira Banu
W/O Syed Anwar
Aged about 24 years
No. 15, 37th Block, EWS Quarters,
Koramangala Bangalore-560047
233. Smt. Sameena
W/O Anwar
Aged about 41 years
No. 9, 37th Block, EWS Quarters,
Koramangala Bangalore-560047
234. Smt. Malar
W/O Babu
Dead by her LR Ms. Vanitha,
Aged about 18 years
No. 11, 6th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path, 80 ft Road,
Near EWS Land, Koramangala,
Bangalore-560047
235. Sri. Anwer Pasha. Late
S/O Abdul Wahab
Dead by his Daughter Ms. Mahirunnisa,
Aged about 33 years
No. 32, 18th Block, EWS Quarters,
Koramangala Bangalore-560047
236. Smt. Varalakshmi. Late
W/O Kubendran
Dead by her LR Smt. Kanthamma,
Aged about 42 years,
No.12, 28th Block, EWS Quarters,
Koramangala Bangalore-560047.
Present Address
A Street, Bove line,
Ashok Nagar, Bangalore-560047
42
237. Smt. Mustari
W/O Sardar
Aged about 41 years
No. 35, 19th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Foot Path, in front of EWS Land
Koramangala, Bangalore-560047
238. Smt. Shasi Kala
W/O Selva.M
Aged about 30 years
No. 30, 27th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address:
No. 52, 5th Cross, 5th Cross,
Viveknagar Ext, Bangalore-560047
239. Sri. Amir Khan
S/O Mohamad Usman
Aged about 14 years
No. 2, 30th Block, EWS Quarters,
Koramangala Bangalore-560047.
240. Smt. Martha
W/O Jhon J
Aged about 40 years
No. 6, 2th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Ejipura Main Road, Ejipura
Viveknagar Post, Bangalore-560047
241. Smt. Baslica Mary
W/O Bimal Krishna Mandal
Aged about 29 years
No. 25, 12th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Behind Vasan Eye Care, 80 ft Road,
Koramangala, Bangalore-560030
242. Smt. Anjali
W/O Thangavelu
Aged about 21 years
43
No. 4, 12th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
On Footpath in front of EWS land
Koramangala Bangalore-560047
243. Smt. Mallika Begum
W/O Late Abdul Khalil
Aged about 70 years
No. 1, 31st Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Yelagondapallya
Austin Town, Bangalore-560047
244. Smt. Jayanthy
W/O Venkatesh
Aged about 40 years
No. 22, 19th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
12th Cross, Rajendra Nagar,
Koramangala, Bangalore-560047
245. Smt. Kasiyamma
W/O Shanmugham
Aged about 51 years
No. 6, 12th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Ambedkar Nagar
Koramangala, Bangalore-560047
246. Sri. Late Anwar Pasha
represented by his son
Sri Chandpasha
Aged about 35 years
No. 35, 28th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Neelsandra, Bangalore-560047
247. Sri. Meghavan
S/O Marakanaiah
44
Aged about 67 years
No. 12, 26th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Maranahalli, Koramangala,
Next to EWS Land
Bangalore-560047
248. Smt. Meghala
W/O Selva
Aged about 34 years
No. 8, 40th Block, EWS Quarters,
Koramangala Bangalore-560047.
Present Address
No. 5, Muniyappa Garden
Neelsandra, Bangalore-47
249. Smt. Selvi
W/O Narayana N
Aged about 40 years
No. 3, 40th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
No. 7, 7th Cross, Rose Garden,
Bangalore-560047
250. Smt. Late Rose Mary
represented by her son
Sri Anand Raj
Aged about 37 years
No. 2, 23rd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
On Footpath in front of EWS Land
Koramangala, Bangalore-560047
251. Smt. Shamima Banu
W/O Mohammed Farok
Aged about 41 years
No. 32, 37th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Near Anganwadi, 1st Cross, 2nd Main,
Farooqnagar, Bagranpura
Mysore Road, Bangalore
45
252. Smt. Lakshmi
W/O Jagdish
Aged about 35 years
No. 9, 7th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
No. 306, Outhouse, BDA Flat, Neelsandra
Austin Town
253. Smt. Anthony Mary
represented by her daughter
Smt. Guna Prabha
w/o Steven Pinto
Aged about 34 years
No. 35, 9th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Sarjapura
254. Smt. Shahin Taj
W/O Galil Baig
Aged about 38 years
No. 2, 30th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Bomanahalli Garvebavipallya, Bomanahalli,
Bangalore
255. Smt. Shobha E.
W/O Edwin
Aged about 35 years
No. 24, 36th Block, EWS Quarters,
Koramangala, Bangalore-560047
Present Address
Rose Garden, Neelsandra,
Bangalore-47
256. Sri. Syed Saif
S/O Syed Abdul Rehman
Aged about 39 years
No. 4, 42nd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Neelsandra, Bangalore-47
46
257. Sri. Upendra G
W/O Gajendra
Aged about 23 years
No. 16, 14th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Corporation Quarters, Marenhalli,
Bangalore-47
258. Smt. Nayeenmunnisa
W/O Mohammed Shaukath
Aged about 40 years
No. 7, 6th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Neelsandra, Bangalore-47
259. Smt. Shanshad Begum
W/O Chandpasha
Aged about 40 years
No. 15, 32nd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Laxman Rao Nagar, Koramangala
Bangalore-560047
260. Smt. Zareena
W/O Syed Riyaaz
Aged about 36 years
No. 30, 26th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Laxman Rao Nagar, Koramangala
Bangalore-560047
261. Smt. Shakira
W/O Syed Anwar
Aged about 51 years
No. 35, 16th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Rajendranagar
Koramangala, Bangalore-560047
47
262. Smt. Manjula
W/O Jayakumar
Aged about 36 years
No. 5, 31st Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Samtha Nagar, Koramangala,
Bangalore-47
263. Smt. Sunitha
W/O Jayaram
Aged about 34 years
No. 3, 26th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Near Ravi Depo,
Ambedkar Nagar, Koramangala,
Bangalore-560047
264. Smt. Kuppamal
W/O Mani
Aged about 57 years
No. 31, 22th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Rose Garden, Neelsandra,
Bangalore-47
265. Smt. Vennila
W/O Velu
Aged about 40 years
No. 15, 6th Block,
EWS Quarters,
Koramangala Bangalore-560047
Present Address
Vannerpet, Viveknagar Post,
Bangalore-47
266. Smt. Aiesha
W/O Ayub Khan
Aged about 37 years
No. 27, 38th Block,
EWS Quarters,
Koramangala Bangalore-560047
48
Present Address
No. 241, 9th Cross, 7th Main,
Shastri Nagar, Rajendranagar
Bangalore-47
267. Smt. Ragina
W/O M. Anthony
Aged about 42 years
No. 26, 1st Block,
EWS Quarters,
Koramangala Bangalore-560047
Present Address
Narayanappa Cross, N Naganahalli
Arabi College Post, Yelhanka
Bangalore
268. Smt. Pushpa
W/O Kumar
Aged about 37 years
No.26, 7th Block,
EWS Quarters,
Koramangala Bangalore-560047
Present Address
Near Mir Masjid, Neelsandra,
Bangalore-47
269. Smt. Selvam M
S/O Michael
Aged about 37 years
No.6, 6th Block,
EWS Quarters,
Koramangala Bangalore-560047
Present Address
On Footpath, Near EWS Land
Koramangala, Bangalore-47
270. Smt. Kumari
W/O Gurumurthy
Aged about 40 years
No. 3, 19th Block,
EWS Quarters,
Koramangala Bangalore-560047
Present Address
Rose Garden, Neelsandra,
Bangalore-47
49
271. Sri. Anand M
S/O Late Muniswamy
Aged about 46 years
No. 14, 41th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Ganesha Temple Cross, MS Nagar
Old Bayapanhalli, Bangalore
272. Smt. Kalyani
W/O Chandrashekhar
Aged about 56 years
No. 9, 16th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
11th Cross, Rajendranagar
Bangalore-47
273. Smt. Poomani
W/O Kannan
Aged about 33 years
No. 13, 3rd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
New No. 62 (Old No. 101),
Battery pension Line
Maya Bazar, Viveknagar Post
Bangalore-560047
274. Sri. George
S/O James
Aged about 31 years
No. 1, 14th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Ambedkar Nagar, Koramangala
Bangalore - 560047
275. Sri. Parveez
S/O Farooq
Aged about 35 years
No. 18, 18th Block, EWS Quarters,
Koramangala Bangalore-560047
50
Present Address
Rajendranagar, Koramangala
Bangalore-560047
276. Smt. Farida
W/O Mohammed Noor
Aged about 39 years
No. 2, 17th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Neelsandra
Koramangala, Bangalore-560047
277. Smt. Jayalakshmi (A) Vijayalakshmi
W/O Venkatesh
Aged about 54 years
No. 35, 21th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Laxmanrao Nagar
Vivek Nagar Post, Bangalore-560047
278. Smt. Sujatha
W/O Sundar V
Aged about 30 years
No. 6, 22nd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Laxmanrao Nagar
Vivek Nagar Post, Bangalore-560047
279. Smt. Shaheena
W/O Noorulla M
Aged about 47 years
No. 19, 20th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
14th Cross, Anepalya
Bangalore-560030
280. Sri. Shakeel Ahmad
S/O Abdul Jameel
Aged about 43 years
No. 15, 17th Block, EWS Quarters,
Koramangala Bangalore-560047
51
Present Address
Mangammapalya, Bomanhalli
Bangalore
281. Sri. Raju
S/O Gowtham
Aged about 51 years
No. 12, 19th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
3/4, Lady Curzon Road, Near Bowring Hospital
Shivajinagar, Bangalore
282. Smt. Shahaz Begum
W/O S Sharif
Aged about 55 years
No. 20, 33rd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Neelasandra, Bangalore-560047
283. Smt. Haryna
W/O Devanasana
Aged about 42 years
No. 28, 12th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Devarikara, Bangalore-95
284. Smt. Lilly
W/O Kanikaraj
Aged about 44 years
No. 3, 3rd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Corporation Quarters
Bangalore
285. Smt. Geetha
W/O Raghu
Aged about 45 years
No. 7, 40th Block, EWS Quarters,
Koramangala Bangalore-560047
52
Present Address
No. 298, Opp BDA Complex
Neelsandra
Koramangala, Bangalore-560047
286. Smt. Munni
W/O Naseer Mohammed
Aged about 36 years
No. 32, 3rd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Fatian Galli, Near Gulshan Shalimar
Neelsandra, Koramangala, Bangalore-560047
287. Smt. Naseera
W/O Mohammed Ferodin
Aged about 26 years
No. 35, 1st Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
5th Cross, Rajendranagar
Koramangala, Bangalore-560047
288. Smt. Manjula
W/O Satish
Aged about 40 years
No. 15, 11th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Rajendranagar Nagar
Koramangala, Bangalore-560047
289. Smt. Sayamma KM
W/O Malayadri
Aged about 43 years
No. 19, 11th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Laxmanrao Nagar
Koramangala, Bangalore-560047
290. Smt. Kavitha
W/O Sudhakar
Aged about 35 years
No. 7, 27th Block, EWS Quarters,
Koramangala Bangalore-560047
53
Present Address
Laxmanrao Nagar
Koramangala, Bangalore-560047
291. Sri. Jayaram
S/O Perumal
Aged about 33 years
No. 32, 16th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Ejipura, Viveknagar Post
Bangalore - 560047
292. Smt. Clara
W/O Stanley
Aged about 39 years
No. 31, 33rd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
On Footpath, Near EWS Land
Koramangala, Bangalore-560047
293. Sri. Janardhan GB
S/O Jayamma V
Aged about 35 years
No. 30, 16th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Ejipura, Viveknagar Post
Koramangala, Bangalore-560047
294. Sri. Suresh Babu
S/O Krishna
Aged about 51 years
No. 34, 16th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Ejipura, Viveknagar Post
Koramangala, Bangalore-560047
295. Sri. Ravi A
S/O Anjappa
Aged about 40 years
No. 7, 24th Block, EWS Quarters,
Koramangala Bangalore-560047
54
Present Address
Slum Board Buildings, Kaigondana halli
Sarjapura, Bangalore
296. Sri. K Mayavan
S/O Kuppuswamy
Aged about 34 years
No. 25, 13th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
19th Cross, Rajendranagar
Koramangala, Bangalore-560047
297. Smt. Arul Swamy
S/O Michael
Aged about 43 years
No. 32, 17th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Shivajinagar, Bangalore
298. Smt. Gunalakshmi
W/O Sharvana Kumar
Aged about 42 years
No. 28, 34th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Samtha Nagar, 80 ft Road
Koramangala, Bangalore-560047
299. Smt. Latha
W/O Gunashekhar
Aged about 32 years
No. 5, 33rd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Laxmanrao Nagar, Koramangala
Bangalore-560047
300. Smt. Mariam Begum
W/O Meer Kuthubuddin
Aged about 33 years
No. 34, 37th Block, EWS Quarters,
Koramangala Bangalore-560047
55
Present Address
Laxmanrao Nagar
Koramangala, Bangalore-560047
301. Smt. Hamida Begum
W/O Arif Pasha
Aged about 31 years
No. 31, 39th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Laxmanrao Nagar, Koramangala,
Bangalore-560047
302. Smt. Lalitha
W/O Babu
Aged about 42 years
No. 16, 34th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Vannarpet, Viveknagar Post
Koramangala, Bangalore-560047
303. Smt. Kasthuri
W/O Albert
Aged about 47 years
No. 18, 33rd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
BPL Stop, Near Hope Farm Circle
Whitefield, Bangalore
304. Smt. Prema Cicilia AJ
W/O Shekhar K
Aged about 41 years
No. 15, 1st Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Mahadevapura
Bangalore
305. Smt. Hasina Begum
W/O Riyazuddin
Aged about 47 years
No. 2, 9th Block, EWS Quarters,
Koramangala Bangalore-560047
56
Present Address
Samtha Nagar, Koramangala
Bangalore-560047
306. Smt. Jayatheresa
W/O Arogyaswamy
Aged about 88 years
No. 32, 23rd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Ashok Nagar
Bangalore
307. Smt. Maimanissa
W/O Allah Baksh
Aged about 44 years
No. 19, 8th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
No 140, 7th Cross, Rajendranagar,
Koramangala, Bangalore-560047
308. Smt. Nancy R
W/O Xavier
Aged about 28 years
No. 24, 29th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Rose Garden, Neelsandra
Koramangala, Bangalore-560047
309. Smt. Jayamary
W/O Hari J
Aged about 62 years
No. 3, 17th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Near Neelasandra
Koramangala, Bangalore-560047
310. Smt. Shahtaj
W/O Riyaz Sharif
Aged about 39 years
No. 27, 42nd Block, EWS Quarters,
Koramangala Bangalore-560047
57
Present Address
A-3, 30, Slum Board Buildings,
Kaigondana halli
Sarjapura, Bangalore
311. Smt. Latha S
W/O Srinivasan
Aged about 28 years
No. 7, 28th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Vannerpet, Viveknagar Post
Koramangala, Bangalore-560047
312. Smt. Shameen Taj
W/O Saleem Khan
Aged about 44 years
No. 16, 20th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Slum Board Buildings, Kaigondana halli
Sarjapura, Bangalore
313. Smt. Vijaylakshmi
W/O Satyanandhan
Aged about 32 years
No. 1, 2nd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
On Footpath, Near EWS Land
Koramanagala, Bangalore-560047
314. Sri. Venkatesh M
S/O Muniyappa
Aged about 34 years
No. 10, 19th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
On Footpath, Near EWS Land
Koramanagala, Bangalore-560047
315. Smt. Uma
W/O Ashok
Aged about 35 years
No. 21, 24th Block, EWS Quarters,
Koramangala Bangalore-560047
58
Present Address
HAL, Vimanapura Post, Bangalore
316. Smt. Lakshmi
W/O Babu
Aged about 41 years
No. 31, 8th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Bayapanhali, Bangalore
317. Sri. Akber Shariff
S/O Sattar Shariff
Aged about 71 years
No. 9, 41st Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Laxmanrao Nagar, Opp. Government Hospital
Koramangala, Bangalore-560047
318. Smt. Safia Begum
W/O Salauddin Khan
Aged about 55 years
No. 30,7th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Rajendranagar,
Bangalore-560047
319. Sri. Harihara Pande
S/O Rajkumar Pande
Aged about 73 years
No. 22, 26th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
2/2, 1st Corss, Vannerpet,
Viveknagar Post
Koramangala, Bangalore-560047
320. Smt. Jayalakshmi
W/O Kanakaraj
Aged about 49 years
No. 35, 25th Block, EWS Quarters,
Koramangala, Bangalore-560047
59
Present Address
Slum Board Buildings, Kaigondana halli
Sarjapura, Bangalore
321. Smt. Lakshmamma
W/O Mani
Aged about 56 years
No. 13, 36th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Near Viveknagar Bus Stop, Viveknagar Post
Koramangala, Bangalore-560047
322. Sri. Androse
S/O Pushparaj
Aged about 43 years
No. 11, 35th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Anepalya, Neelsandra,
Koramangala, Bangalore-560047
323. Smt. Late Rajalaxmi
represente by her son
Sri Dileep Kumar
Aged about 23 years
No. 23, 38th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Vannerpet, Viveknagar Post,
Koramangala, Bangalore-560047
324. Smt. Jasinta
W/O Vijayan
Aged about 27 years
No. 12, 17th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Srirampura, Bangalore
325. Smt. Susai Mary
W/O Anand
Aged about 54 years
No. 33, 15th Block, EWS Quarters,
Koramangala Bangalore-560047
60
Present Address
Vannarpet, Viveknagar Post, Koramangala
Bangalore-560047
326. Smt. Elizabeth Daisy
W/O Prabhu M
Aged about 28 years
No. 6, 13th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Vannarpet, Viveknagar Post, Koramangala
Bangalore-560047
327. Smt. Bavani
W/O Kumar
Aged about 29 years
No. 10, 15th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Ambedkar Nagar,Koramangala
Bangalore-560047
328. Smt. Annai Pushpam
W/O Clarence Pinto
Aged about 36 years
No. 35, 12th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
HAL, Bangalore
329. Smt. Amalarakine
W/O Elija Abraham
Aged about 37 years
No. 34, 26th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Tannery Road,
Bangalore
330. Smt. Rose
W/O Ravi
Aged about 45 years
No. 4, 15th Block, EWS Quarters,
Koramangala Bangalore-560047
61
Present Address
Foot Path, 80 ft Road,
Near EWS Land, Koramangala,
Bangalore-560047
331. Smt. Devamma
W/O Basavaraju
Aged about 38 years
No. 27, 37th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Koramagala Last Stop
Bangalore-560047
332. Smt. Saraswathi
W/O S R Jagadish
Aged about 45 years
No. 32, 4th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Marenahalli Quarters, Koramangala,
Bangalore-560047
333. Smt. Shashikala
W/O Rajanna
Aged about 45 years
No. 10, 14th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Near Shiva Theatre
Koramangala, Bangalore-560047
334. Smt. Papamma
W/O Lakshman
Aged about 60 years
No. 33, 13th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Ambedkar Nagar, Koramangala
Bangalore-560047
335. Sri. Kodhandan
S/O Mani
Aged about 52 years
No. 28, 20th Block, EWS Quarters,
Koramangala Bangalore-560047
62
Present Address,
Austin Town, Bangalore
336. Sri. Pandit
S/O Peruman
Aged about 53 years
No. 13, 26nd Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Austin Town, Bangalore
337. Smt. Venkatamma
W/O Gajendra
Aged about 45 years
No. 22, 36th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Corporation Quarters
Bangalore
338. Smt. A Shanthi
W/O Ashok
Aged about 40 years
No. 9, 15th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Victoria Layout, Near Austin Town
Bangalore
339. Smt. Lakshmi
W/O Ramesha
Aged about 28 years
No. 34, 20th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Mareppa Garden, Viveknagar
Bangalore
340. Sri. Ranjeet Kumar
S/O Chandreshwar Singh
Aged about 32 years
No. 15, 36th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Door No. 308, 11th Cross, 13th Main
Rajendranagar, Bangalore - 560047
63
341. Smt. Devika
W/O Sampath
Aged about 36 years
No. 34, 34th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Rajendranagar, Koramangala,
Bangalore - 560047
342. Smt. Jessi
W/O Mani
Aged about 42 years
No. 23, 20th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
No. 46, Bharathi, Vannerpet,
Viveknagar Post
Bangalore- 560047
343. Smt. Gulab John
W/O Chotesahab
Aged about 50 years
No. 7, 9th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
On Footpath, Opposite EWS Land, Viveknagar Post
Bangalore- 560047
344. Sri. C Vajrevelu (late)
Represented by his son
Sri Sunil Kumar
Aged about 34 years
No. 21, 39th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
No. 6, Ambedkar Nagar, Viveknagar Post
Bangalore - 560047
345. Smt. Selvi, Late
W/O Ramu
Represented by her son
Sri Ravi Kumar
Aged about 25 years
No. 1, 13th Block, EWS Quarters,
Koramangala Bangalore-560047
64
Present Address
Ambedkar Nagar, Viveknagar Post
Bangalore - 560047
346. Smt. Komala
W/O Sarvanna
Aged about 33 years
No. 16, 7th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Near Infant Jesus Church, Viveknagar Post
Bangalore- 560047
347. Smt. Lakshmi
W/O Shekar
Aged about 30 years
No. 1, 11th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
No. 8, Maya Bazaar, Vannerpet,
Viveknagar Post
Bangalore - 560047
348. Smt. Geetha
W/O Raju
Aged about 42 years
No. 6, 11th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
No. 23, Maya Bazaar, Vannerpet, Viveknagar Post
Bangalore - 560047
349. Sri. Pavadai Chettiyar
S/O Vaithiyalingu Chettiyar
Aged about 60 years
No. 6, 18th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Mareppa Garden, Viveknagar
Bangalore - 560047
350. Sri. Sanjeev Kumar Pandey
S/O R P Pandey
Aged about 30 years
No. 6, 29th Block, EWS Quarters,
Koramangala Bangalore-560047
65
Present Address
A2-29, Slum Board Buildings,
Kaigondana halli
Sarjapura, Bangalore
351. Sri. Anthony Raj
S/O Jhon Anthony
Aged about 37 years
No. 10, 26th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
13th Cross, Laxman Rao Nagar,
Koramangala,
Bangalore- 560047
352. Smt. Gayathri
W/O Ravi S
Aged about 37 years
No. 17, 7th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
7th Main, 4th Cross, Rajendranagar,
Koramangala, Bangalore- 560047
353. Smt. Shamshada
W/O Kalik Basha
Aged about 51 years
No. 14, 14th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
7th Cross, Rajendranagar, Koramangala
Bangalore- 560047
354. Smt. Gayathri
W/O Karthikeyan
Aged about 34 years
No. 6, 14th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
No. 339, 12th Cross, Rajendranagar,
Koramangala
Bangalore- 560047
355. Smt. Salamma
W/O E Srinivas
66
Aged about 55 years
No. 17, 13th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Ambedkar Nagar, Koramangala
Bangalore- 560047
356. Sri. R Vasudevan
S/O M Raju
Aged about 43 years
No. 6, 27th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Ambedkar Nagar, Koramangala
Bangalore- 560047
357. Smt. Saraswathi
W/O Ganesh
Aged about 39 years
No. 36, 19th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
Ambedkar Nagar, Koramangala
Bangalore - 560047
358. Sri. V K Pande
S/O Rama Nayak
Aged about 37 years
No. 30, 28th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
No. 6, Opposite Ravi Depot, 4th Main Garden
Ambedkar Nagar, Koramangala
Bangalore - 560047
359. Smt. Bhanumathi
W/O Shanmugham
Aged about 45 years
No. 4, 29th Block, EWS Quarters,
Koramangala Bangalore-560047
Present Address
No. 16, 1st Cross, 2nd Main, Ejipura,
Viveknagar Post, Bangalore - 560047
67
360. Smt. A Kumari
W/O Ananda
Aged about 35 years
No. 32, 35th Block, EWS Quarters,
Koramangala, Bangalore-560047
Present Address
Austin Town, Viveknagar Post
Bangalore- 560047
361. Sri. Mahadeva
S/O Muniyappa
Aged about 53 years
No. 30, 37th Block, EWS Quarters,
Koramangala, Bangalore-560047
Present Address
Rajendranagar, Koramangala
Bangalore- 560047
362. Smt. Gangamma
W/O Venkatesh
Aged about 63 years
No. 18, 17th Block, EWS Quarters,
Koramangala, Bangalore-560047
Present Address
Rajendranagar, Koramangala
Bangalore- 560047
363. Smt. Varalakshmi
W/O Sagayiraj
Aged about 40 years
No. 11, 12th Block, EWS Quarters,
Koramangala, Bangalore-560047
Present Address
Samtha Nagar, Adjacent to EWS land,
Viveknagar Post
Bangalore- 560047
(Petitioner Nos.141 to 363 impleaded vide
Court order, dated 19.9.2014)
... Petitioners
(By Sri S.Sunil Dutt Yadav, Advocate)
68
AND:
1. State of Karnataka,
Represented by its Secretary,
Housing & Urban Development Department,
Bangalore - 560 001.
2. Bruhat Bangalore Mahanagara Palike,
Represented by its Commissioner,
N.R.Square, Bangalore - 560 002.
3. Maverick Holding & Investment(P) Ltd.,
A Company registered under the
Companies Act-1956, having its Office at
No.78/1, New K.R.Road,
Basavanagudi, Bangalore - 560 002.
4. Economically Weaker Section's
Residential Welfare Association,
(A registered Association),
No.12, 25th Block,
EWS Quarters, Viveknagar Post,
Bangalore - 560 047.
Represented by its
General Secretary,
Mr.P.S.Dass.
5. Sri Daniel Richard,
S/o T.Daniel,
Aged about 52 years,
Opp. Sri Kumarans' High School,
Ramamurthynagar,
Bangalore - 560 016.
6. Sri S.Govindraj,
S/o Sundaram,
Aged about 56 years,
No.37/4, Bazar Street,
Neelasandra, Bangalore - 560 047.
7. Smt.K.Kodhanatchi,
W/o M.Vishnumurthy,
Aged about 72 years,
No.89, 19th 'A' Cross,
Buchappa Road,
Ejipura, Bangalore - 560 047.
8. Smt.K.Ushadevi,
W/o Arumainathan,
69
Aged about 52 years,
No.89, 19th 'A' Cross,
Butchappa Road,
Ejipura, Bangalore - 560 047.
9. Smt.K.Saravani,
W/o Deva Sagayam,
Aged about 45 years,
No.D-340, 4th Lane,
East Ring Road, ITI Colony,
Dooravani Nagar,
Bangalore - 560 016.
10. Smt.Saraswathy,
D/o Arjun Rao,
Aged about 60 years,
No.57-B, Rudrappa Garden,
Vivekanagar Post,
Bangalore - 560 047.
11. Sri Keshavelu,
S/o Raghvalu,
Aged about 64 years,
No.57-B, Rudrappa Garden,
Vivekanagar Post,
Bangalore - 560 047.
12. Smt.Fathima,
Aged about 73 years,
House No.22, Block No.14,
EWS Corporation Quarters,
Koramangala, Bangalore - 560 047.
13. Sri D.Arul,
S/o Late David,
Aged about 63 years,
7th Main Road, 2nd Cross,
2nd Stage, Rajendranagar,
Vivekanagar Post,
Bangalore - 560 047.
14. Sri G.Shanmugam,
S/o M.Gopal,
Aged about 58 years,
House No.21, Block No.18,
EWS Compound,
Kormangala, Bangalore - 560 047.
70
15. Sri S.Marian Alfred,
S/o late T.John,
Aged about 54 years,
Door No.151, Old Cement Lane,
Austin Town,
Bangalore - 560 047.
16. Sri K.Shivanna,
S/o Kupanna,
Aged about 61 years,
No.65, 17th Cross, 3rd Stage,
Ambedkarnagar, Viveknagar,
Bangalore - 560 047.
17. Sri S.John Dass,
S/o C.Savarimuthu,
Aged about 53 years,
No.65, 17th Cross,
3rd Stage, Ambedkarnagar,
Viveknagar, Bangalore - 560 047.
18. Smt.Queeni,
W/o late K.James,
Aged about 50 years,
No.27, 2nd Main,
Ambedkarnagar,
Koramangala,
Bangalore - 560 047.
19. Smt.Savithramma,
W/o Rajanna,
Aged about 61 years,
No.143, M.M.Garden,
Neelasandra,
Bangalore - 560 047.
20. Smt.Nabesabi,
W/o Aneef,
Age Major,
Flat No.36, Block No.41,
EWS Compound,
Koramangala,
Bangalore - 560 047.
21. Smt.K.Usha,
D/o Chikkavenkittappa,
Aged about 46 years,
No.6, Ramaswamy Road,
Sudama Nagar, Bangalore - 560 027.
71
Represented by her GPA Holder
K.Sundaramurthy,
S/o Karupaiah,
Aged about 39 years,
No.9, L.No. 7th Street,
Ashok Nagar, Bangalore - 560 025.
22. Smt.Devi.M,
W/o Varadaraj,
Aged about 53 years,
No.22(3), 5th Cross,
Magadi Road, Bangalore - 560 023.
23. Sri P.M.Rajendran,
S/o Pitchakkaran,
Aged about 41 years,
C/o Namakali Transport,
2nd Cross, 1st Main,
N.T.Pet, Bangalore - 560 002.
Represented by Smt.D.Susaimary,
W/o late Stanislas Raj,
Aged about 58 years,
No.1694, BDA C-23,
Austin Town Layout,
Bangalore - 560 047.
24. Sri C.Sigamani,
S/o Narayana,
Aged about 54 years,
No.45/5, 4th Cross,
Ayyappa Block, Viveknagar Post,
Bangalore - 560 047.
Represented by his
Power of Attorney holder,
V.Krishnaswamy,
S/o Veeranna Shetty,
Aged about 57 years,
House No.33, Block No.1,
EWS Corposration Quarters,
Koramangala, Bangalore - 560 047.
25. Smt.Menaka Gopala,
W/o Gopalan,
Aged about 70 years,
No.A/136, 1st Cross,
Magadi Road,
Bangalore - 560 023.
Represented by her
Power of Attorney holder,
72
Mrs.Josephine Felicita,
C/o Mrs.Lilly Roslin,
Aged about 48 years,
No.1602, Block No.49,
3rd Stage, BDA Austin Town Layout,
Bangalore - 560 047.
26. Sri R.Rameshkumar,
Aged about 58 years,
No.2, Corporation Quarters,
Barlley St.Cross, Shantinagar,
Bangalore - 560 047.
Represented by his
Power of Attorney holder
Smt.Channammal,
W/o M.Velu,
Aged about 60 years,
No.8, Block No.42,
EWS Corporation Quarters,
Koramangala, Bangalore - 560 047.
27. Sri P.Velu,
S/o late Ponnuswamy,
Aged about 58 years,
No.59, Mackan Road,
Bangalore - 560 001.
Represented by his
Power of Attorney holder
G.Sampath Rajan,
S/o Gunasekharan,
Aged about 51 years,
No.W Type House No.57,
HMT Colony, Bangalore - 560 031.
28. Sri Janaki Ram.M,
S/o late Muniswamy,
Aged about 56 years,
No.128, Seppings Road,
Bangalore - 560 001.
Represented by his
Power of Attorney holder
Sri G.Sampath Rajan,
S/o Gunasekharan,
Aged about 51 years,
No.W Type House No.57
HMT Colony, Bangalore - 560 031.
29. Smt.Khurshid Unnisa,
D/o Sri Mohammed Ghouse,
73
Aged about years,
No.23, 'C' Road,
11th Cross, H.M.Road,
Padarayanapura,
Bangalore - 560 026.
Represented by his
Power of Attorney holder
Sri A.Devirajan,
S/o Selva Rajan,
Aged about 35 years,
No.13, Appu Mutrition,
Veerasandra, Industrial Estate,
19Km., Hosur Road,
Bangalore - 560 058.
30. Sri.S.Ravi,
S/o Sampangi,
Aged about 47 years,
No.13, Balaya Naidu Street,
Vannarpet,
Viveknagar Post,
Bangalore - 560 047.
Represented by his
Power of Attorney holder,
Smt.M.Pushpa,
W/o Murugesh,
No.17, Block No.30,
EWS Quarters,
Koramangala, Bangalore - 560 047.
31. Sri N.Vijayakumar,
S/o Nitesh Kumar,
Aged about 51 years,
No.24, Dispensary Extension,
Kalasipalyam, Bangalore - 560 002.
Represented by his
Power of Attorney holder
Smt.Jameela Begum,
D/o Mohd. Ghouse,
Aged about 40 years,
No.14, 1st Floor, Block No.23,
Koramangala, Bangalore - 560 047.
32. Sri Imthiaz Basha,
S/o Dastagir Sab,
Aged about 47 years,
Peer Boundary,
Cotton Pet Main Road,
Bangalore - 560 053.
74
Represented by his
Power of Attorney holder
Sri A.P.Robert, S/o F.Anthony,
Aged about 66 years,
No.22/7, Nadagatta,
Viveknagar, Bangalore - 560 047.
33. Sri K.Ramesh,
Aged major,
Represented by his
Power of Attorney holder
Smt.A.Shanthi,
House No.6, Block No.39,
EWS Quarters, Viveknagar,
Bangalore - 560 043.
34. Sri P.V.Thiruimurugan,
No.52, M.M.Road,
Doddigunda, Cox Town,
Bangalore - 560 005.
35. Smt.Pushpa Jayanthi,
W/o Jagannath,
Aged about 32 years,
Ejipura Main Road,
Bangalore.
36. Sri Udaya Subyan.K,
No.33, London Street,
Yellegunde Palyam,
Bangalore.
37. Sri C.Moola Kondaiah,
No.42/1, Ambedkar Nagar,
2nd Stage, Vivek Nagar,
Bangalore - 560 047.
38. Smt.Rosy Marry,
D/o Zakiras,
No.59, Masjid Street,
Muniswamy Garden,
Anepalya, Neelasandra,
Bangalore - 560 047.
39. Sri Rajamani,
S/o Venugopal,
No.119, 4th Cross,
Viveknagar Extension,
Bangalore - 560 047.
75
40. Sri A.M.Shivalingam,
S/o Motaiah,
No.40, Old Cement,
Austin Town,
Viveknagar Post,
Bangalore - 560 047.
41. Smt.Manjula,
W/o Shivalingaiah,
No.12, Block No.38,
EWS Quarters, Bangalore.
42. Sri K.Sundara Murthy,
Represented by GPA
Mrs.Bharathi Venkata Rao,
No.30, Corporation EWS Quarters,
Koramangala, Bangalore - 560 047.
43. Sri Aslam Khan,
S/o Sri Ameer Jan,
No.14, Old Kasi Road,
Bangalore - 560 002.
44. Smt.Chandra,
S/o Narayan Swamy,
No.240, 5th Cross,
Austin Town, Bangalore - 560 047.
45. Sri Ravi,
S/o Thangaraj,
No.12, 7th Cross,
Sonnenahalli, Viveknagar Post,
Bangalore.
46. Smt.Saraswathi Amma,
W/o Sri Balakrishna,
No.8, 2nd Battery Pension Line,
Vannar Pete, Bangalore - 560 047.
47. Smt.Geetha,
W/o B.Shekhar,
No.7, 2nd Battery Pension Line,
Vannar Pete, Bangalore - 560 047.
48. Smt.Devika Jagannath Pille,
W/o Jagannath Pille,
No.9, 2nd Battery Pension Line,
Vannar Pete, Bangalore - 560 047.
76
49. Smt.Rani,
W/o Jagannath Pille,
No.9, 2nd Battery Pension Line,
Vannar Pete, Bangalore - 560 047.
50. Sri Deivaraju.K,
S/o Kolandai Swamy,
No.83, 2nd Cross,
Viveknagar, Bangalore - 560 047.
51. Smt.Suguna Das,
W/o Das,
Opp.Rama Temple,
Dekappa Compound,
Eejipura, Bangalore.
52. Smt.Shahajadi Begum,
W/o Anwar Beg,
No.22, East Street,
Neelasandra, Bangalore.
53. Sri M.Velu,
S/o Murugesh,
No.84, 2nd Cross,
Sonnenahalli, Vivek Nagar,
Bangalore.
54. Smt.Sharadamma,
W/o Jeevarathnam,
No.13, S.M.Road,
Vannar Pete, Bangalore - 560 047.
55. Smt.Meena.S.,
LR of Sri Venkittaiah,
Aged about 68 years,
House No.35, Block No.41,
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047.
56. Smt.E.Pramila,
Aged about 43 years,
W/o Bhaktachalam,
House No.27, EWS Tin Shed,
Vivek Nagar, Bangalore - 560 047.
57. Smt.Irudhyamary,
Aged about 55 years,
W/o L.Arokiadass,
House No.21, Old Block No.22,
77
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047.
58. Sri S.Ravi,
Aged about 47 years,
S/o D.Swamy,
House No.13, Old Block No.26,
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047.
59. Sri S.Feroz,
Aged about years,
S/o Abdul Jaffar,
House No.8, Old Block No.23,
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047.
60. Smt.Ratnamma,
Aged about 38 years,
W/o late Kothanda,
House No.16, Old Block No.38,
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047.
61. Sri M.Keshavalu,
Aged about 61 years,
S/o Bothaiah,
House No.25, Old Block No.10,
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047.
62. Smt.Shivashanthi,
Aged about 58 years,
W/o late Shivakumar,
House No.4, Old Block No.36,
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047.
63. Smt.Meenakshi.R.,
Aged about 24 years,
W/o late Pushpa,
House No.14, Old Block No.36,
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047.
64. Sri M.Venkitesh,
Aged about 38 years,
S/o Marappa,
House No.13, Old Block No.15,
78
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047.
65. Smt.Amuda Dass,
Aged about years,
House No.11, Old Block No.38
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047.
66. Sri Ramachandran,
Aged about years,
House No.34, Old Block No.34,
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047.
67. Smt.Bharathi,
W/o late Dhanbhadur
Aged about 60 years,
House No.8, Old Block No.7,
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047.
68. Bangalore Development Authority,
Represented by Secretary,
Chowdaiah Road, Kumara Park West,
Bangalore.
(Amended Vide Court
order dated 9.6.2014)
69. Mrs.B. Lalitha
Aged 48 years,
W/o. Vijayakumar
172, Jayaraj nagar A street
Vivek Nagar
Bangalore 560 047.
70. Mrs.Elizebeth
Aged 73 years,
W/o. Late. Devadass
No34, K No3rd Street, Asok Nagar
Bangalore 560 025.
71. Mrs.Rehana Begum
Aged 55 years,
W/o. Abdul Basheer S
No 1061, 7th A Main
3rd Block, Koramangala
Bangalore 560 034.
79
72. Mrs.R.Vijayanthimala
Aged 51 years, d/o. Raju
No. 2, 14th Cross, Dolluglappa Block,
Vivekanagar Post, Egipura
Bangalore - 47.
73. Mrs.B. Latha
Aged 38 years
D/o. Boreth Ram
No61, 1st Main, John Bull Street
Vivek Nagar, Bangalore 560 047.
74. Mr.Balraj
Aged 67 years
S/o. Mottiah,
No. 4/1, 1st Cross,
Austin Town,
Bangalore 560 047.
75. Mr.Yogedra N
Aged 52 years
S/o. Nagaraj,
1615, 18th Main, 40th Cross,
4th T Block Jayanagar,
Bangalore 560 079.
76. Mrs.Sampath Rani,
Aged 64 years, W/o. B.V. Govindaraj,
No;330, 28th Block,
C.P.W Quarters, Koramangala
Bangalore 560 034.
77. Mrs.Susan Caroline Raj
Aged 56 years, W/o. Selvaraj.
No1 7th aCross A.R. Road
Ejipura Bangalore -47.
78. Mr.K. Selvaraj.
Aged 58 years,
S/o. Muniswami Gulam Malli
No253, lock HUDCO Police Quarters,
Bangalore 560 034.
79. Mr. Syed Ijaz sha
Legal Heir of Late. Sardar Sha.
Aged 29 Years,
No:78, Gundappa Street,
1st Cross, Neelasandra
Bangalore 560 047.
80
80. Mrs.Mary Margaret.
Aged 56 years W/o. S. Victor Ambrose
26-25/1 A Naryanapura Extn:
Near M.E.G Lay Out,
Indira Gandi Street
Bangalore 560 016.
81. Mr.Gregory Robert.
Aged 52 years, S/o. John Lawrence,
No2, 6th Cross,
Bazar Street,
Rose Garden,
Neelsandra,
Bangalore 560 047.
82. Mrs.Hellen Mari.
Aged 75 years,
W/o. Late. Sandya Vadase,
No2, 6th Cross,Bazar Street,
Rose Garden Neelsandra
Bangalore 560 047.
83. Mr.Syed Habib.
Aged 53 years,
S/o. S.Abdul Samad,
No 56 M.S Garden South Street Cross,
Neelsandra Bangalore 560 047.
84. Mr.Alexander.
Aged 45 years, S/o. Late.C.S Paul.
No3, 1st Floor,
Gundanahalli,
Marathahalli Post,
Bangalore 560 037.
85. Mr.Thirumala.
Aged 54 years,
S/o. Kalimuthu,
No60, 3rd Cross,
Viveknagar Post Bangalore 560 047.
86. Mrs.Rajamani.
Aged 60 years,
W/o. Venkataraman,
No:1, Muni Marappa Street,
A.T. Halli, Shanthi Nagar,
Bangalore 560 027.
81
87. Mr.Santosh
Legal Heir of Late Tilaka,
S/o. Kuppan,
Aged 22 years,
Door No 61, 1st Main Road,
John Bull Street,
Vivek Nagar Bangalore 560 047.
88. Mrs.Vasantha.
Aged 57 years,
W/o. Subramani.
No 1535, 4th Cross, 3rd Stage.
B.D.A Austin Town,
Bangalore 560 047.
89. Mr.J.P. Srinivasilu.
Aged 57 years,
S/o. Late. D Pappiah,
No:521, Rachappa Garden.
Shanthinagar,
Bangalore 560 027.
90. Mr.J. Christopher.
Aged 58 years,
S/o. J. Joseph
No 992, Block A27, Austin Town
B.D.A Flats
Neelsandra Bangalore-560 047.
91. Mr.D. Kannan.
Aged 56 Years, S/o. Dhanapaul,
No278, 1st Floor. P.W.D Quarters
Bangalore 560 027.
92. Mr.M. Kumaresh.
Aged 49 Years, S/o.Murughesh.
No New 574, No372.
K.S Garden,
3rd Cross, Lalbagh Road
Bangalore 560 027.
93. Mr.Rajamanikkam.
Major.
S/o. Radhakrishnan.
Balwin Girls High School
Richmond Road,
Bangalore 560 025.
82
94. Mr.Raju.
Aged Major.
S/o. Kuppan.
52 5th Cross
Anappalaya,
Adugodi, Bangalore
95. Mr. Ilyaz Khan.
Aged 43 Years,
S/o. Majid Khan,
Old No 14, New No42,
Mariamma Koil Street,
Neelasandra, Bangalore 560 047.
96. Mr.Kalaidurai.P
Aged about 63 Years S/O. Ponnuswami,
103, 6th Main, 4th Block,
2nd Phase, Girinagar,
Bangalore 560 085.
97. Smt. Asmath.
Aged 55 Years, W/o. Nazeer Ahmed,
17/1, Rahman Manzil, 3rd Cross, Anappalaya,
Bangalore b560 030.
98. Mrs. Lourde Mary.
Aged 72 years, W/o. Thygaraj.
No40, 20th C Cross, Aradhana Lay Out.
Ejipura Bangalore 560 047.
99. Mrs.N. Vanaja
Aged 46 Years, W/o. B. Sriram.
No 50, Rose Garden Ejipura,
Bangalore 560 047.
100. Mr.Sri. Alagappan.
Aged 56 Years, S/o. Ponnayya
9/5, Laksmi Road, 4th Cross,
Shanthinagar, Bangalore. 560 027.
101. Smt. Kodainayaki.
Aged 48 years, W/o. D. Dhanarajan.
No:22, 5th Cross, Gauthamapura,
Ulsoor, Bangalore 560 008.
102. Mr.C. Anto.
Aged 52 Years, S/o. Chinnadurai. G.C
No:10, Nissan House,
Austin Town Bangalore.47.
83
103. Smt. Shamshad Begum.
Aged 54 Years, w/o. Jabbar,
1673, B Type, B.D.A Complex, Austin Town,
Bangalore. 560 047.
104. Smt. Sarawathi.
Legal Heir of Late C Krishna.
Aged 37 Years, W/o. Late. Saravanan.
No47, Old Cement Lane
Austin Town Bangalore 560 047.
105. Mrs. Manjula.
Aged 57 Years, W/o. Sivalingam,
No4 Austin Town,
Bangalore 560 047.
106. M. Subrmani.
Aged 55 Years, S/o. Muthaiah,
6/1, 5th Cross, Gupta Lay Out,
Ulsoor, Bangalore 560 008.
107. Mrs. Razia Begum,
Aged 49 years, D/o. Late. Azuma Bee.
No:1, Masjid Street,
Neelsandra Bangalore 560 047.
108. Mr. E.V. Jude.
Aged Major.
No70/29, 2nd Main, Bharathi Lay Out.
S.G. Palaya, Bangalore 560 029.
109. Mrs. Haseena Begum.
Aged Major, W/o. Late. Haroon Shariff.
No179, Central Street Main, Neelsandra
Bangalore 560 047.
110. Mrs. Jayalaksmi.
Aged Major.
8G, 4th Cross, Munigowda Gardan,
Neelsandra, Bangalore 560 047.
111. Mrs. Saraswathi.
Aged 60 Years,
Rudrappa Garden, Viveknagar,
Banglaore 560 047.
112. Mrs. G. Sarala.
Aged 48 Years,
W/o. Govindraj,
84
No109, 2nd Main, Rudrappa Garden
Viveknagar, Bangalore -47.
113. Mrs. M. Ramadevi.
Aged 47 Years, W/o. Gajendran,
C27/7, D.R.D.O Township,
C.V. Ramannagar
Bangalore.
114. Mrs. Anthonyamma
Major, W/o. Late. Natahn,
No:7, Richmond Road,
Bangalore.
115. Mrs. Laksmamma.
Aged About 62 Years, W/o. D.N. Laksmaiah.
No48, E Street, Shanthinagar,
Bangalore. 560 027.
116. Mrs.K. Chandramma.
Aged 57 Years, W/o. B. Sithambaram.
2/1, N Street, Shanthinagar,
Bangalore 560 027.
117. Mr.K. Raju
Aged 53 Years, S/o. Krishnan
No. 362 /2, I cross, AnnasandraPalya,
(behind Kittanna Hotel) H A L.
Bangalore - 17.
118. Mrs.Krishnamma.
Aged About 68 Years,
C/o. T.M . Velu, 52, 5th Cross,
Anappalaya, Adugodi,
Bangalore 560 030.
119. MrsPrema T.
Legal Heir of T. Eashwar Rao.
No 318, Dorab Seth Road,
Austin Town,
Bangalore 560 047.
120. Mrs. K.M. Sowbagyvathi.
Aged 45 Years, W/o. Shivanna.
No:340, B.D.A Quarters,
Austin Town,
Bangalore 560 047.
85
121. Mrs. Mary Selina.
Legal Heir of Late: Selvaraj.
Aged about 63 Years.
24th Cross, 1st Floor,
Ejipura,
Bangalore 560 047.
122. Mr.Shanmugham.
Aged about 49 Years, S/o. Gopal.
No:120, 8th Cross,
Neelasandra,
Bangalore 560 047.
123. Mr. M. Kumar.
Aged 52 Years, S/o. M.G. Munian,
No:8, 2nd Cross,
Vinayak Nagar,
Bangalore 560 030.
124. Mr K. Muthu.
Aged 52 Years, S/o. Kannan.
No:60, 9th Cross,
Viveknagar, Bangalore 560 047.
125. Mrs. Saroja.
Aged 50 Years, W/o. Ravichander,
No45, 6th Main Road,
3rd Cross, Venkatappa Lay Out
Sanjaynagar,
Bangalore. 560 094.
126. Mr. R. Ravichander.
Aged 53 Years, S/o. Late Mr. Rajan.
No:45, 6th Main Road,
3rd Cross, Venkatappa Lay Out
Sanjaynagar,
Bangalore. 560 094.
127. Mr. S.Susairaj.
Aged 53 Years, S/o. Saniago,
No1, 2nd Cross, 1st Stage,
Gowthamapura,
Bangalore 560 008.
128. Mr. V. Ramanathan.
Aged 6o Years, S/o. Varadarajan.
No:77, 4th Cross,
Gowthamapura,
Bangalore 560 008.
86
129. Mr. Ranga Rao.
Aged 62 Years, S/o. Bhima Rao.
No:8, 1st Main,
2nd Stage, Gowthamapura,
Bangalore 560 008.
130. Mrs. Luciya.
Aged 49 Years, D/o. Joseph.
No39, Maranahalli Single house,
Samdha Nagar, E.W.S Quarters,
Bangalore 560 047.
131. Mr. M. Subramani.
Aged 56 Years, S/o. Muniswami.
No: 1111. K.S. Garden,
Lalbagh Road,
Bangalore 560 027.
132. Mrs. Indirani,
Aged 65 Years, W/o. D. Ramalingam.
No:32, Vannarpet
Bangalore 560 047.
133. Mr. M. Sampangi.
Aged Years, S/o. Late. Muniswami,
No281, K.S. Garden,
Lalbagh Road,
Bangalore 560 027.
134. Mrs. Maila.
Aged 56 Years,
W/o. Late. M. Rajenmdran
No:8, Abhaya Garden,
Vannarpet, Bangalore 560 047.
135. Mr. Krishnakumar.
Aged 49 Years, S/o. Thruvegadam,
No:31, Bazar Street,
Vannarpet, Bangalore-560 047.
136. Mr. B. Ramu.
Aged 43 Years, S/o. Late. Balakrishnan.
Miller Tank Bund Road,
Vasanth Nagar, Bangalore.
137. Mrs. Dilshad Begum.
4/5, Masjid Central Cross Street,
Neelsandra
Bangalore 560 047.
87
138. Mr.P Ananadan.
Aged 51 Years, Legal Heir of Late. Sushhela.
No33 Bazar Street, Vannarpet
Bangalore 560 047.
139. Mrs.N. Pramila Devi.
Aged 52 Years, W/o. Gynaprakash,
No; &, Venkatappa Garden
Viveknagar
Bangalore -560 047.
140. Mr. Anthoney Dass.
Aged 58 Years, S/o. Late Innasamuthu.
No 136, 2nd Battery Pension Lane
Viveknagar, Bangalore-560 047.
141. Mr. Jaipal A.
Aged 57 years, S/o. Arumugam
No 10, Baliyanaidu Street,
Viveknagar, Bangalore - 560 047.
142. Mr. T. Mathew.
Aged 28 years, Legal Heir of Late Benjamin K.V.
Palampeak Lay Out,
R.M. Nagar
Bangalore 560 016.
143. Mr. Habeebulla T.R.
Aged 64 Years, S/o. Abdul Rehman.
No:4, 4th Cross, H.M.T. Garden Neelsandra
Bangalore 560 047.
144. Mrs. Gayathri Bai
Aged 64 years, W/o. N. Venkatesh Rao
313, Kuvempu Nagar,
Jalahalli East, Bangalore - 560 014.
145. Shanta Bai
Aged 65 years, W/o. Bapu Rao
Honnadevinilaya, Punya Devi Layout
Padmabhushana Dr. Rajkumar Road
Kalkere, Bangalore - 560 043.
146. Mrs. Arokiamary.
Aged 80 Years, W/o. Late. John Sunderraj.
No94, 2nd Main Road,
Ramasandra Lay out,
Lingarajpuram
Bangalore 560 084.
88
147. Mrs. Vasanthakumari,
Aged 51 Years, W/o. Dass.
New No:13 2nd Main Road,
Ramasandra Lay out,
Lingarajpuram
Bangalore 560 084.
148. Mr. Richard Paul,
Aged 51 Years,
S/o.Joseph Paul,
No: 130, Austin Town,
Bangalore 560 047.
149. Mr. Anthony Das. Y.
Aged 55 years,
S/o. A. Yessudass
No4,A. No:1 Street, 58th Div:
Chandni Chowck Road Cross
Shivajinagar
Bangalore. 560 041.
150. Mrs. S.R. Leelavathy
Aged 48 Years, W/o. Ramakrishnan.
No:35, 1st Block J.P. Nagar 9th Phase,
Bangalore 560 062.
151. Mrs. Donni.
Aged 75 Years, D/o. Pooswami.
No:14, Langford Road,
1st cross, Shanthi Nagar
Bangalore 560 027.
152. Mrs. Shesha Bai.
Aged 80 Years, W/o. P.K. Panni.
No:3, 4th Cross, Kuvempu Road,
Vijayanagar, Bangalore. 560 064.
153. Mr. Ramachandran.
Aged 40 Years, S/o. Marappa,
No:448, 12th Cross, B Block,
6th Main, New Lingarajapuram
Bangalore 560 084.
154. Mr. Prakash Rao.
Aged 52 Years, S/o. Lourde Nathan,
No:13, 4th Cross, Nissan House
Austin Town
Bangalore 560 047.
89
155. Mr. Venkatesh,
Aged 40 Years, S/o. Marappa,
No37, Samatha Nagar Main Road,
Viveknagar,
Bangalore 560 047.
156. Mrs. Sampathkumari.
Aged Major,L/R. of Late Laksmi.
No 85, 6th Cross, Victoria Lay Out
Bangalore 560 047.
157. Mr. Paul Johnson
Aged 52 Years, S/o. Johnson,
No 85, 6th Cross, Victoria Lay Out
Bangalore 560 047.
158. Mrs. Shanaz Begum.
Aged 38 Years, W/o. Mustha Pasha
No 29, 4th Cross 22nd main,
Vinayaknagar
Bangalore 560 078.
159. Mr. Bharath Kumar C.
Aged 19 Years, S/o. Late. Chandrakanthi T.
No11/7, Nandavanam, B Street,
Jogpalaya
Bangalore 560 008.
160. Mrs. Renu.
Aged 34 Years, Legal Heir of Late Gunasekar.
No 45/7, South Cross Street,
Neelasandra Bangalore -47.
161. Mrs Noorjahan.
Aged Major, D/o. Late:Abdul; Gaffar.
No7, South Cross Street,
Neelasandra Bangalore -47.
162. Mrs. Kamerunnissa.
Aged 86 Years, W/o. Nawab Jan,
No6, 6th Cross, Mangammapalya
Bommanahalli
Bangalore. 560 068.
163. A Xavier.
Aged 54 Years, S/o. Late. Arulnathan,
No 162, 3rd Main Road,
Ambedkarnagar
Bangalore 560 047.
90
164. Mr.Afsar.
Aged 50 Years, S/o. Syed Abbas.
No 1322, B 35, B.D.A Flats
Austin Town
Bangalore 560 047.
165. Mr. Syed Jaffer.
Aged 51 Years, S/o. syed Abbas
No 65/3, 4th Cross,
Neelasandra
Bangalore 560 047.
166. Mrs.Habbeba Banu
Aged 48 Years, W/o. Mohd Akram.
No4/1, 1st main,5th Cross
S.K. Garden, Benson Town
Bangalore 560 046.
167. Mr. Muniswami
Aged 54 Years, S/o. Muniappa.
No2, 7th Cross,
Munigowda Garden.
Neelsandra,
Bangalore 560 047.
168. Mr. M Shivsankar.
Aged 58 Years, S/o. M. Muniya
No:17/4, 2nd Main Road,
Viveknagar
Bangalore 560 047.
169. D. Harri.
Aged 52 Years, S/o. Dorairaj.
No 1/3, Aiyyappa Block, Vannarpet.
Bangalore 560 047.
170. Mr. S Srinivasan.
Aged 50 Years, S/o. Subramani.
No4, Valliaramman Temple Street
Vannarpet
Bangalore 560 047.
171. Mr. Mayil Velu.
Aged 53 Years, S/o. Murugeshan,
No:92, 3rd Cross,
Viveknagar
Bangalore 560 047.
91
172. Mrs. Dhaneshwari Devi.
Aged Major, L/R of Late: Gulzarilal.
No 357, 7 Th main
Viveknagar
Bangalore 560 047.
173. Mr. Abbas Ali.
Aged 42 years, S/o. Syed Gaffar,
No12, 1st cross, Siddiah Road
Bangalore 560 027.
174. Mr. Samiulla.
Legal Heir of Late Dilshad,
City Plaza, Dharma Raja Koil Street
Shivajinagar
Bangalore 560 051.
175. P.S.Chinnathampi.
Aged 62 62ears, S/o.Sadayan.
No95, Samata Nagar
Viveknagar
Bangalore 560 047.
176. Mrs. Mangaladevi G
Aged 43 Years, W/o. N. Sekaran.
No D 331, East Lane
I.T.I Colony
Doorvani Nagar
Bangalore 560 016.
177. Mr. Chinnappan S.
Aged 63 Years, S/o. Late. Swami.
No 38/54, Yellappa Bldg.
Rose garden
Neelsandra
Bangalore 560 047.
178. Mrs. Amina Be.
Aged 68 Years, W/o. Ummer.
Door No 3, No1st Street,
Shivaji Road, Shivajinagar,
Bangalore 560 051.
179. Mrs. Fathima Sharif.
Aged 45 Years, W/o. Abdulla Sheriff
No 173, Rahmath manzil, South Cross Street,
Neelasandra Bangalore 560 047.
92
180. S. Nalini Jayanthi.
Aged 59 Years, W/o. Parthasarathi
No 129, 1st Square, Ausin Town,
Bangalore 560 047.
181. Mrs. Mala Ravindranath.
Aged Major, W/o. Ravindranath.
No: 233, 5th Square, Ausin Town,
Bangalore 560 047.
182. Mrs. Vasanthi Selvaraj.
Aged Major, W/o. Selvaraj.
No179, K.B.A.R Road,
Austin Town, Bangalore 560 047.
183. Mrs. Shamshunissa.
Aged 53 Years, W/o. M.S. Syed,
6th Cross, Bommanahalli,
Bangalore 560 068.
184. D. Jayakumar
Aged 53 Years, S/o. Devaraj.
Chikkabommasandra G.K.V.K Post
Yelahanka, Bangalore 560 065.
185. Mr. William D 'Çruz.
Aged 47 years, S/o. A. D'Cruz.
No22/1, Berli Street.
Richmond Town
Bangalore 560 025.
186. Mr. Selvaraj.
Aged 54 Years, S/o. Krisnan,
No2, Anjenya Temple Street,
Vannarpet, Bangalore 560 047.
187. Mrs. Fathima.
Aged 50 Years, W/o. Vinayagam.
Miller Tank Bund Road,
Vasanth Nagar
Bangalore. 560 052.
188. Mr. R.Asok Kumar.
Aged 47 Years, S/o. Late Ramu.
No 136, Sector II, HMT Colony
Jalahalli
Bangalore 560 013.
93
189. Mr. T Kumar.
Aged 53 Years,
S/o. Thulukanam,
No 13, Anjenya Temple Street,
Vannarpet, Bangalore 560 047.
190. Mrs. Jyothi.
Aged 56 Years W/o. David Raj,
No 14, Baldwin Boys High School
Hosur Road, Bangalore 560 025.
191. Mrs. M Devasagayam.
Aged 51 Years, S/o. Late M. Lawzer,
No 90, Baldwin Girls High School
Richmond Road,
Bangalore 560 025.
192. Mr. Mir Rahim Ali.
Aged 57 Years,
S/o. Syed Khadim Hussain.
No 14, Allipura, Gowribidanur Talak,
Chikballapur District.
193. Mr. Mir Mohmeed Rafi.
Aged 53 Years
S/o. Mir Mustafa Hussain.
No 14, Allipura, Gowribidanur Talak,
Chikballapur District.
194. Mr. L Mosses.
Aged 64 Years, S/o. Lourdenathan,
No 14, 6th Cross, Anappalaya,
Bangalore 560 030.
195. Mr. S Subramani.
Aged 48 years, S/o. G. Sampangi.
No54, Sanjeev Pura
Vannarpet, Bangalore 560 047.
196. Mrs. Gangamma.
Aged 51 Years, W/o. KAsimuthu.
No142, 12th Cross,
R.K Hegde Nagar.
Bangalore 560 077.
197. Mr. Rajkumar. R
Aged Major, S/o. Ganganathan.
No 12 Gangman Qtrs, Austin Town
Bangalore 560 047.
94
198. Mrs. Julina.
Aged 49 Years, W/o. Andrews Anthoney,
No2, L 6th Street, Markam Road
Bangalore 560 027.
199. Mrs. Lakshmi.
Aged 56 Years, L/R of Late P.A Sundaram.
No8/1, L 6th Street, Markam Road
Bangalore 560 027.
200. Mr. R Govindraj.
Aged 50 Years, S/o. Reamaswami.
No 133, 8th Cross, Viveknagar
Bangalore 560 047.
201. Mr. Subbiah
Aged 55 Years, S/o.Nataraj
Miller tank Bund road
Vasanth Nagar
Bangalore 560 052.
202. Mrs. Anasuya.
Aged 52 Years, W/o. Chandran.
No5, 17th Cross, 3rd Main
Ramamurthy Nagar
Bangalore 560 016.
203. K.Devaraj,
Aged 48 Yyears, S/o. Late Kannan
No. 328, Pension Lane,
Vivekanagar, Bangalore - 47.
204. Mr. Puttaswami.
Aged 65 Years, S/o.C Chennayya.
No23, Sapthagirinilaya,
Vidyranyapura
Bangalore 560 097.
205. Mrs. Sulochana.
Aged 70 Years, L/R of Late M.T Thulasiram.
No9, Abhya Garden,
1st cross, Vannarpet
Bangalore 560 047.
206. Mrs. Akther Begum.
Aged 48 Years, W/o. Abdul Masjid,
No 52, 7th Cross, M.G Garden
Neelasandra Bangalore 560 047.
95
207. Mr. Nasir Hussain
Aged 53 Years, S/o. Kararrar Hussain.
No1/11, South Street, Austin Town
Bangalore 560 047.
208. Mr. Vanathayan.
Aged 52 Years S/o. Jagannatahn.
No 1294. K.K. Halli.
Ram Dev Garden
Bangalore 560 084.
209. Mr. M Kalemulla Sherif
Aged 52 Years, S/o. Alimulla Sherif.
No 1600, B-49, Austin Town 3rd Stage
Bangalore 560 047.
210. Mr. A Chowree.
Aged 71 Years, S/o. Arokiaswami.
B-28/1053, Austin Town
Bangalore 560 047 .
211. A Patrick.
Aged 66 YearsS/o. A Arokiaswami,
B-28/1053, Austin Town
Bangalore 560 047 .
212. Mr. Mohan Singh.
Aged 56 Years, S/o. Govardhan Singh
No:3, 12th cross, Ramaswami Palaya
Bangalore 560 033.
213. K Devaraj.
Aged 62 Years, S/o. Kozhanthaiswami.
No83, 2nd Cross, Sonnenahalli,
Viveknagar Bangalore 560 047.
214. Mrs. Parvathy.
Aged 70 Years, W/o.Late. Raman.
No 178, Govindappa Bldg.
C.V. Raman Nagar
Bangalore 560 093.
215. Mr. Khajapeer.
Aged 63 Years, S/o.Late Abdul Razzak
No 7?2, 5th Cross, Chaniah Compound, S.R.K Garden
Bangalore 560 047.
216. Padmavathi.
Aged 60 Years, W/o. Sankaran
96
No263, Ganga Bhavan Extn, Jayamahal,
Bangalore 560 056.
217. Mr. Mir Kazim Raza
Aged 50 years, S/o. Mir Miraj Hussain
No 1141, I.K. Road, Alipur
Chickballapur District.
218. Mrs. Nayeema Banu
Age 60 Years, W/o. Syed Hafiz,
458, 2nd Block, H.B.R Lay Out
Bangalore 560 043.
219. Mr. K.D. Anthony
Aged 60 Years, S/o. David.
No59/4, 9th Cross, Anappalaya
Bangalore 560 030.
220. Mr. H.V.S Gopala
Aged 67 Years,
S/o. Venkitacahla Jungamma
No822, D 7, BDA Qtrs
Austin Town
Bangalore 560 047.
221. Mr. P Munian
Aged 54 Years, S/o. Periyathampi,
No92, 10th Cross, Anappalaya
Bangalore 560 030.
222. Mr. P.S. Dass
Aged 58 Years, S/o. Periyanayagam.
Baldwins Girls High School
No90, Richmond Road,
Bangalore 560 025.
223. Mrs. R Radha.
Aged 45 years, W/o. Ravindrakumar
No178, K.B.A.R Main Road
Austin Town Bangalore 560 045.
224. Mrs.L Shakunthala.
Aged 61 Years, W/o. J Velu.
No12 Lakshmiah Road
Ulsoor
Bangalore 560 008.
225. Mrs. Jeevamani.
Aged 52 Years,
97
W/o. Late Joseph Victor r
No4, 8th Cross,
Rose Garden
Bangalore 560 047.
226. M Ramaswami.
Aged 53 Years. S/o. Munian
No13, H.V. Lane
1st main Road
Parvathipuram,
Bangalore 560 002.
227. Mr. R Perumal.
Aged 64 Years, S/o. Ramaswami.
No44, Ramaswamipalaya.
Bangalore 560 065.
228. Mrs. Gangamma
Aged 65 Years, W/o. Lakshmana.
New No 10, 2nd Cross, Vinobhanagar
Bangalore 560 002.
229. Mrs. Sarojini.
Aged 68 Years,
W/o. Late. Somasekhar.
No4, 6th Cross,
Markam Road
Bangalore 560 035.
230. Mrs. Suguna Dass.
Aged 59 Years, W/o. Dass.
No365, Mission Compound,
Kaval Byrasandra
Bangalore 560 032.
231. Mrs. Geetha.
Aged 41 Years, L/R of Late Chandra.
No 188, K.B.A.R Road Austin Town,
Bangalore 560 047.
232. Mrs. Mubeen Taj.
Aged 44 Years,
W/o. Mohmmed Pasha
No69/8, 9th Main,
Devraj Urs Nagar
Bangalore 560 036.
233. Mrs. Rahmathunnissa
Aged 55 Years, W/o. Abdul Rahim
98
No38/8, Bazar Street, Neelasandra,
Bangalore 560 047.
234. T. Ravi.
Aged 56 Years, S/o. Thangaraj.
No12, 7th Cross,
Viveknagar
Bangalore 560 047.
235. Mrs. Ranganayagi.
Aged 60 Years, W/o. Mani.
No 272, , Bazar Street, Neelasandra,
Bangalore 560 047.
236. Mr. Bharani Dharan
Aged 45 Years, S/o. M.S. Sadhasivam
No 38/61, Muthappa Bldg
Neelasandra,
Bangalore 560 047.
237. Mrs. Vanitha Varalakshmi
Aged 48 years, W/o. S Rahulan.
No26, 2nd Main 13th Cross Ejipura
Bangalore 560 047.
238. Mr. Nagaraj S
Aged 60 Years, S/o. Late Ramiah,
No 157, Kalaspalaya
Bangalore 560 002.
239. Mrs. Meenaksi.
Aged 53 Years, W/o. Late Mahadev,
No12, 10th A Cross, Ejipura
Bangalore 560 047.
240. Mrs. Ratna.
Aged 46 Years, W/o.Yellappan
No465, Anandapuram,
Mysore Road, Bangalore 560 018.
241. Mr. Kolapuri.
Aged 70 Years, S/o. Late Kariappa.
No168, Kalaspalaya
Bangalore 560 002.
242. Mrs. Sharadha.
Aged 59 Years, W/o. V Narayanswami.
No1651, B Type, 3rd Stage Austin Town
Bangalore 560 047.
99
243. Mrs. V Satya.
Aged 45 Years, W/o. Venkatachalam.
Payappa Garden,
Shivajinagar
Bangalore 560 051.
244. Mr. Anjanappa.
Aged 77 Years, S/o. Late. Sanjarappa.
No 16, Mothinagar, Kalaspalaya
Bangalore 560 002.
245. A Murali.
Aged Major. S/o. Late A Theresa.
His Grace Cottage, 10/2,
Ulsoor,
Bangalore 560 008.
246. Mrs. Nirmala M. A
Aged 48 Years W/o. Manuel Raj.
No 7 Bobby Street
Ulsoor,
Bangalore 560 008.
247. Mrs. S Rajeswari
Aged 58 Years, W/o. Sampangi.
No11, 6th Cross, Ejipura
Bangalore 560 047.
248. Mrs. Kanchanadevi
Aged 59 Years, W/o. Late Venkatesh
No 13 M.G Garden
Neelasandra Bangalore 560 047.
249. Mr. Vijayakumar.
Aged 47 Years. S/o. Late govindraj
No 132 C.P.W. D Quarters
Domalur
Bangalore 560 071.
250. Mr. Lokanathan.
Aged 45 years, S/o. Late Govindraj
No 132, C.P.W. D Quarters
Domalur
Bangalore 560 071.
251. Mrs. Susheela
Aged 65 Years W/o. Late Irudayaraj,
No 59, Rajgopal Road
Austin Town, Bangalore 560 047.
100
252. Mr. Murali. M
Aged 48 Years, S/o. Muniswami.
No16/1, Kaliamma Koil Street
Ulsoor, Bangalore 560 008.
253. Mrs. Shanthi S.
Aged 38 years, W/o. Babu Jaralal.
1st main 4th Cross, V.S.R.R Lay Out
Bangalore 560 016.
254. Mr. Abdul Kuddus
Aged 45 Years, S/o. Abdul Lathif
No 26, Goripalaya,
Bangalore 560 026.
255. Mrs. D Violet.
Aged 60 Years, L/R of T.A Dass.
No 16, 6th Cross, Annappareddy Lay out
Ramamurthy Nagar
Bangalore 560 060.
256. Mrs. Ramantchi. M
Aged 85 Years, W/o. Late Dasarathan
Command hospital Quarters
Cambridge Layout
Bangalore 560 036.
257. Mrs. Sajida Saira
Aged 35 Years, W/o. Wajid Khan.
No 105, Neelasandar
Bangalore 560 047.
258. Mr. B Loganatahn.
Aged 50 Years S/o. PooBalam
No 197, Ummer Saheb Road
Banasankari 2nd Stage
Bangalore 560 076.
259. Mr. Shivanna
Aged 46 Years, S/o. Basavgowda
No 15, 1st A Cross, Azad Nagar
Bangalore 560 018.
260. Mr. A John Christy
Aged 66 Years, S/o. T Arputhanathan
No 7 B Street, Shanthi Nagar
Bangalore 560 027.
101
261. Mr. P Murugan.
Aged 48 Years, S/o. Parasuram
No 248, 8th Cross, Venkitapura
Sarjapura Road
Bangalore 560 033.
262. Mr.M Andrews.
Aged Major, S/o. Maderanaikam
No496, B-12, B.D.A Quarters
Austin Town
Bangalore 560 047.
263. Mr. S Dhanraj.
Aged 52 Years, S/o. Late. Subbarayam
No 15, 3rd Cross, Lalbagh Road
Bangalore 560 027.
264. Mr. Rajamani.
Aged 65 Years, S/o. Late Venugopal.
No 58, rudrappa Garden
Viveknagar Bangalore 560 047.
265. Mrs. Vinith Mary.
Aged 41 Years, WE/o. Henry Felix
No11, 5th Street,
Jogpalaya
Ulsoor, Bangalore 560 008.
266. Mrs. N Vidhya.
Aged 21 Years, D/o. Late. Nataraj
No 106, Wilson Garden
Bangalore 560 027.
267. Mrs.E. Pramila
Aged 50 Years, D/o. Yethirajnaidu
No 168/C,
Yeshwanthpur
Bangalore 560 022.
268. Mrs. Balakeshamma.
Aged 49 years, W/o. Guru Brahma
No21, R.H.A.F Lane
Ulsoor, Bangalore 560 008.
(Respondent Nos.69 to 268 impleaded
Vide Court order, dated 19.9.2014)
.... Respondents
102
(By Sri R.Devdas, PGA a/w
Ms.Shweta Krishnappa, HCGP for R1;
Sri Adithya Sondhi, Senior Advocate for Sri Subramanya.R,
Advocate for M/s Ashok Harnahalli Associates for R2;
Sri S.S.Nagananda, Senior Advocate for Sri S.Sriranga, Advocate
for M/s Just Law for R3;
Sri Aniyan Joseph, Advocate for R4 and R69 to R268;
Sri B.C.Thiruvengadam, Advocate for M/s Thiru & Thiru for
R55, R59, R60 & R62-R64;
Sri K.Krishna, Advocate for R68,
R5 to R54, R56 to R58, R61, R65 to R67 - Notice held sufficient)
These writ petitions are filed under Articles 226 and 227 of
the Constitution of India praying to declare that the order dated
24.8.2012 passed in WP 45915/11 vide Annexure - F passed by
the High Court of Karnataka, Bangalore is not binding on the
petitioners; and etc.
R.P.No.265/2013
BETWEEN :
1. Smt.Jacqueline,
W/o Shri Xavier
Aged about 34 years
R/o No.25, 17th Block,
EWS Quarters, Bangalore - 560 047.
Present residing on footpath adjoining
EWS Quarters, Koramangala,
Bangalore - 560 047.
2. Smt.Shabeena,
W/o Shri Jeeya,
Aged about 25 years,
R/o No.3, 15th Block,
EWS Quarters, Koramangala,
Bangalore - 560 047.
Presently residing on adjoining
EWS Quarters, Koramangala,
Bangalore - 560 047.
3. Smt.Jhansi,
D/o late Shri Babu,
Aged about 22 years,
103
R/o No.3, 21st Block,
EWS Quarters, Koramangala,
Bangalore - 560 047.
Presently R/at No.55,
2nd Floor Gundapa Gowda Road,
Ejipura, Bangalore - 560 047.
4. Shri Albert Vinod,
S/o Sri Joseph,
Aged about 84 years,
R/o No.3, 38th Block,
EWS Quarters, Koramangala,
Bangalore - 560 047.
Presently R/at No.5,
Samathanagar, Viveknagar Post,
Bangalore - 560 047.
5. Shri Daniel,
S/o Shri Vedanayagam,
Aged about 40 years,
R/o No.18, 12th Block,
EWS Quarters, Koramangala,
Bangalore - 560 047.
Presently R/at No.3, 4th Cross,
Austin Town, Yellagondapaliyam,
Bangalore - 560 047.
6. Smt.Selvi,
W/o Murugeshan,
Aged about 35 years,
R/o No.28, 11th Block,
EWS Quarters, Koramangala,
Bangalore - 560 047.
Presently R/at No.7,
Samathanagar,
Koramangala, Bangalore - 560 047.
7. Smt.Chennamma,
W/o Shri Mari,
Aged about 44 years,
R/o No.21, 25th Block,
EWS Quarters, Bangalore - 560 047.
Presently R/at No.68,
6th Main Slum Board Quarters,
104
Ambedkar Nagar, Viveknagar Post,
Bangalore - 560 047.
8. Smt.Dhanavalli.D.
W/o Shri Das,
Aged about 35 years,
R/o No.3, 33rd Block,
EWS Quarters, Koramangala,
Bangalore - 560 047.
Presently Residing on
Footpath adjoining EWS Quarters,
Koramangala, Bangalore - 560 047. ... Petitioners
(By Sri K.B.S.Manian, Advocate)
AND:
1. State of Karnataka,
Through its Secretary,
Housing & Urban Development Department,
Bangalore - 560 001.
2. Bruhat Bangalore Mahanagara Palike,
Represented by its Commissioner,
N.R.Square, Bangalore - 560 002.
3. Maverick Holding & Investment(P) Ltd.,
A Company registered under the
Companies Act-1956, having its Office at
No.78/1, New K.R.Road,
Basavanagudi, Bangalore - 560 002.
4. Economically Weaker Section's
Residential Welfare Association,
(A registered Association),
No.12, 25th Block,
EWS Quarters, Viveknagar Post,
Bangalore - 560 047.
Represented by its
General Secretary Mr.P.S.Dass.
5. Sri Daniel Richard,
S/o T.Daniel,
Aged about 52 years,
Opp. Sri Kumarans' High School,
Ramamurthynagar,
Bangalore - 560 016.
105
6. Sri S.Govindraj,
S/o Sundaram,
Aged about 56 years,
No.37/4, Bazar Street,
Neelasandra, Bangalore - 560 047.
7. Smt.K.Kodhanatchi,
W/o M.Vishnumurthy,
Aged about 72 years,
No.89, 19th 'A' Cross,
Buchappa Road,
Ejipura, Bangalore - 560 047.
8. Smt.K.Ushadevi,
W/o Arumainathan,
Aged about 52 years,
No.89, 19th 'A' Cross,
Butchappa Road,
Ejipura, Bangalore - 560 047.
9. Smt.K.Saravani,
W/o Deva Sagayam,
Aged about 45 years,
No.D-340, 4th Lane,
East Ring Road, ITI Colony,
Dooravani Nagar,
Bangalore - 560 016.
10. Smt.Saraswathy,
D/o Arjun Rao,
Aged about 60 years,
No.57-B, Rudrappa Garden,
Vivekanagar Post,
Bangalore - 560 047.
11. Sri Keshavelu,
S/o Raghvalu,
Aged about 64 years,
No.57-B, Rudrappa Garden,
Vivekanagar Post,
Bangalore - 560 047.
12. Smt.Fathima,
Aged about 73 years,
House No.22, Block No.14,
EWS Corporation Quarters,
Koramangala, Bangalore - 560 047.
106
13. Sri D.Arul,
S/o Late David,
Aged about 63 years,
7th Main Road, 2nd Cross,
2nd Stage, Rajendranagar,
Vivekanagar Post,
Bangalore - 560 047.
14. Sri G.Shanmugam,
S/o M.Gopal,
Aged about 58 years,
House No.21, Block No.18,
EWS Compound,
Kormangala, Bangalore - 560 047.
15. Sri S.Marian Alfred,
S/o late T.John,
Aged about 54 years,
Door No.151, Old Cement Lane,
Austin Town,
Bangalore - 560 047.
16. Sri K.Shivanna,
S/o Kupanna,
Aged about 61 years,
No.65, 17th Cross, 3rd Stage,
Ambedkarnagar, Viveknagar,
Bangalore - 560 047.
17. Sri S.John Dass,
S/o C.Savarimuthu,
Aged about 53 years,
No.65, 17th Cross,
3rd Stage, Ambedkarnagar,
Viveknagar, Bangalore - 560 047.
18. Smt.Queeni,
W/o late K.James,
Aged about 50 years,
No.27, 2nd Main,
Ambedkarnagar,
Koramangala,
Bangalore - 560 047.
19. Smt.Savithramma,
W/o Rajanna,
Aged about 61 years,
No.143, M.M.Garden,
Neelasandra, Bangalore - 560 047.
107
20. Smt.Nabesabi,
W/o Aneef,
Age Major,
Flat No.36, Block No.41,
EWS Compound,
Koramangala,
Bangalore - 560 047.
21. Smt.K.Usha,
D/o Chikkavenkittappa,
Aged about 46 years,
No.6, Ramaswamy Road,
Sudama Nagar, Bangalore - 560 027.
Represented by her GPA Holder
K.Sundaramurthy,
S/o Karupaiah,
Aged about 39 years,
No.9, L.No. 7th Street,
Ashok Nagar, Bangalore - 560 025.
22. Smt.Devi.M,
W/o Varadaraj,
Aged about 53 years,
No.22(3), 5th Cross,
Magadi Road, Bangalore - 560 023.
23. Sri P.M.Rajendran,
S/o Pitchakkaran,
Aged about 41 years,
C/o Namakali Transport,
2nd Cross, 1st Main,
N.T.Pet, Bangalore - 560 002.
Represented by Smt.D.Susaimary,
W/o late Stanislas Raj,
Aged about 58 years,
No.1694, BDA C-23,
Austin Town Layout,
Bangalore - 560 047.
24. Sri C.Sigamani,
S/o Narayana,
Aged about 54 years,
No.45/5, 4th Cross,
Ayyappa Block,
Viveknagar Post,
Bangalore - 560 047.
Represented by his
Power of Attorney holder,
V.Krishnaswamy,
108
S/o Veeranna Shetty,
Aged about 57 years,
House No.33, Block No.1,
EWS Corposration Quarters,
Koramangala, Bangalore - 560 047.
25. Smt.Menaka Gopala,
W/o Gopalan,
Aged about 70 years,
No.A/136, 1st Cross,
Magadi Road,
Bangalore - 560 023.
Represented by her
Power of Attorney holder,
Mrs.Josephine Felicita,
C/o Mrs.Lilly Roslin,
Aged about 48 years,
No.1602, Block No.49,
3rd Stage, BDA Austin Town Layout,
Bangalore - 560 047.
26. Sri R.Rameshkumar,
Aged about 58 years,
No.2, Corporation Quarters,
Barlley St.Cross, Shantinagar,
Bangalore - 560 047.
Represented by his
Power of Attorney holder
Smt.Channammal,
W/o M.Velu,
Aged about 60 years,
No.8, Block No.42,
EWS Corporation Quarters,
Koramangala, Bangalore - 560 047.
27. Sri P.Velu,
S/o late Ponnuswamy,
Aged about 58 years,
No.59, Mackan Road,
Bangalore - 560 001.
Represented by his
Power of Attorney holder
G.Sampath Rajan,
S/o Gunasekharan,
Aged about 51 years,
No.W Type House No.57,
HMT Colony, Bangalore - 560 031.
109
28. Sri Janaki Ram.M,
S/o late Muniswamy,
Aged about 56 years,
No.128, Seppings Road,
Bangalore - 560 001.
Represented by his
Power of Attorney holder
Sri G.Sampath Rajan,
S/o Gunasekharan,
Aged about 51 years,
No.W Type House No.57
HMT Colony, Bangalore - 560 031.
29. Smt.Khurshid Unnisa,
D/o Sri Mohammed Ghouse,
Aged about years,
No.23, 'C' Road,
11th Cross, H.M.Road,
Padarayanapura,
Bangalore - 560 026.
Represented by his
Power of Attorney holder
Sri A.Devirajan,
S/o Selva Rajan,
Aged about 35 years,
No.13, Appu Mutrition,
Veerasandra, Industrial Estate,
19Km., Hosur Road,
Bangalore - 560 058.
30. Sri.S.Ravi,
S/o Sampangi,
Aged about 47 years,
No.13, Balaya Naidu Street,
Vannarpet,
Viveknagar Post,
Bangalore - 560 047.
Represented by his
Power of Attorney holder,
Smt.M.Pushpa,
W/o Murugesh,
No.17, Block No.30,
EWS Quarters,
Koramangala, Bangalore - 560 047.
31. Sri N.Vijayakumar,
S/o Nitesh Kumar,
Aged about 51 years,
No.24, Dispensary Extension,
110
Kalasipalyam, Bangalore - 560 002.
Represented by his
Power of Attorney holder
Smt.Jameela Begum,
D/o Mohd. Ghouse,
Aged about 40 years,
No.14, 1st Floor, Block No.23,
Koramangala, Bangalore - 560 047.
32. Sri Imthiaz Basha,
S/o Dastagir Sab,
Aged about 47 years,
Peer Boundary,
Cotton Pet Main Road,
Bangalore - 560 053.
Represented by his
Power of Attorney holder
Sri A.P.Robert,
S/o F.Anthony,
Aged about 66 years,
No.22/7, Nadagatta,
Viveknagar, Bangalore - 560 047.
33. Sri K.Ramesh,
Aged major,
Represented by his
Power of Attorney holder
Smt.A.Shanthi,
House No.6, Block No.39,
EWS Quarters, Viveknagar,
Bangalore - 560 043.
34. Sri P.V.Thiruimurugan,
No.52, M.M.Road,
Doddigunda, Cox Town,
Bangalore - 560 005.
35. Smt.Pushpa Jayanthi,
W/o Jagannath,
Aged about 32 years,
Ejipura Main Road,
Bangalore.
36. Sri Udaya Subyan.K,
No.33, London Street,
Yellegunde Palyam,Bangalore.
37. Sri C.Moola Kondaiah,
No.42/1, Ambedkar Nagar,
111
2nd Stage, Vivek Nagar,
Bangalore - 560 047.
38. Smt.Rosy Marry,
D/o Zakiras,
No.59, Masjid Street,
Muniswamy Garden,
Anepalya, Neelasandra,
Bangalore - 560 047.
39. Sri Rajamani,
S/o Venugopal,
No.119, 4th Cross,
Viveknagar Extension,
Bangalore - 560 047.
40. Sri A.M.Shivalingam,
S/o Motaiah,
No.40, Old Cement,
Austin Town,
Viveknagar Post,
Bangalore - 560 047.
41. Smt.Manjula,
W/o Shivalingaiah,
No.12, Block No.38,
EWS Quarters, Bangalore.
42. Sri K.Sundara Murthy,
Represented by GPA
Mrs.Bharathi Venkata Rao,
No.30, Corporation EWS Quarters,
Koramangala, Bangalore - 560 047.
43. Sri Aslam Khan,
S/o Sri Ameer Jan,
No.14, Old Kasi Road,
Bangalore - 560 002.
44. Smt.Chandra,
S/o Narayan Swamy,
No.240, 5th Cross,
Austin Town, Bangalore - 560 047.
45. Sri Ravi,
S/o Thangaraj,
No.12, 7th Cross,
Sonnenahalli, Viveknagar Post,
Bangalore.
112
46. Smt.Saraswathi Amma,
W/o Sri Balakrishna,
No.8, 2nd Battery Pension Line,
Vannar Pete, Bangalore - 560 047.
47. Smt.Geetha,
W/o B.Shekhar,
No.7, 2nd Battery Pension Line,
Vannar Pete, Bangalore - 560 047.
48. Smt.Devika Jagannath Pille,
W/o Jagannath Pille,
No.9, 2nd Battery Pension Line,
Vannar Pete, Bangalore - 560 047.
49. Smt.Rani,
W/o Jagannath Pille,
No.9, 2nd Battery Pension Line,
Vannar Pete, Bangalore - 560 047.
50. Sri Deivaraju.K,
S/o Kolandai Swamy,
No.83, 2nd Cross,
Viveknagar, Bangalore - 560 047.
51. Smt.Suguna Das,
W/o Das,
Opp.Rama Temple,
Dekappa Compound,
Eejipura, Bangalore.
52. Smt.Shahajadi Begum,
W/o Anwar Beg,
No.22, East Street,
Neelasandra, Bangalore.
53. Sri M.Velu,
S/o Murugesh,
No.84, 2nd Cross,
Sonnenahalli, Vivek Nagar,
Bangalore.
54. Smt.Sharadamma,
W/o Jeevarathnam,
No.13, S.M.Road,
Vannar Pete,
Bangalore - 560 047.
55. Smt.Meena.S.,
LR of Sri Venkittaiah,
113
Aged about 68 years,
House No.35, Block No.41,
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047.
56. Smt.E.Pramila,
Aged about 43 years,
W/o Bhaktachalam,
House No.27, EWS Tin Shed,
Vivek Nagar, Bangalore - 560 047.
57. Smt.Irudhyamary,
Aged about 55 years,
W/o L.Arokiadass,
House No.21, Old Block No.22,
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047.
58. Sri S.Ravi,
Aged about 47 years,
S/o D.Swamy,
House No.13, Old Block No.26,
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047.
59. Sri S.Feroz,
Aged about years,
S/o Abdul Jaffar,
House No.8, Old Block No.23,
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047.
60. Smt.Ratnamma,
Aged about 38 years,
W/o late Kothanda,
House No.16, Old Block No.38,
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047.
61. Sri M.Keshavalu,
Aged about 61 years,
S/o Bothaiah,
House No.25, Old Block No.10,
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047.
62. Smt.Shivashanthi,
Aged about 58 years,
W/o late Shivakumar,
House No.4, Old Block No.36,
114
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047.
63. Smt.Meenakshi.R.,
Aged about 24 years,
W/o late Pushpa,
House No.14, Old Block No.36,
EWS Tin Shed, Vivek Nagar, Bangalore - 560 047.
64. Sri M.Venkitesh,
Aged about 38 years,
S/o Marappa,
House No.13, Old Block No.15,
EWS Tin Shed, Vivek Nagar, Bangalore - 560 047.
65. Smt.Amuda Dass,
Aged about years,
House No.11, Old Block No.38
EWS Tin Shed, Vivek Nagar, Bangalore - 560 047.
66. Sri Ramachandran,
Aged about years,
House No.34, Old Block No.34,
EWS Tin Shed, Vivek Nagar, Bangalore - 560 047.
67. Smt.Bharathi,
Aged about 60 years,
W/o late Dhanbhadur,
House No.8, Old Block No.7,
EWS Tin Shed, Vivek Nagar,
Bangalore - 560 047. ... Respondents
(By:Sri R.Devdas, P.G.A. a/w
Ms.Shweta Krishnappa, HCGP for R1;
Sri Adithya Sondhi, Senior Advocate for Sri Subramanya.R,
Advocate for M/s Ashok Harnahalli Associates for R2;
Sri S.S.Nagananda, Senior Advocate for Sri S.Sriranga, Advocate
for M/s Just Law for R3;
Sri Aniyan Joseph, Advocate for R4)
This Review Petition filed under Order 47 Rule 1 of CPC,
praying to review the Order dated 24.08.2012 passed in WP
No.45915/2011, on the file of the Hon'ble High Court of
Karnataka, Bangalore.
The judgment in these writ petitions and review petition
having been reserved and being listed for pronouncement this
day, Ashok B.Hinchigeri J., pronounced the following:
115
C.A.V. JUDGMENT
W.P.Nos.42743/2012, 29393-29531/2013 and
46496-46718/2014 are filed by those persons, who are
residing in the temporary make-shift tin sheds, erected by
Bruhat Bengaluru Mahanagara Palike ('B.B.M.P.' for short)
at Vivekanagar, Bangalore. The petitioners' case in brief is
that the Bangalore City Corporation, the predecessor of
B.B.M.P., formulated a scheme for the construction of 1512
flats in 42 blocks of its land measuring 22 acres in
Koramangala, Bangalore for the purpose of providing
shelter to the Economically Weaker Sections (EWS) of
society in 1983-84. On the completion of their construction
in 1993-94, the B.B.M.P. issued the letters of allotment and
executed lease-cum-sale agreements in respect of
individual flats to the respective allottees. Due to sub-
standard construction, one after the other block started
collapsing. Majority of the original allottees gave up their
possession through the power of attorney, etc. Out of 1512
tenements, only a few numbering about 230 were occupied
by the original allottees. Owing to poverty, the petitioners
continued to live in the EWS quarters, even when they were
unfit for human occupation. The B.B.M.P. demolished the
remaining flats and shifted the petitioners and other actual
116
occupants to the tin sheds erected on the same land with
the promise that they would be provided with the houses
on the same land to be constructed either by B.B.M.P. itself
or through a joint venture project.
2. The petitioners have produced the identity cards
issued by B.B.M.P. in Annexure-A series, ration cards in
Annexure-B series and election identity cards in Annexure-
C series to evidence their possession of EWS quarters.
3. The B.B.M.P. initially passed the resolution on
31.5.2004 to the effect that the residential tenements
would be reconstructed and given to the original allottees,
who were displaced and rendered homeless on account of
demolition of dilapidated EWS quarters. Subsequently, the
actual occupants raised the protest, as they are the real
displaced persons. Taking note of the grievance of the
actual occupants, the B.B.M.P. modified its earlier
resolution, dated 31.5.2004 by passing the resolution on
28.6.2005 providing for re-settlement of those, who were
evicted from EWS quarters. It calls for identifying present
residents therein, even if they are not the original allottees
for the purpose of allotting the flats in the residential
complex. On 29.7.2005 it passed another resolution for
117
evicting the residents from the dilapidated EWS quarters as
a precautionary measure. It also provides for the allotment
of flats to 1512 original allottees once the residential
complex is constructed. Further, it provides for the
construction of the residential complex on the remaining
part of the land in question for allotting flats to the
erstwhile residents (tenants).
4. Some of the original allottees filed
W.P.No.45915/2011, seeking inter alia, a direction to the
Government to allocate funds for expeditiously starting
reconstruction of the demolished EWS quarters. The said
proceedings culminated in the settlement amongst the
petitioners in the said case, B.B.M.P. and M/s.Maverick
Holding & Investments Pvt. Ltd. The said settlement inter
alia provides for building a residential complex for allotting
the flats therein to the original allottees and for putting up
a commercial complex for the benefit of said property
developer. In the wake of the said arrangement, the
Division Bench held that there will be no justification for
any person to remain on the present site beyond 8.10.2012.
5. The petitioners in the instant case have
approached this Court contending that the original allottees
118
are not the only beneficiaries of the rehabilitation project.
As the parties in W.P.No.45915/2011 have willfully
suppressed the facts relating to resolutions of B.B.M.P. to
confer the benefits upon the actual residents of EWS
quarters, the order passed in the said writ petition
(W.P.No.45915/2011) is not binding upon the petitioners in
the present case. The prayers in this writ petition read as
follows:-
"a) Wherefore it is prayed that this Honourable
Court be pleased to grant appropriate order in the
nature of a writ of declaration that the Order dated
24th August, 2012 passed in WP No.45915/2011
passed by the High Court of Karnataka at Bangalore
is not binding on the petitioners; and
(ai) Isue writ of certiorari to quash the resolution
of the BBMP vide No.13 (306) dated 30.10.2006
enclosed as Annexure-V, and consequently quash
the Concession Agreement dated 12.1.2012 as per
Annexure-AD.
(aii) Issue writ of certiorari to quash the
Government Order No.NAAAEE 261 MNG 2006
Bangalore dated 26.9.2008 enclosed as Annexure-Z.
(aiii) Issue writ of mandamus to Respondent No.1
and 2 to construct shelters in the schedule property
for the benefit of the Petitioners and persons
similarly situated in terms of the resolution dated
29.7.2005 vide Subject No.1/05-06 produced as
Annexure-J.
119
b) Without prejudice to what is stated above this
Honourable Court be pleased to direct the
Respondent no.2 to extend the benefits of re-
allotment to the Petitioners and other persons who
have been given certificates of residence by the
B.B.M.P. enclosed as Annexure A series.
c) Without prejudice to what is stated above, this
Hon'ble Court may be pleased to issue a writ of
mandamus directing the Respondent nos.1 and 2 to
make adequate provisions for shelter to the
Petitioners, and till such measures are made, to
ensure that they are adequately rehabilitated as per
the provisions of the Resettlement & Rehabilitation
Policy.
d) Pass such further order or orders as this
Hon'ble Court may deem fit and proper in the facts
and circumstances of the present case and in the
interest of justice."
6. R.P.No.265/2013 is filed by eight persons, whose
grievance is that though they were not made parties to
W.P.No.45915/2011, they have suffered adverse
consequences, as a result of passing the final order, dated
24.8.2012 in the said petition. The review petitioners claim
that they are the erstwhile residents of tin sheds erected by
B.B.M.P. It is their case that the original allottees did not
make necessary payments and did not comply with the
conditions of lease-cum-sale agreement.
120
7. Sri Sunil Dutt Yadav, learned counsel for the
petitioners submits that the second respondent-B.B.M.P.
has passed the resolution on 28.06.2005 for
accommodating both the original allottees and occupants
like petitioners in the residential complex to be
constructed. Subsequently, on 29.07.2005, the B.B.M.P.
has passed the resolution modifying the earlier resolution,
dated 28.06.2005, providing for accommodating the
occupants like petitioners by putting up a residential
complex in the remaining portion of the land in question.
The B.B.M.P. thereafter conducted a survey and identified
the residents of the flats on 14.11.2003 and found that
there were about 1101 tenants. Learned counsel submits
that the B.B.M.P. has issued identity cards to the
petitioners on 15.06.2007.
8. Learned counsel submits that the aforesaid
resolutions are not rescinded. The petitioners have the
legitimate expectation that the B.B.M.P. would honour its
resolutions by accommodating the petitioners in the
residential complex to be constructed. He relies on the
Apex Court's judgment in the case of NAVJYOTHI COO-
GROUP HOUSING SOCIETY ETC. v. UNION OF INDIA
121
AND OTHERS, reported in AIR 1993 SC 155. The relevant
paragraph of the said decision is extracted hereinbelow:
"16. It may be indicated here that the doctrine of
'legitimate expectation' imposes in essence a duty on
public authority to act fairly by taking into
consideration all relevant factors relating to such
'legitimate expectation'. Within the conspectus of fair
dealing in case of 'legitimate expectation', the
reasonable opportunities to make representation by
the parties likely to be affected by any change of
consistent past policy, come in. We have not been
shown any compelling reasons taken into
consideration by the Central Government to make a
departure from the existing policy of allotment with
reference to seniority in Registration by introducing a
new guideline. On the contrary, Mr.Jaitley the learned
Counsel has submitted that the DDA and/or Central
Government do not intend to challenge the decision of
the High Court and the impugned memorandum of
January 20, 1990 has since been withdrawn. We
therefore feel that in the facts of the case it was only
desirable that before introducing or implementing any
change in the guideline for allotment, an opportunity to
make representations against the proposed change in
the guideline should have been given to the registered
Group Housing Societies, if necessary, by way of a
public notice."
9. Learned counsel submits that the respondent
authorities are obliged to rehabilitate the petitioners in the
letter and spirit of National Rehabilitation and
122
Resettlement Policy, 2007 issued by the Ministry of Rural
Development.
10. He submits that the petitioners were thrown out
by using the police force. He would assert that the
petitioners are dispossessed without following the due
process of law and that, that is why they are entitled to
allotment of flats in the residential complex to be
constructed.
11. Sri K.B.S.Manian, learned counsel for the review
petitioners in R.P.No.265/2013 submits that the B.B.M.P.
has suppressed material facts in its statement of objections
filed in W.P.No.45915/2011. He submits that the order in
the said petition is passed on the basis of the settlement,
which is void in the eyes of law. He submits that no census
of the actual occupants is made available to this Court in
the proceedings in W.P.No.45915/2011. The settlement
arrived at and the order passed thereon in the said
proceedings is bad for want of notice to the occupants. He
would contend that the order, dated 24.08.2012 passed in
W.P.No.45915/2011 is liable to be reviewed and recalled,
as fraud is played on the Court. He submits that the
petitioners can always seek a review of the order invoking
123
the provisions contained in Order 23 Rule 3B of Civil
Procedure Code, 1908, as the review petitioners and the
present writ petitioners were not put on notice before
recording the compromise in W.P.No.45915/2011. He read
out the provisions contained therein, which are extracted
hereinbelow:
"3B. No agreement or compromise to be entered in
a representative suit without leave of Court - (1) No
agreement or compromise in a representative suit
shall be entered into without the leave of the Court
expressly recorded in the proceedings; and any such
agreement or compromise entered into without the
leave of the Court so recorded shall be void.
(2) Before granting such leave, the Court shall
give notice in such manner as it may think fit to such
persons as may appear to it to be interested in the
suit."
12. Learned counsel submits that the B.B.M.P. is
unnecessarily entering into the public-private partnership,
which is putting the petitioners to hardship and prejudice.
13. Sri Aditya Sondhi, learned Senior Counsel
appearing for M/s.Ashok Haranahalli Associates for the
second respondent B.B.M.P. submits that the doctrine of
res judicata is squarely applicable to the case on hand in as
much as the second public interest petition is not
124
maintainable on the very same cause of action. The
judgment rendered in previous public interest petition
operates as judgment in rem. The order passed in the said
PIL is binding on all the parties; matter cannot be reopened
at the instance of some persons, who were not parties to
the said PIL. In support of his submissions, he brings to
our notice the Hon'ble Supreme Court's judgment in the
case of STATE OF KARNATAKA AND ANOTHER vs. ALL
INDIA MANUFACTURERS ORGANIZATION AND OTHERS
reported in AIR 2006 SC 1846. Paras 32, 33 and 34 of
the said decision, relied upon by him, are extracted
hereinbelow:
"32. Res judicata is a doctrine based on the larger
public interest and is founded on two grounds: one
being the maxim nemo debet bis vexari pro una et
eadem causa ("No one ought to be twice vexed for one
and the same cause" ) and second, public policy that
there ought to be an end to the same litigation . It is
well settled that Section 11 of the Civil Procedure
Code, 1908 (hereinafter "the CPC") is not the
foundation of the principle of res judicata, but merely
statutory recognition thereof and hence, the Section is
not to be considered exhaustive of the general
principle of law. The main purpose of the doctrine is
that once a matter has been determined in a former
proceeding, it should not be open to parties to re-
agitate the matter again and again. Section 11 of the
125
CPC recognises this principle and forbids a Court
from trying any suit or issue, which is res judicata,
recognising both 'cause of action estoppel' and 'issue
estoppel'. There are two issues that we need to
consider, one, whether the doctrine of res judicata, as
a matter of principle, can be applied to Public Interest
Litigations and second, whether the issues and
findings in Somashekar Reddy (supra) constitute res
judicata for the present litigation.
Explanation VI to Section 11 states:
"Explanation VI. Where persons litigate bona fide in
respect of a public right or of a private right claimed
in common for themselves and others, all persons
interested in such right shall, for the purposes of this
section, be deemed to claim under the persons so
litigating."
33. Explanation VI came up for consideration
before this Court in Forward Construction Co. and
Ors. v. Prabhat Mandal and Ors. (hereinafter
"Forward Construction Co."). This Court held that in
view of Explanation VI, it could not be disputed that
Section 11 applies to Public Interest Litigation, as
long as it is shown that the previous litigation was in
public interest and not by way of private grievance.
Further, the previous litigation has to be a bona fide
litigation in respect of a right which is common and is
agitated in common with others.
34. As a matter of fact, in a Public Interest
Litigation, the petitioner is not agitating his individual
rights but represents the public at large. As long as
the litigation is bona fide, a judgment in a previous
126
Public Interest Litigation would be a judgment in rem.
It binds the public at large and bars any member of
the public from coming forward before the court and
raising any connected issue or an issue, which had
been raised/should have been raised on an earlier
occasion by way of a Public Interest Litigation. It
cannot be doubted that the petitioner in Somashekar
Reddy (supra) was acting bona fide. Further, we may
note that, as a retired Chief Engineer, Somashekar
Reddy had the special technical expertise to impugn
the Project on the grounds that he did and so, he
cannot be dismissed as a busybody. Thus, we are
satisfied in principle that Somashekar Reddy (supra),
as a Public Interest Litigation, could bar the present
litigation."
14. Learned Senior Counsel submits that the
unauthorised occupants of any public property have no
vested right to demand that they be rehabilitated in a
particular location.
15. He submits that the doctrine of legitimate
expectation has no application for the case on hand. There
can be no legitimate expectation dehors law. In this regard,
he sought to draw support from the Apex Court's judgment
in the case of RAM PRAVESH SINGH AND OTHERS vs.
STATE OF BIHAR AND OTHERS reported in (2006) 3
127
BLJR 1931. Para 14 of the said decision read out by him is
as follows:
"14. What is legitimate expectation? Obviously, it
is not a legal right. It is an expectation of a benefit,
relief or remedy, that may ordinarily flow from a
promise or established practice. The term 'established
practice' refers to a regular, consistent predictable
and certain conduct, process or activity of the
decision-making authority. The expectation should be
legitimate, that is, reasonable, logical and valid. Any
expectation which is based on sporadic or casual or
random acts, or which is unreasonable, illogical or
invalid cannot be a legitimate expectation. Not being
a right, it is not enforceable as such. It is a concept
fashioned by courts, for judicial review of
administrative action. It is procedural in character
based on the requirement of a higher degree of
fairness in administrative action, as a consequence of
the promise made, or practice established. In short, a
person can be said to have a 'legitimate expectation'
of a particular treatment, if any representation or
promise is made by an authority, either expressly or
impliedly, or if the regular and consistent past
practice of the authority gives room for such
expectation in the normal course. As a ground for
relief, the efficacy of the doctrine is rather weak as its
slot is just above 'fairness in action' but far below
'promissory estoppel'. It may only entitle an expectant
: (a) to an opportunity to show cause before the
expectation is dashed; or (b) to an explanation as to
the cause for denial. In appropriate cases, courts may
grant a direction requiring the Authority to follow the
128
promised procedure or established practice. A
legitimate expectation, even when made out, does not
always entitle the expectant to a relief. Public
interest, change in policy, conduct of the expectant or
any other valid or bonafide reason given by the
decision-maker, may be sufficient to negative the
'legitimate expectation'.
The doctrine of legitimate expectation based on
established practice (as contrasted from legitimate
expectation based on a promise), can be invoked only
by someone who has dealings or transactions or
negotiations with an authority, on which such
established practice has a bearing, or by someone
who has a recognized legal relationship with the
authority. A total stranger unconnected with the
authority or a person who had no previous dealings
with the authority and who has not entered into any
transaction or negotiations with the authority, cannot
invoke the doctrine of legitimate expectation, merely
on the ground that the authority has a general
obligation to act fairly."
16. He submits that the petitioners cannot draw any
support from the resolution, dated 28.06.2005, as there is
no approval of the State Government for the transfer or sale
of the property in question or undivided share therein
vested in favour of the original petitioners in
W.P.No.45915/2011. To advance the submission that the
previous sanction of the State Government is necessary, he
129
brings to our notice the provisions contained in Section
176(6) of the Karnataka Municipal Corporation Act, 1976,
which is extracted hereinbelow:
"176. Disposal of property and interest
therein:-
......... ........... ............
(6) Notwithstanding anything contained in this
Act, -
(a) no movable property exceeding such sum in
value as may be prescribed shall be sold otherwise
than by public auction;
(b) (i) no property whether movable or immovable
of whatever value shall be transferred free of cost or
for an upset price;
(ii) no lease of any immovable property exceeding
five years shall be granted;
(iii) no immovable property shall be disposed of
by sale or by other transfer,
except with the previous sanction of the Government."
17. He denies the allegation that the presence of the
petitioners/unauthorised occupants in the area in question
was not brought to the notice of this Court in
W.P.No.45915/2011. He brings to our notice, Clause 5(a)
of the joint memo filed in W.P.No.45915/2011, which reads
as follows:
"5(a) Within 8 weeks from the decision of the this
Hon'ble Court respondent No.2 agrees to hand over
clear and vacant possession of 15.64 acres of
130
unencumbered land to respondent No.3 in its entirety
to enable respondent No.3 to commence the project as
per the concession agreement. Parties seek
appropriate directions from this Hon'ble Court for
effecting evacuation of occupants of the project area,
many of whom are unauthorised occupants, and/or
are not amongst the original 1512 allotees of the EWS
apartments."
18. He also brings to our notice paras 7 and 13 of the
order, dated 24.08.2012 passed in W.P.No.45915/2011.
They are as follows:
"7. We have carefully perused the terms of Exhibit
- C and are satisfied that it is to the advantage of the
original allottees of the subject lands. This Writ
Petition is in public interest and therefore Exhibit-C
shall bind all original allottees or 1512 original
allottees regardless of whether they have signed
Exhibit-C or not. Several of the Petitioners are present
in Court and affirm the submissions made by counsel
for Petitioners and counsel for newly added
Respondents.
.......................
13. In view of the above arrangement, we are satisfied that there will be no justification for any person to remain on the present site after six weeks from today. Accordingly, Respondent No.2 shall have the authority to evict/eject all occupants from the present site after 8th October, 2012 and if necessary taking the aid/assistance of police force." 131
19. He submits that the eviction process was taken up based on the direction issued by this Court in order to provide accommodation to the original allottees at the earliest. He contends that mere issuance of identity cards to the residents of an area does not mean that some right is created in their favour in respect of the area, where they reside. He submits that no allotment of flats was made to the writ petitioners, much less any lease was executed in their favour.
20. He submits that the B.B.M.P., with the assistance of the State Government, Slum Clearance Board and Rajiv Awas Yojana Scheme, is rehabilitating the displaced families on the alternative land at Sulikunte. He further submits that the allotment of units is offered to the erstwhile unauthorised occupants, free of cost.
21. He submits that the B.B.M.P. has demonstrated its fairness in action. He submits that what the B.B.M.P. has done is absolutely in keeping with the Apex Court's judgment in the case of OLGA TELLIS AND OTHERS vs. BOMBAY MUNICIPAL CORPORATION AND OTHERS reported in (1985) 3 SCC 545. The first portion of para 57 of that decision, relied upon by him, is as follows: 132
"57. To summarise, we hold that no person has the right to encroach, by erecting a structure or otherwise, on footpaths, pavements or any other place reserved or ear-marked for a public purpose like, for example, a garden or a playground; that the provision contained in section 314 of the Bombay Municipal Corporation Act is not unreasonable in the circumstances of the case; and that, the Kamraj Nagar Basti is situated on an accessory road leading to the Western Express Highway. We have referred to the assurances given by the State Government in its pleadings here which, we repeat, must be made good. Stated briefly, pavement dwellers who were censused or who happened to be censused in 1976 should be given, though not as a condition precedent to their removal, alternate pitches at Malavani or, at such other convenient place as the Government considers reasonable but not farther away in terms of distance; slum dwellers who were given identity cards and whose dwellings were numbered in the 1976 census must be given alternate sites for their resettlement; slums which have been in existence for a long time, say for twenty years or more, and which have been improved and developed will not be removed unless the land on which they stand or the appurtenant land, is required for a public purposes, in which case, alternate sites or accommodation will be provided to them ..........."
22. The submissions of the learned counsel have received our thoughtful consideration. The first question that falls for our consideration is whether the second public 133 interest petition is maintainable on the same cause of action. The first public interest litigation- W.P.No.45915/2011 was filed seeking a writ of mandamus to the respondents to allocate the funds and expeditiously start re-construction of EWS quarters and for constituting a committee comprising of the representatives of the State and the petitioners and other eminent members of the society to monitor the reconstruction of EWS quarters and for an assurance towards the re-allotment. Recording the joint memo, the said writ petition was disposed of with the imprimatur of the Court.
23. It is trite that the judgment in previous public interest litigation operates as judgment in rem and bars subsequent public interest litigation in respect of the same subject-matter. A judgment in rem is one pronounced upon the status of some particular person or thing and which binds all persons. Those matters which were substantially in issue in the proceedings will constitute res judicata in the subsequent proceedings. In taking this view, we are fortified by the Apex Court's judgment in the case of All India Manufacturers Organization And Ors. (supra). 134
24. However, assuming that the second public interest writ petition is maintainable, we propose to consider the various contentions raised by the petitioners. The issuance of identity cards, ration cards, election identity cards and the favourable resolution of the B.B.M.P. do not confer any allotment rights on the unauthorized occupants. The said documents are only indicative of the possession of the unauthorized occupants. It cannot be said that the unauthorized occupants are the owners in the making of the EWS quarters. No allotment letter, much less any agreement is executed by B.B.M.P. or its predecessor, Bangalore City Corporation in favour of the unauthorized occupants.
25. It is also not the case of the unauthorized occupants that they have paid any consideration towards the allotment. Their status is either that of tenants under the original allottees or the unauthorized occupants.
26. Yet another aspect of the matter, which cannot be overlooked is that the B.B.M.P. has not cancelled the lease-cum-sale agreement executed in favour of the original allottees. Without cancelling them and consequently without extinguishing the proprietary rights of the original 135 allottees in the EWS quarters, the B.B.M.P. cannot alienate the EWS quarters in favour of the unauthorized occupants or in favour of any other third party. The unauthorized occupants have not filed any suit in the civil court seeking the relief of specific performance of the agreement, if any entered into between themselves and the original allottees.
27. We are also not persuaded to accede to the request of the unauthorized occupants that they be accommodated only in the flats being constructed on the land in question on the basis of the doctrine of legitimate expectation. As held by the Apex Court in the case of Ram Pravesh Singh and Ors., (supra), the expectation should be legitimate, that is, reasonable, logical and valid. The unauthorized occupants, who have no dealings, transactions or negotiations with the B.B.M.P., cannot invoke the doctrine of legitimate expectation merely on the ground that the authority has general obligations to act fairly.
28. As yet another reason, we hold that the resolution, dated 28.6.2005 passed by B.B.M.P. cannot be acted upon. As per Section 176 of the Karnataka Municipal Corporations Act, 1976, no immovable property can be 136 disposed of by sale or by other transfer except with the previous sanction of the Government. In the instant case, admittedly, the B.B.M.P. has not obtained previous sanction of the Government for disposing of the flats in question in favour of the unauthorized occupants.
29. The perusal of the joint memo filed in W.P.No.45715/2011 and the Division Bench's order thereon shows that the presence of the unauthorized occupants on the land in question was indeed disclosed to the Division Bench.
30. Thus none of the submissions urged on behalf of the petitioners come to their rescue insofar as their prayer (a) to (aiii) are concerned. But it does not mean that the writ petitioners and the similarly placed tenants/unauthorised occupants are not entitled to any relief. The right to shelter is certainly within the sweep of Article 21 of the Constitution of India. As held by the Apex Court in the case of CHAMELI SINGH AND OTHERS ETC. v. STATE OF U.P. AND ANOTHER, reported in (1996) 2 SCC 549, the protection of life guaranteed by Article 21 encompasses within its ambit the right to shelter to enjoy the meaningful right to life. The relocation of the petitioners 137 has to be a meaningful exercise consistent with the rights to life, livelihood and dignity. In a proactive spirit and on humanitarian ground, the State Government and B.B.M.P. have identified an area of five acres at Sy.No.122 of Sulikunte Village, Varthur Hobli, K.R.Puram Taluk, Bangalore for rehabilitating them.
31. The time-lag between the resolutions of B.B.M.P. and the filing of these petitions as also between the order of this Court accepting public-private partnership arrangement militate against the petitioners, as far as their prayers (a) to (aiii) are concerned. While the petitioners' prayer (a) for declaration that the order, dated 24.8.2011 passed in W.P.No.45915/2011 is not binding on the petitioners and prayers (ai) to (aiii) brought in by way of amendment cannot be acceded to, the petitioners are entitled to substantial reliefs sought in prayers (b), (c) and
(d). The reliefs however are required to be moulded and granted.
32. As far as R.P.No.265/2013 is concerned, advertence has to be made to the Apex Court's judgment in the case of SATYANARAYAN LAXMINARAYAN BHAVANAPPA vs. MALLIKARJUN THIRUMALE reported in 138 AIR 1960 SC 137 wherein it is held that an error which has to be established by a long drawn process of reasoning on points where there may conceivably be two opinions can hardly be said to be an error apparent on the face of the record.
33. The Hon'ble Supreme Court in the case of HARINAGAR SUGAR MILLS LTD. AND ANOTHER Vs. STATE OF BIHAR AND OTHERS reported in (2006) 1 SCC 509 has held that if two views are possible on a point, the same would not be a ground for reviewing an order, as it would not fall within the scope of the review jurisdiction.
34. The Apex Court has, in HARDAS vs. SMT.USHA RANI BANIK AND OTHERS reported in AIR 2006 SC 1634, held that Section 114 and Order 47 Rule 1 of C.P.C. do not postulate rehearing of the disputes because a party had not highlighted all the aspects of the case or could perhaps have argued them more forcibly and/or cited binding precedents to the Court and thereby enjoyed a favourable verdict.
35. As held by the Apex Court in S.BAGIRATHI AMMAL vs. PALANI ROMAN CATHOLIC MISSION reported in (2009) 10 SCC 464 an error contemplated under Rule 1 139 Order 47 of CPC for the permissibility of review must be such which is apparent on the face of the record and not an error which has to be fished out and searched. In other words, it must be an error of inadvertence. It should be something more than a mere error and it must be one which must be manifest on the face of the record. If the error is so apparent that without further investigation or enquiry, only one conclusion can be drawn in favour of the applicant, the review would lie. Under the guise of review, the parties are not entitled to rehearing of the same issue.
36. Thus the scope for reviewing an order is rather limited. The review petition is liable to be dismissed as there is no error, much less an error apparent on the face of the record.
37. In view of the facts and contentions as aforesaid, the petitions are disposed with the following order:
(i) R.P.No.265/2013 is dismissed.
(ii) Prayer Nos.(a) to (aiii) in W.P.Nos.42743/2012,
29393-531/2013 and 46496-46718/2014 are declined.
(iii) The B.B.M.P.'s submission that the petitioners and the similarly placed persons are being 140 rehabilitated in Sulikunte Village without charging any amount from them is taken on record.
(iv) The submission made on behalf of the Government that, as the land in question in Sulikunte Village itself is being given for the purpose of rehabilitating the unauthorised occupants evicted from the EWS quarters, the permission of the Government under Section 176 of the Karnataka Municipal Corporations Act, 1976 is not required for the allotment of the flats in the residential complex to be constructed in Sulikunte Village is taken on record.
(v) The B.B.M.P. is directed to complete the residential complex in Sulikunte Village and hand over the flats therein to the eligible oustees on ownership basis without charging any amount from them.
(vi) It is possible that there may be some teething problems in the rehabilitation project. It is therefore open to the petitioners to represent to 141 the Government and the B.B.M.P. for the redressal of their grievances.
(vii) The Government and the B.B.M.P. shall consider setting up the Grievance Redressal Cells in Sulikunte Village for attending to the problems of the rehabilitated persons. The problems of the rehabilitated persons (petitioners and other similarly placed persons) are required to be attended to sympathetically, pro-actively and without any loss of time.
(viii) The Government shall consider opening the schools, colleges and hospitals in Sulikunte Village, if they are already not established. The Government shall also consider increasing the frequency of the city buses to and from Sulikunte Village.
38. There is no order as to costs Sd/-
CHIEF JUSTICE Sd/-
JUDGE Cm/VGR/MD