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[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

State of Mizoram - Subsection

Section 25(4)(b) in Mizoram Liquor (Prohibition and Control) Act, 2014

(b)in accordance with such scale or equivalence calculated on the quantity of materials used, or by the degree of attenuation of the wash or wort, as the case may be, as the Government may prescribed;