Himachal Pradesh High Court
M/S Naziveedu Seeds Ltd. vs . Jai Singh (Deceased) on 1 March, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
M/s Naziveedu Seeds Ltd. vs. Jai Singh (deceased) through LRs.
.
RFA No. 353 of 2017 01.03.2023 Present: Mr. Anuj Gupta, Advocate for the appellant.
Mr. Ashwani Kumar Negi, Advocate for respondents No.1(i) to 1(iv).
Mr. Manoj Chauhan, Additional Advocate General, for respondents/State.
CMP No. 1035 of 2023 Reply on behalf of non-applicants/private respondents, as prayed, be filed within four weeks. List for consideration on 5th April, 2023.
March 01, 2023 (Vivek Singh Thakur)
(ms) Judge
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