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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(2) in The Haryana Legislative Assembly Members (Pension) Rules, 1978

(2)On receipt of the application for pension the Secretary shall verify the facts stated therein, with reference to the records available.[-] [Omitted by Haryana Notification No. HVS/Pension/7/97/35 dated 1.6.2000.]