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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 24(1)(B) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(B)During the service of a subscriber from the amount of subscription and interest thereon standing to his credit in the Fund for one or more of the following purposes, namely: