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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in The Mineral Conservation And Development Rules, 1988

(2)The method of underground development of the deposit shall be planned in accordance with the method of stopping which shall be selected with due consideration of the geology of the deposit and geo-mechanical properties of the ore and the adjoining rocks.