Central Administrative Tribunal - Delhi
Shri R.P. Sharma vs Delhi Development Authority on 16 July, 2010
CENTRAL ADMINISTRATIVE TRIBUNAL PRINCIPAL BENCH OA No.2242 of 2010 New Delhi this the 16th day of July, 2010 Honble Dr. Dharam Paul Sharma, Member (J) Shri R.P. Sharma, Aged about 73 years, Ex. Eng. (Retd.), DDA, R/o 14A, Pocket A, MIG Flats, Ashok Vihar, Phase-III, New Delhi-110052. .... Applicant ( By Advocate Shri Malaya Chand and Shri M.S. Bhatia ) VERSUS Delhi Development Authority, Through its Vice Chairman, Vikas Sadan, New Delhi. .. Respondents O R D E R (ORAL)
The applicant seeks to withdraw this Application with liberty to initiate appropriate proceedings in the matter for redressal of the grievances of the applicant. Leave granted. The OA is dismissed as withdrawn.
(Dr. Dharam Paul Sharma) Member (J) /ravi/